BharatTaxGST

Kerala High Court GST Judgments — 2020

878 judgments, newest first. Page 9 of 9.

Softech Infosys vs. The Commercial Tax Officer (State Tax Officer)

WP(C)/1973/2020HC Kerala24 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

Eagle Earth Movers PVT. LTD vs. The State Tax Officer (Works Contract)

WP(C)/34080/2019HC Kerala24 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

Five Star Offset Printers vs. The Asst. Commissioner

WP(C)/1968/2020HC Kerala24 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

M.T.Thomas vs. Assistant Commissioner

WP(C)/33412/2019HC Kerala24 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

Lotus Assay And Hallmarking Centre vs. The State Tax Officer

WP(C)/1976/2020HC Kerala24 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

R.F.Mobikes (INDIA) PVT. LTD vs. Assistant Commissioner Of State Tax

WP(C)/2086/2020HC Kerala24 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

M/S Njavallil Latex PVT. LTD vs. The Asst. Commissioner

WP(C)/1966/2020HC Kerala24 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

Jkb Motors vs. Union Of INDIA

WP(C)/34177/2019HC Kerala24 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

K. Subbiah Pandian vs. The State Tax Officer

WP(C)/1859/2020HC Kerala23 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

Sai Export Enterprises vs. The Assistant Commissionerassessment)

WP(C)/1677/2020HC Kerala22 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

Paharpur Colling Towers Limited vs. The Deputy Commissioner (Appeals)

WP(C)/1535/2020HC Kerala22 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

V.B.Miraleedharan vs. The Assistant Commissioner Of Food Safety

WA/2030/2019HC Kerala22 Jan 2020

Bench: HONOURABLE THE CHIEF JUSTICE MR.S.MANIKUMAR,HONOURABLE MR. JUSTICE SHAJI P.CHALY

Kamal Kishor vs. The Circle Inspector Of Police

WP(C)/35114/2019HC Kerala22 Jan 2020

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

Gemini Enterprises vs. The District Police Chief

WP(C)/1059/2020HC Kerala22 Jan 2020

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

V.B.Muraleedharan vs. The Assistant Commissioner Of Foods Safety And Others

WA/2090/2019HC Kerala22 Jan 2020

Bench: HONOURABLE THE CHIEF JUSTICE MR.S.MANIKUMAR,HONOURABLE MR. JUSTICE SHAJI P.CHALY

Sri Venketeswara Paper Copmany vs. The Assistant Commissioner (Assmt)

WP(C)/1580/2020HC Kerala21 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

Vipin Vincent vs. The State Tax Officer

WP(C)/1557/2020HC Kerala21 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

Engineering Projects INDIA LTD vs. The State Tax Officer (Wc)

WP(C)/1369/2020HC Kerala20 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

K.K.Sujatha vs. The State Tax Officer

WP(C)/1427/2020HC Kerala20 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

Jose Kurian And Sons PVT. LTD vs. The Asst. Commissioner Of State Tax

WP(C)/1395/2020HC Kerala20 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

Uma Rajeev vs. State Tax Officer

WP(C)/1416/2020HC Kerala20 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

M/S.Chakolas Homes Private Limited vs. The Deputy Commissioner (Appeals)

WP(C)/1449/2020HC Kerala20 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

Krishna Industries vs. State Tax Officer

WP(C)/1461/2020HC Kerala20 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

Vigi Sebastian vs. State Tax Officer

WP(C)/1485/2020HC Kerala20 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

P.R.Subhagan vs. The Union Of INDIA

WP(C)/1418/2020HC Kerala20 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

The Secretary vs. The Director General Of GST Intelligence

WP(C)/1438/2020HC Kerala20 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

Akay Flavours And Aromatics PVT. LTD vs. Central Board Of Indirect Taxes And Customs

WP(C)/29537/2019HC Kerala20 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

Popular Auto Dealers PVT.LTD vs. Union Of INDIA

WP(C)/5798/2019HC Kerala17 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

Sindhu Ashok Kumar vs. The Asst. Commissioner (Assessment)

WP(C)/1301/2020HC Kerala17 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

Metro Agencies vs. The Assistant State Tax Officer

WP(C)/1339/2020HC Kerala17 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

K.V. Joshy And C.K. Paul vs. The Assistant Commissioner

WP(C)/1102/2020HC Kerala16 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

Ahnas Mohammed vs. The Asst.State Tax Officer

WP(C)/674/2020HC Kerala16 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

Gmmco LTD vs. The Assistant Commissioner

WP(C)/993/2020HC Kerala15 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

Raghavan E.V vs. The State Tax Officer (Works Contract)

WP(C)/32067/2019HC Kerala15 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

Decathlon Sports INDIA PVT. LTD vs. The Assistant Commissioner

WP(C)/1052/2020HC Kerala15 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

Sauda Beevi Shoukathali vs. State Of Kerala

WP(C)/427/2020HC Kerala15 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

Exide Industries Limited vs. Assistant State Tax Officer

WP(C)/33511/2019HC Kerala15 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

Aneer C.M vs. Asst.Commissioner

WP(C)/1004/2020HC Kerala15 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

Vinod Kumar vs. The Asst. State Tax Officer

WP(C)/935/2020HC Kerala15 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

Bmt Constructions vs. Saju George

Con.Case(C)/2670/2019HC Kerala15 Jan 2020

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Magi Thomas vs. The State Tax Officer (Investigation Branch)

WP(C)/1009/2020HC Kerala15 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

Mallelil Industries PVT.LTD vs. The Commissioner Of State Goods And Service Tax Department

WP(C)/25676/2019HC Kerala15 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

Mikas Convention Centre vs. The State Tax Officer (Lt)

WP(C)/787/2020HC Kerala14 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

Kalyan Jewellers INDIA LTD vs. The Asst. Commissioner Of State Tax

WP(C)/32416/2019HC Kerala14 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

Mikas Convention Centre vs. The State Tax Officer (Lt)

WP(C)/790/2020HC Kerala14 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

Classic Paints vs. The Assistant Commissioner (Assessment

WP(C)/834/2020HC Kerala14 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

M/S.Orient Bell LTD vs. Assistant Commissioner

WP(C)/898/2020HC Kerala14 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

M/S. Pavit Ceramics PVT. Limited vs. The Appellate Authority

WP(C)/908/2020HC Kerala14 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

Z Solutions vs. The State Tax Officer-1

WP(C)/758/2020HC Kerala14 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

Mandayapurath Rasiya vs. The State Tax Officer

WP(C)/808/2020HC Kerala14 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

Sify Technologies Limited vs. The State Tax Officer

WP(C)/33970/2019HC Kerala13 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

Sheeja Kumari.S.R vs. State Of Kerala

WP(C)/768/2020HC Kerala13 Jan 2020

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

M/S.Kala Imaging World vs. The Superintendent

WP(C)/5924/2019HC Kerala13 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

V.Jayachandran Pillai vs. The State Tax Officer (Wc)

WP(C)/480/2020HC Kerala10 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

Hitech Plywoods vs. The State Tax Officer

WP(C)/564/2020HC Kerala10 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

Jose Thomas M vs. State Of Kerala

WP(C)/39289/2018HC Kerala10 Jan 2020

Bench: HONOURABLE MRS. JUSTICE ANU SIVARAMAN

K. T. Manojkumar vs. The State Tax Officer (Wc)

WP(C)/544/2020HC Kerala10 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

K.T.Manojkumar vs. The State Tax Officer (Ib)

WP(C)/542/2020HC Kerala10 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

Amco Batteries Limited vs. The Assistant State Tax Officer

WP(C)/35924/2019HC Kerala10 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

Seven Star Gold And Precious LLP vs. Deputy Commissioner

WP(C)/34206/2019HC Kerala09 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

Novateur Electrical And Digital Systems(P) LTD vs. The Assistasnt Commissioner

WP(C)/22/2020HC Kerala09 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

Chemmannur Gold Palace International LTD vs. The Sales Tax Appellate Tribunal

WP(C)/422/2020HC Kerala09 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

Raju K. Thomas vs. The State Tax Officer (Wc)

WP(C)/32678/2019HC Kerala09 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

Steel Exchange INDIA LTD vs. The Asst. Commissioner

WP(C)/34655/2019HC Kerala08 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

Hotel Krithika International vs. The State Of Kerala

WP(C)/34766/2019HC Kerala08 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

Hotel Krithika International vs. The State Of Kerala

WP(C)/34630/2019HC Kerala08 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

Hotel Krithika International vs. The State Of Kerala

WP(C)/34702/2019HC Kerala08 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

Hotel Krithika International vs. The State Of Kerala

WP(C)/34568/2019HC Kerala08 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

Hotel Krithika International vs. The State Of Kerala

WP(C)/34717/2019HC Kerala08 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

Hotel Krithika International vs. The State Of Kerala

WP(C)/34675/2019HC Kerala08 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

Sabike Yousaf vs. District Collector

WP(C)/32434/2019HC Kerala08 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

Power Link Services (P) LTD vs. State Tax Officer

WP(C)/309/2020HC Kerala08 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

Sajeevan P.A vs. State Of Kerala

WP(C)/297/2020HC Kerala08 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

Cosmo Electro Industries PVT. LTD vs. Assistant Commissioner, Special Circle- Iii

WP(C)/32995/2019HC Kerala07 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

Abbott Healthcare Private Limited vs. The Commissioner Of State Tax Kerala

WP(C)/17012/2019HC Kerala07 Jan 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Mangalam Gold vs. The State Tax Officer (Ib)

WP(C)/19/2020HC Kerala07 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

Shaik Atheek vs. Station House Officer

WP(C)/33378/2019HC Kerala07 Jan 2020

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Shiji.M.R vs. The Assistant Commissioner (Assmt)

WP(C)/164/2020HC Kerala07 Jan 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

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