Sneha Regency / Paray Village County vs. State Of Kerala
Original PDF →WP(C)/20792/2020HC KeralaGSTCNR KLHC01052298202006 October 2020Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR3 pages
EXT.P6 COPY OF THE INTERIM ORDER IN W.P.(c)NO.30173/2018 DATED 29.09.2018 EXT.P7 COPY OF THE APPELLATE ORDER NO.STA 250/2018 DATED 16.07.2020 EXT.P8 COPY OF THE JUDGMENT IN WP(C)NO.18818/2020 DATED 14.09.2020 OF THIS HON'BLE COURT EXT.P9 COPY OF THE SECOND APPEAL ALONG WITH THE STAY PETITION WITHOUT ANNEXURES
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.