Abbott Healthcare Private Limited vs. The Commissioner Of State Tax Kerala
Original PDF →DATED 13.02.2018 ISSUED BY THE ASSISTANT STATE TAX OFFICER, SQUAD NO.IV, STATE GST DEPARTMENT, KOZHIKODE. EXHIBIT P11 TRUE PHOTOCOPY OF THE RELEASE ORDER DATED 23.02.2018 ISSUED BY THE ASSISTANT STATE TAX OFFICER, SQUAD NO.IV, STATE GST DEPT., KOZHIKODE. EXHIBIT P12 TRUE PHOTOCOPY OF APPLICATION DATED 28.05.2018 FILED BY THE PETITIONER. EXHIBIT P13 TRUE PHOTOCOPY OF THE AGREEMENT DATED 25.09.2017 MADE BETWEEN THE PETITIONER AND THE LE AAYUSH LABORATORY. EXHIBIT P14 TRUE PHOTOCOPY OF THE RELEVANT PORTION OF SL.NO.178 AND SR.NO.180 OF SCHEDULE I
UNDER NOTIFICATION
NO.1/2017- CGST(RATE) DATED 28.06.2017. EXHIBIT P15 TRUE PHOTOCOPY OF THE RELEVANT PORTION OF SL.NO.417 OF SCHEDULE III UNDER NOTIFICATION NO.1/2017-CGST(RATE) DATED 28.06.2017 SPECIFYING RATE OF CGST FOR THE INSTRUMENT. EXHIBIT P16 TRUE PHOTOCOPY OF THE APPEAL DATED 29.10.2018 (WITHOUT EXHIBITS) FILED BY THE PETITIONER. EXHIBIT P17 TRUE PHOTOCOPY OF THE SPECIMEN AGREEMENT DATED 27.11.2017 MADE BETWEEN THE PETITIONER AND HOSPITALS/LABS (IQRAA HOSPITAL). EXHIBIT P18 TRUE PHOTOCOPY OF THE SPECIMEN AGREEMENT DATED 15.01.2018 MADE BETWEEN THE PETITIONER AND DISTRIBUTOR (ELEMENT ENTERPRISES) PRODUCED BY THE PETITIONER ALONG WITH THE APPEAL.
W.P.(C).No.17012/2019 :: 17 :: EXHIBIT P19 TRUE PHOTOCOPY OF THE INVOICE DATED 10.08.2018 ISSUED BY THE PETITIONER TO DISTRIBUTOR FOR SUPPLY OF PRODUCTS FILED ALONG WITH THE APPEAL. EXHIBIT P20 TRUE PHOTOCOPY OF THE INVOICE DATED 25.09.2018 ISSUED BY DISTRIBUTOR OF THE PETITIONER TO HOSPITALS/LABS FOR SUPPLY OF PRODUCTS FILED ALONG WITH THE APPEAL. EXHIBIT P21 RESPONDENTS EXHIBITS: TRUE PHOTOCOPY OF THE ADDITIONAL WRITTEN SUBMISSIONS SUBMITTED BY THE PETITIONER BEFORE THE 6TH RESPONDENT. NIL. //// P.S. TO JUDGE
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.