Kerala High Court GST Judgments — 2022

776 judgments. Showing the 100 most recent.

• Mini Sajan Varghese v. State Of Kerala

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  WP(C)/18305/2013·23 Dec 2022

• M/S. Hotel Indraprastha (Formerly - Hotel Sun Beam) v. The Deputy Commissioner (Special Circle)

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  WP(C)/42212/2022·23 Dec 2022

• Golden Key Construction v. The Superintendent

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  WP(C)/31099/2022·22 Dec 2022

• M/S.Pankaj Cottage v. The Goods And Service Tax Officer

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  WP(C)/28783/2022·22 Dec 2022

• Sasi Chandran v. Pothen Varghese

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  RCRev./32/2020·22 Dec 2022

• Muhammed Shaneej P. v. The District Police Chief

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  WP(C)/21382/2020·22 Dec 2022

• 2 B Tradelinks v. The Assistant Commissioner

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  WP(C)/30901/2022·22 Dec 2022

• M/S. Mangalodayam PVT. LTD. v. The Superintendent

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  WP(C)/31348/2022·22 Dec 2022

• Laxmi Cranes &Trailers PVT LTD v. 1. Deputy Commisioner

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  WP(C)/30621/2022·22 Dec 2022

• Jonish Joy (Proprietor) v. The Assistant Commissioner

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  WP(C)/9064/2021·21 Dec 2022

• M/S. Sannidhan Bar & Restaurant v. The Deputy Commissioner Of State Tax

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  WP(C)/41268/2022·21 Dec 2022

• Jan Traders v. The Asst. Commissioner Of State Tax

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  WP(C)/40984/2022·21 Dec 2022

• M/S. Karthika Bar And Restaurant v. The State Tax Officer

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  WP(C)/41176/2022·21 Dec 2022

• Nalleppilli Arumughan Jyothikumari v. The State Tax Officer

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  WP(C)/41170/2022·21 Dec 2022

• Annamalai Arunachalam v. State Of Kerala

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  WP(C)/39092/2022·21 Dec 2022

• Siva Kumar M. v. Bank Of Baroda

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  WP(C)/39989/2022·21 Dec 2022

• Varsha Fresh Meat Products PVT. LTD. v. State Tax Officer

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  WP(C)/41629/2022·21 Dec 2022

• The Joint Commissioner (Appeals)-Ii v. Sanskruthi Motors

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  WA/1932/2022·19 Dec 2022

• 2 B Tradelinks v. The Assistant Commissioner

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  WP(C)/41033/2022·19 Dec 2022

• Hotel New Indraprastha v. The State Tax Officer

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  WP(C)/41047/2022·19 Dec 2022

• Fci Oen Connectors LTD v. Union Of INDIA

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  WP(C)/23646/2022·16 Dec 2022

• Prameela L. v. State Of Kerala

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  WP(C)/16361/2022·15 Dec 2022

• Shabab v. The District Police Chief

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  WP(C)/13055/2020·15 Dec 2022

• Radhakrishnan v. The Assistant Commissioner

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  WP(C)/40071/2022·15 Dec 2022

• M/S Madeena Wood Industries v. The Branch Manager

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  WP(C)/38922/2022·14 Dec 2022

• Kalyan Jewellers INDIA LTD. v. Assistant Commissioner Of State Tax

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  WP(C)/40229/2022·13 Dec 2022

• Srimagesh v. State Of Kerala

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  Crl.MC/8143/2022·13 Dec 2022

• Cemtech v. The State Of Kerala

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  WP(C)/39051/2022·12 Dec 2022

• A.C Santhakumar v. State Of Kerala

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  WP(C)/39654/2022·9 Dec 2022

• M/S. Flooratex Rubber & Plastics (P) LTD. v. The Joint Commissioner (General)

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  WP(C)/39717/2022·9 Dec 2022

• Sanooj v. Sai Sindhu Traders

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  OP(C)/2436/2022·9 Dec 2022

• Manjally Jewellers v. State Tax Officer

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  WP(C)/22114/2019·8 Dec 2022

• State Of Kerala v. Mohanachandran Nair Balakrishnan Pillai

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  WA/1421/2022·8 Dec 2022

• Hotel Indraprastha v. The State Tax Officer

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  WP(C)/39401/2022·7 Dec 2022

• Moitheensha v. Station House Officer

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  WP(C)/31072/2022·7 Dec 2022

• Abdul Salam v. State Of Kerala

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  Crl.MC/6602/2022·7 Dec 2022

• C. Anil Kumar v. State Of Kerala

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  WP(C)/36551/2022·6 Dec 2022

• Sam C Zacharia v. The Assistant Commissioner

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  WP(C)/39376/2022·6 Dec 2022

• E.V.Raju v. Kerala Water Authority Represented By Its Managing Director

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  WP(C)/9084/2022·6 Dec 2022

• The Principal Commissioner Of Central Tax & Central Excise v. The Catholic Syrian Bank LTD

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  C.E.Appeal/5/2021·5 Dec 2022

• The Principal Commissioner Of Central Tax & Central Excise v. South Indian Bank

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  C.E.Appeal/4/2021·5 Dec 2022

• The Pricipal Commissioner Of Central Tax & Central Excise v. South Indian Bank

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  C.E.Appeal/1/2021·5 Dec 2022

• The Principal Commissioner Of Central Tax And Central Excise v. South Indian Bank

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  C.E.Appeal/3/2021·5 Dec 2022

• The Principal Commissioner Of Central Tax / Central Excise v. M/S. South Indian Bank

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  C.E.Appeal/2/2021·5 Dec 2022

• Jain Builders v. Chief Engineer(Nw),Military Engineer Service (Mes)

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  WP(C)/19899/2022·5 Dec 2022

• Bismi S. Baby v. State Of Kerala

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  WP(C)/7612/2022·5 Dec 2022

• K. Rajan v. The Assistant Commissioner

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  WP(C)/38684/2022·2 Dec 2022

• K. V. Johny v. State Tax Officer

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  OP (TAX)/35/2022·1 Dec 2022

• Domanic A. v. Kerala Water Authority

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  WP(C)/8859/2022·30 Nov 2022

• P.S.Koshy v. The Principal Secretary

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  WP(C)/8681/2022·30 Nov 2022

• Sheen Golden Jewels (INDIA) PVT LTD. v. The State Tax Officer (Ib)-1

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  WA/747/2019·30 Nov 2022

• M/S.Leisure Stays v. State Of Kerala

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  WA/1286/2019·30 Nov 2022

• Alappat Gold Den Private Limited v. State Of Kerala

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  WA/1146/2019·30 Nov 2022

• Bhima Boutique Private Limited v. State Of Kerala

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  WA/1061/2019·30 Nov 2022

• Abdul Samad P. v. The State Of Kerala

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  WP(C)/4948/2022·29 Nov 2022

• Mubeena Latheef v. Mukthar Ahamad

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  RPFC/7/2022·29 Nov 2022

• M/S.Modern Sanitary v. State Of Kerala

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  OT.Rev/87/2019·28 Nov 2022

• M/S. Kabani Regency (Yesar Regency) v. The State Tax Officer -1

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  WP(C)/38222/2022·28 Nov 2022

• Ameer Sali v. The State Of Kerala

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  Bail Appl./8030/2022·28 Nov 2022

• Shanvika Industries And Bearings PVT. LTD. No.51 v. Travancore Devaswom Board - Tdb

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  WP(C)/36720/2022·28 Nov 2022

• Flair Hotels And Resorts PVT. LTD. v. The Deputy Commissioner

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  WP(C)/38163/2022·28 Nov 2022

• INDIA Coffee Board Workers Co-Operative Society LTD. v. Union Of INDIA

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  WP(C)/12955/2021·28 Nov 2022

• Aashmi Traders v. Union Of INDIA

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  WP(C)/11107/2019·28 Nov 2022

• Jayasree Travels And Tours Company v. Union Of INDIA

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  WP(C)/27648/2022·28 Nov 2022

• Ameer Sali v. The State Of Kerala

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  Bail Appl./8058/2022·28 Nov 2022

• Indira Devi.A.V v. State Of Kerala

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  OT.Rev/167/2020·25 Nov 2022

• The Exclusive Club v. State Tax Officer, 2Nd Circle

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  WP(C)/30099/2022·25 Nov 2022

• M/ S Hotel Edassery Tower v. The State Tax Officer (Intelligence)

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  WP(C)/37980/2022·25 Nov 2022

• Azhar Ali P U v. State Of Kerala

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  Bail Appl./9502/2022·25 Nov 2022

• Shine Jewellry v. Assistant State Tax Officer (Intelligence)

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  WP(C)/19897/2021·24 Nov 2022

• Hotel Indraprastha v. State Tax Officer

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  WP(C)/37422/2022·23 Nov 2022

• Fazal.H.S. v. State Tax Officer

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  WP(C)/37310/2022·23 Nov 2022

• Vision Surveys & Mapping Co. PVT. LTD v. The Chief Engineer (Irrigation & Administration)

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  WP(C)/37040/2022·22 Nov 2022

• Sajin Das V M v. Assistant State Tax Officer

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  WP(C)/19498/2021·22 Nov 2022

• Mohammed Moosa.Y v. State Of Kerala

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  WP(C)/22547/2018·21 Nov 2022

• K. Rajan v. State Tax Officer

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  WP(C)/37059/2022·21 Nov 2022

• M/S. Jyothy Constructions v. Kerala Water Atuhority

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  WP(C)/9266/2022·21 Nov 2022

• Durai Kannan v. Assistant State Tax Officer

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  WP(C)/11081/2021·21 Nov 2022

• S.R. Rajan v. State Of Kerala

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  WP(C)/22230/2021·18 Nov 2022

• Justin Pallivathikal v. Union Of INDIA

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  WP(C)/31953/2022·18 Nov 2022

• Shamsudheen P.P. v. State Of Kerala

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  WP(C)/6269/2022·17 Nov 2022

• Shafeer U.H. v. The State Tax Officer-I

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  WP(C)/36642/2022·16 Nov 2022

• Shibin Constructions Components v. The State Police Chief

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  WP(C)/35339/2022·16 Nov 2022

• Supreme Food Products v. State Tax Officer

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  WP(C)/4450/2022·16 Nov 2022

• Noorudheen v. State Of Kerala

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  Crl.MC/7343/2022·16 Nov 2022

• V R Foods v. State Goods And Service Tax Department

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  WP(C)/4490/2022·16 Nov 2022

• M/S. Thomsun Sands And Metals v. The District Police Chief

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  WP(C)/35066/2022·16 Nov 2022

• M/S. Harrisons Malayalam LTD. v. State Of Kerala

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  WP(C)/36504/2022·15 Nov 2022

• M/S. Harrisons Malayalam LTD. v. State Of Kerala

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  WP(C)/36483/2022·15 Nov 2022

• 1. Azhar Ali P U v. State Of Kerala

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  WP(C)/26712/2022·14 Nov 2022

• Prasad v. The State Of Kerala

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  WP(C)/36397/2022·14 Nov 2022

• M/S. Girindra Hospitality PVT. LTD. (M/S. Garuda Hotels) v. State Tax Officer (Intelligence)

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  WP(C)/36270/2022·14 Nov 2022

• Food Service INDIA PVT LTD v. The Asst.State Tax Officer

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  WP(C)/30781/2021·14 Nov 2022

• K. Sanalkumar v. State Tax Officer (Intelligence)

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  WP(C)/36165/2022·11 Nov 2022

• M/S. Western Offshore & Marine Projects PVT. LTD v. State Tax Officer

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  WP(C)/29765/2022·11 Nov 2022

• Syamaladasan Kumaran v. The State Tax Officer

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  WP(C)/27349/2022·10 Nov 2022

• J.Abdul Vahid v. State Of Kerala

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  WP(C)/7646/2022·10 Nov 2022

• M/S. Palakkad Heritage Hotel v. State Of Kerala

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  WP(C)/31990/2022·9 Nov 2022

• Royal Blue Hotels PVT. LTD. v. State Of Kerala

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  WP(Crl.)/977/2022·9 Nov 2022

• A K Traders v. State Tax Officer

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  WP(C)/32691/2022·9 Nov 2022