Kerala High Court GST Judgments — 2021

589 judgments, newest first. Page 1 of 6.

S. Nayaz Ahamed vs. The Assistant State Tax Officer (Int)

WP(C)/30773/2021HC Kerala28 Dec 2021

Bench: HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN

M.Abdul Nazir vs. The Assistant State Tax Officer

WA/1719/2021HC Kerala22 Dec 2021

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

Joys Enterprises PVT.LTD vs. The Sales Tax Appellate Tribunal

WP(C)/30067/2021HC Kerala22 Dec 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Sastha Gold vs. State Of Kerala

WP(C)/30086/2021HC Kerala22 Dec 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Evara Gold vs. State Of Kerala

WP(C)/29947/2021HC Kerala22 Dec 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Berger Paints INDIA LTD vs. Assistant State Tax Officer

WP(C)/28014/2021HC Kerala22 Dec 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

M/S P.K.Sulpheeker Infrastructure Limited Liability Partnership (LLP) vs. State Of Kerala

WP(C)/19873/2021HC Kerala21 Dec 2021

Bench: HONOURABLE MR.JUSTICE N.NAGARESH

Manjilas Food Tech Private LTD vs. The Deputy Commissioner Of State Tax

WP(C)/29644/2021HC Kerala21 Dec 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

K.D.George vs. Bharat Sanchar Nigam Limited

WP(C)/13125/2021HC Kerala21 Dec 2021

Bench: HONOURABLE MR.JUSTICE N.NAGARESH

Perumalil Granite Constructions vs. The Railway Board

WP(C)/28194/2021HC Kerala21 Dec 2021

Bench: HONOURABLE MR.JUSTICE N.NAGARESH

Visudira Impex Private Limited vs. The Assistant Commissioner Iii

WP(C)/29045/2021HC Kerala20 Dec 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Visudira Impex Private Limited vs. The Assistant Commissioner-Iii

WP(C)/29073/2021HC Kerala20 Dec 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

More Retail Private Limited vs. The Deputy Commissioner

WP(C)/29550/2021HC Kerala20 Dec 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Mohinudheen vs. The District Police Chief

WP(C)/29162/2021HC Kerala20 Dec 2021

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

Manjilas Food Tech PVT LTD vs. The Deputy Commissioner Of State Tax

WP(C)/29371/2021HC Kerala20 Dec 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

T.M.Kuruvila & Co vs. The General Manager

WP(C)/24141/2021HC Kerala20 Dec 2021

Bench: HONOURABLE MR.JUSTICE N.NAGARESH

Jose Joseph vs. Assistant Commissioner Of Central Tax And Central Excise

WP(C)/8977/2021HC Kerala17 Dec 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

C.A. Shaji vs. State Of Kerala

WP(C)/29237/2021HC Kerala17 Dec 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

The Assistant Commissioner vs. Dantara Jewellers

RP/876/2021HC Kerala17 Dec 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Jose Joseph vs. Assistant Commissioner Of Central Tax And Central Excise

WP(C)/9052/2021HC Kerala17 Dec 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Vizag Exports vs. The Deputy Commissioner (Assessment)

WP(C)/29174/2021HC Kerala17 Dec 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Lalitha.S vs. The Sales Tax Officer

WP(C)/21879/2021HC Kerala17 Dec 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

P.M.Nijaf vs. The Deputy Superintendent Of Police, Kattappana

WP(C)/14824/2020HC Kerala17 Dec 2021

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

Jose Joseph vs. Assistant Commissioner Of Central Tax And Central Excise

WP(C)/8960/2021HC Kerala17 Dec 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

C A Shaji vs. State Of Kerala

WP(C)/29218/2021HC Kerala17 Dec 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Peter Kuriakose vs. State Of Kerala

WP(C)/29186/2021HC Kerala16 Dec 2021

Bench: HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN

Peter Kuriakose vs. State Of Kerala

WP(C)/29187/2021HC Kerala16 Dec 2021

Bench: HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN

Gm Engineers And Contractors vs. State Of Kerala

WP(C)/29188/2021HC Kerala16 Dec 2021

Bench: HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN

Ajimol.P vs. The State Police Chief

WP(C)/20094/2021HC Kerala16 Dec 2021

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

C.G. George vs. The State Tax Officer

WP(C)/24786/2018HC Kerala15 Dec 2021

Bench: HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN

Mujeeb Rehman vs. State Of Kerala

WP(C)/23189/2021HC Kerala15 Dec 2021

Bench: HONOURABLE MR.JUSTICE N.NAGARESH

Gm Engineers And Contractors vs. State Of Kerala

WP(C)/28863/2021HC Kerala15 Dec 2021

Bench: HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN

Gibu P. Mathew vs. State Of Kerala

WP(C)/28982/2021HC Kerala15 Dec 2021

Bench: HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN

P.M.Ibrahimkutty vs. State Of Kerala

WP(C)/21023/2021HC Kerala15 Dec 2021

Bench: HONOURABLE MR.JUSTICE N.NAGARESH

Mohammed Sabith P.P vs. Union Of INDIA

Bail Appl./8413/2021HC Kerala15 Dec 2021

Bench: HONOURABLE MRS. JUSTICE SOPHY THOMAS

Contour Constructions PVT. LTD vs. State Of Kerala

WP(C)/29004/2021HC Kerala15 Dec 2021

Bench: HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN

Contour Constructions PVT LTD vs. State Of Kerala

WP(C)/29002/2021HC Kerala15 Dec 2021

Bench: HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN

Hotel Indraprestha vs. The Asst. Commissioner

WP(C)/28467/2021HC Kerala13 Dec 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Malabar Associates vs. The State Of Kerala

WP(C)/21848/2021HC Kerala13 Dec 2021

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

V.V.Johnson vs. State Of Kerala

WP(C)/28592/2021HC Kerala13 Dec 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Saleem M vs. State Of Kerala

WP(C)/27780/2020HC Kerala13 Dec 2021

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Total Oil INDIA Private LTD vs. The Deputy Commissioner Of State Tax

WP(C)/26443/2021HC Kerala13 Dec 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Bijoys K Abraham vs. The Railway Board

WP(C)/27780/2021HC Kerala13 Dec 2021

Bench: HONOURABLE MR.JUSTICE N.NAGARESH

Benny K.S vs. Assistant Commissioner

WP(C)/22100/2021HC Kerala13 Dec 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Abdu Rahiman vs. The District Police Chief

WP(C)/27894/2021HC Kerala10 Dec 2021

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

Humayoon & Associates vs. The State Of Kerala

WP(C)/26708/2021HC Kerala10 Dec 2021

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

M.Abdul Nazir vs. The Assistant State Tax Officer

WP(C)/24852/2021HC Kerala10 Dec 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Janatha Trading Corporation vs. District Police Chief

WP(C)/19692/2021HC Kerala10 Dec 2021

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

Varghese Scaria vs. State Of Kerala

WP(C)/24879/2021HC Kerala10 Dec 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Prasanthi Cashew Company PVT. LTD vs. The Asst. Commissioner (Assessment)

WP(C)/28158/2021HC Kerala09 Dec 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

D. Vinod Kumar vs. Director General Of Police & Kerala Police Chief

WP(C)/25095/2021HC Kerala09 Dec 2021

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

Mohammed Rafi vs. State Of Kerala

WP(C)/25283/2020HC Kerala09 Dec 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

George Elias And Associates vs. State Of Kerala

WP(C)/24848/2021HC Kerala09 Dec 2021

Bench: HONOURABLE MR.JUSTICE N.NAGARESH

Anugraha Hollowbricks vs. The State Tax Officer

WP(C)/28269/2021HC Kerala09 Dec 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

G.Mohandas vs. The Deputy Commissioner-Ii (Assessment)

WP(C)/28069/2021HC Kerala08 Dec 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

M.Abdul Nazir vs. The Assistant State Tax Officer

WP(C)/28001/2021HC Kerala08 Dec 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Vinod Mathew Wilson vs. Union Of INDIA

WP(C)/28124/2021HC Kerala08 Dec 2021

Bench: HONOURABLE THE CHIEF JUSTICE MR.S.MANIKUMAR,HONOURABLE MR. JUSTICE SHAJI P.CHALY

C.V.Issac vs. State Of Kerala

WP(C)/391/2019HC Kerala08 Dec 2021

Bench: HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

B.Mohanachandrn Nair vs. The Asst. Commissioner (Assessment)

WP(C)/27859/2021HC Kerala07 Dec 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Tessy Antony vs. The Assistant Commissioner Of State Tax

WP(C)/27886/2021HC Kerala07 Dec 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Sneha Regency (Paray Village County) A Unit Of Kollengode Heritage Hotels vs. The Deputy Commissioner Of State Tax Palakkad

WP(C)/27860/2021HC Kerala07 Dec 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

V. Santhosh Babu vs. The General Manager

WP(C)/25003/2021HC Kerala07 Dec 2021

Bench: HONOURABLE MR.JUSTICE N.NAGARESH

M.K.Hussain Ali vs. The Divisional Engineer Telecom

WP(C)/16134/2021HC Kerala06 Dec 2021

Bench: HONOURABLE MR.JUSTICE N.NAGARESH

Thottiyil Abdurahiman vs. The Commissioner Of State GST

WP(C)/17243/2021HC Kerala03 Dec 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

M.Hassan vs. Kerala Water Authority

WP(C)/24159/2021HC Kerala03 Dec 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

G.Suresh vs. Kerala Water Authority

WP(C)/23880/2021HC Kerala03 Dec 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Coffee Day Global Limited vs. The State Tax Officer

WA/1203/2021HC Kerala02 Dec 2021

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI,HONOURABLE MR.JUSTICE BASANT BALAJI

M/S.Tabernacle Home Stay vs. State Of Kerala

WP(C)/16551/2021HC Kerala02 Dec 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Kalyan Sarees vs. The Deputy Commissioner

WP(C)/27384/2021HC Kerala02 Dec 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Salim K.M vs. The State Of Kerala

WP(C)/24176/2021HC Kerala02 Dec 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Tabernacle Home Stay vs. State Of Kerala

WP(C)/16613/2021HC Kerala02 Dec 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Chinamma K.A vs. The State Tax Officer-1Formerly Commercial Tax Officer)

WP(C)/27217/2021HC Kerala01 Dec 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Navas Karimbil Aliyar vs. The State Of Kerala

WP(C)/26960/2021HC Kerala01 Dec 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Sunny Silks vs. Deputy Commissioner Of State Tax (Ia)

WP(C)/24074/2021HC Kerala30 Nov 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Shahira vs. Commissioner Of State Goods & Services

WP(C)/17087/2021HC Kerala30 Nov 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Alliance Homes vs. State Of Kerala

WP(C)/18907/2021HC Kerala29 Nov 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Alliance Homes vs. State Of Kerala

WP(C)/18892/2021HC Kerala29 Nov 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Vinayaka Cashew Company vs. The Asst. Commissioner-Iii

WP(C)/26643/2021HC Kerala26 Nov 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Haris P.A vs. State Of Kerala

WP(C)/17356/2021HC Kerala26 Nov 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Jalaludheen R.S vs. State Of Kerala

WP(C)/29356/2019HC Kerala26 Nov 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Subaida V vs. Indian Overseas Bank

WP(C)/22165/2021HC Kerala25 Nov 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Obera Flex Printing vs. The State Tax Officer

WP(C)/26518/2021HC Kerala25 Nov 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Promenade Retail Display Systems vs. State Tax Officer

WP(C)/26376/2021HC Kerala24 Nov 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Siju Valiyakulangara Jose vs. State Tax Officer

WP(C)/25023/2021HC Kerala24 Nov 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

M/S.K.A.V.Shaik Rawther vs. Assistant Commissioner (Assessment)

OP (TAX)/19/2021HC Kerala24 Nov 2021

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI,HONOURABLE MR.JUSTICE BASANT BALAJI

Sowparnika Projects And Infrastructures PVT. LTD vs. State Of Kerala

OT.Rev/48/2018HC Kerala24 Nov 2021

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI,HONOURABLE MR.JUSTICE BASANT BALAJI

Steel Track vs. The Assistant Commissioner

WP(C)/26138/2021HC Kerala23 Nov 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Mini Marson vs. The State Tax Officer

WP(C)/26113/2021HC Kerala23 Nov 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Abdulla vs. Authority For Clarification

OT.Appeal/11/2017HC Kerala22 Nov 2021

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI,HONOURABLE MR.JUSTICE BASANT BALAJI

A.M.Rahman vs. Authority For Clarification Under Section 94 Of The Kerala Value Added Tax Act

OT.Appeal/12/2017HC Kerala22 Nov 2021

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI,HONOURABLE MR.JUSTICE BASANT BALAJI

N.M.Basheer vs. Authority For Clarification Under Section 94 Of The Kerala Value Added Tax Act

OT.Appeal/10/2017HC Kerala22 Nov 2021

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI,HONOURABLE MR.JUSTICE BASANT BALAJI

The National Collateral Management Services LTD vs. The State Tax Officer

WP(C)/20827/2021HC Kerala22 Nov 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Hotel Zodiac Regency vs. The Assistant Commissioner(Assessment)

WP(C)/26147/2021HC Kerala22 Nov 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Thomas Mathew vs. The State Tax Officer (Ib) - 1

WP(C)/20447/2021HC Kerala19 Nov 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Gee Yem Agro Mills vs. The State Tax Officer (Ib)-I

WP(C)/20475/2021HC Kerala19 Nov 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

M/S.K.E. Agro Products (P) LTD vs. The State Tax Officer (Ib)-1

WP(C)/20455/2021HC Kerala19 Nov 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Lillykutty Mathew vs. The State Tax Officer (Ib) - I

WP(C)/20453/2021HC Kerala19 Nov 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Powernet INDIA PVT.LTD vs. Union Of INDIA

WP(C)/24173/2021HC Kerala19 Nov 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

K.Sulochana vs. The Commercial Tax Officer

WP(C)/22877/2019HC Kerala18 Nov 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Voltas Limited vs. State Of Kerala

WP(C)/21469/2021HC Kerala18 Nov 2021

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

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