Kerala High Court GST Judgments — 2023

907 judgments, newest first. Page 1 of 10.

Highrich Online Shoppe Private Limited vs. State Of Kerala

WP(C)/43287/2023HC Kerala22 Dec 2023

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

Ozone Granites Private Limited vs. Intelligence Officer

WP(C)/41935/2023HC Kerala22 Dec 2023

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

M/S. Wimrock Grante (P) LTD vs. The State Tax Officer

WP(C)/21827/2023HC Kerala22 Dec 2023

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

M/S.Alfas Trading International Private Limited vs. The Joint Commissioner Of Customs (Appraising Imports)

WP(C)/28272/2023HC Kerala22 Dec 2023

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Shastha Enterprises vs. Union Of INDIA

WP(C)/43595/2023HC Kerala22 Dec 2023

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Murukan vs. The State Of Kerala

WP(C)/38859/2023HC Kerala22 Dec 2023

Bench: HONOURABLE MR. JUSTICE ANIL K.NARENDRAN,HONOURABLE MR. JUSTICE G.GIRISH

Menacherry Lonappan Jayan vs. State Tax Officer

WA/2137/2023HC Kerala22 Dec 2023

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH

Azhikode Panchayat Women’S Multi Industrial (Workshop) Co-Operative Society LTD vs. Union Of INDIA

WP(C)/24460/2023HC Kerala22 Dec 2023

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Soura Natural Energy Solutions INDIA PVT. LTD vs. Union Of INDIA

WP(C)/24210/2020HC Kerala22 Dec 2023

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

P.C. Prakash vs. The District Collector

WP(C)/41378/2023HC Kerala21 Dec 2023

Bench: HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN

Unity Ooh Media Solutions PVT. LTD; vs. Deputy State Tax Officer (Addl. Charge)

WP(C)/42429/2023HC Kerala21 Dec 2023

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Union Of INDIA vs. State Of Kerala

Crl.MC/881/2023HC Kerala21 Dec 2023

Bench: HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

M/S.Ramada vs. State Tax Officer (Lt)

WP(C)/42755/2023HC Kerala21 Dec 2023

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Vadakkoot Chackoo Devassy vs. Assistant State Tax Officer

WP(C)/42265/2023HC Kerala21 Dec 2023

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Smt. Jincy George vs. State Of Kerala

RP/1249/2023HC Kerala20 Dec 2023

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE,HONOURABLE MR.JUSTICE BASANT BALAJI

Firozkhan.M vs. State Of Kerala

Bail Appl./4070/2022HC Kerala20 Dec 2023

Bench: HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

Jk Residency vs. State Of Kerala

WP(C)/23378/2023HC Kerala20 Dec 2023

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Carborundum Universal LTD vs. The Superintendent Of Central Tax And Central Excise

RP/1326/2023HC Kerala20 Dec 2023

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

M/S Manjooran Housing Development Company PVT LTD vs. State Of Kerala

WP(C)/41206/2023HC Kerala19 Dec 2023

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Rejimon Padickapparambil Alex vs. Union Of INDIA

WP(C)/40005/2023HC Kerala19 Dec 2023

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Shamnad Abdul Kabeer vs. Union Of INDIA

WP(C)/42832/2023HC Kerala19 Dec 2023

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Agi George vs. The Deputy Tahsildar (R.R)

WP(C)/42750/2023HC Kerala19 Dec 2023

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

The Secretary -Treasurer vs. The Commissioner

WP(C)/3352/2023HC Kerala19 Dec 2023

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Sabu P R vs. Executive Engineer

WP(C)/41231/2023HC Kerala19 Dec 2023

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

Beepath Castings (PVT) Limited vs. The Secretary TO Government

WP(C)/31317/2019HC Kerala18 Dec 2023

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Platino Classic Motors INDIA PVT. LTD vs. Deputy Commissioner Of Central Tax And Central Excise

WA/1953/2023HC Kerala18 Dec 2023

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH

Baiju Ahamed vs. Deputy Tahsildar, Revenue Recovery

WP(C)/22097/2023HC Kerala18 Dec 2023

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

Muhammed Rashid Vaniya Peediyekkal vs. Axis Bank LTD

WP(C)/33137/2023HC Kerala18 Dec 2023

Bench: HONOURABLE MR.JUSTICE N.NAGARESH

Jineesh P A vs. The District Officer

WP(C)/41118/2023HC Kerala18 Dec 2023

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

Latta Innovations Private Limited vs. Union Of INDIA

WP(C)/42111/2023HC Kerala18 Dec 2023

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

M/S. Poothokaren Agencies vs. Deputy Commissioner State Tax

WP(C)/41216/2023HC Kerala18 Dec 2023

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Jyothish.C vs. State Of Kerala

WP(C)/42081/2023HC Kerala15 Dec 2023

Bench: HONOURABLE MR. JUSTICE ANIL K.NARENDRAN,HONOURABLE MR. JUSTICE G.GIRISH

Jayakumar J vs. The State Of Kerala

WP(C)/41819/2023HC Kerala15 Dec 2023

Bench: HONOURABLE MR. JUSTICE ANIL K.NARENDRAN,HONOURABLE MR. JUSTICE G.GIRISH

Al-Mahamood vs. Commercial Tax Officer

WA/2152/2023HC Kerala15 Dec 2023

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH

M/S Aranhikkal Granite Unit vs. The Kerala Value Added Tax Appellate Tribunal

WP(C)/42250/2023HC Kerala15 Dec 2023

Bench: HONOURABLE MR.JUSTICE C.S.DIAS

Lulu Flight Kitchen (P) LTD vs. The Intelligence Officer

WP(C)/42071/2023HC Kerala14 Dec 2023

Bench: HONOURABLE MR.JUSTICE C.S.DIAS

Shibu Zacharia vs. Kerala Water Authority

WP(C)/42046/2023HC Kerala14 Dec 2023

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

Sajith Mohan vs. Station House Officer

WP(C)/1891/2021HC Kerala13 Dec 2023

Bench: HONOURABLE MR.JUSTICE BASANT BALAJI

Maheswari S vs. Vinu C.Kunjappan

Con.Case(C)/498/2022HC Kerala13 Dec 2023

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

M/S Aranhikkal Granite Unit vs. The Kerala Value Added Tax Appellate Tribunal

WP(C)/41687/2023HC Kerala13 Dec 2023

Bench: HONOURABLE MR.JUSTICE C.S.DIAS

M/S Aranhikkal Granite Unit vs. The Kerala Value Added Tax Appellate Tribunal

WP(C)/41676/2023HC Kerala13 Dec 2023

Bench: HONOURABLE MR.JUSTICE C.S.DIAS

Shafeer U.H vs. The State Tax Officer-I

WA/2044/2023HC Kerala12 Dec 2023

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH

Badha Ram vs. Intelligence Officer

Bail Appl./10492/2023HC Kerala12 Dec 2023

Bench: HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

M/S Aranhikkal Granite Unit vs. The Kerala Value Added Tax Appellate Tribunal

WP(C)/41668/2023HC Kerala12 Dec 2023

Bench: HONOURABLE MR.JUSTICE C.S.DIAS

M/S.Hotel Ramada vs. The Deputy Commissioner

WP(C)/40801/2023HC Kerala12 Dec 2023

Bench: HONOURABLE MR.JUSTICE C.S.DIAS

Fasalurahman P.T vs. Deputy Enforcement Officer

WA/2075/2023HC Kerala11 Dec 2023

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH

T.P. Sajad vs. State Of Kerala

WP(C)/26648/2020HC Kerala11 Dec 2023

Bench: HONOURABLE MR.JUSTICE BASANT BALAJI

The Kothamangalam Service Co-Operative Bank LTD. No. 583 vs. The Intelligence Officer

WA/2113/2023HC Kerala11 Dec 2023

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH

Chukkath Krishnan Praveen vs. State Of Kerala

WP(C)/41219/2023HC Kerala08 Dec 2023

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Ibrahim vs. State Of Kerala

WP(C)/26035/2020HC Kerala08 Dec 2023

Bench: HONOURABLE MR.JUSTICE BASANT BALAJI

Travancore Cocotuft Private Limited vs. Deputy Commissioner (Customs)

WP(C)/41324/2023HC Kerala08 Dec 2023

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Akshaya Builders vs. The Kerala Public Works Department

WP(C)/31020/2023HC Kerala07 Dec 2023

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

The Kerala Minerals And Metals LTD vs. The State Tax Officer

WP(C)/41019/2023HC Kerala07 Dec 2023

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Abdul Basheer.V.P vs. The Superintendent Of Police

WP(C)/17706/2020HC Kerala07 Dec 2023

Bench: HONOURABLE MR.JUSTICE BASANT BALAJI

Fins Engineers And Contractors (P) LTD vs. Superintendent

WP(C)/10596/2023HC Kerala07 Dec 2023

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Muhammed P vs. The State Of Kerala

WP(C)/16626/2020HC Kerala07 Dec 2023

Bench: HONOURABLE MR.JUSTICE BASANT BALAJI

Jiril G Palath vs. Kerala State Electricity Board Limited

WP(C)/18906/2021HC Kerala06 Dec 2023

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Ali Jasim K J vs. Reserve Bank Of INDIA

WP(C)/36709/2023HC Kerala06 Dec 2023

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

K.G. Jayaprakash vs. Union Of INDIA

WP(C)/36877/2023HC Kerala06 Dec 2023

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

Zainabath Ramseena vs. Union Of INDIA

WP(C)/38024/2023HC Kerala06 Dec 2023

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

M/S Valuvanadu Capital LTD vs. Union Of INDIA

WP(C)/38958/2023HC Kerala06 Dec 2023

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

Muhammed Janees K C vs. Union Of INDIA

WP(C)/36267/2023HC Kerala06 Dec 2023

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

Rasheed C.K vs. Esafsmall Finance Bank LTD

WP(C)/38245/2023HC Kerala06 Dec 2023

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

Sandeep S vs. The State Of Kerala

WP(C)/38012/2023HC Kerala06 Dec 2023

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

Abdu Rahiman vs. Union Of INDIA

WP(C)/38109/2023HC Kerala06 Dec 2023

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

M/S. United Coir Factories vs. The Additional Director

WP(C)/34617/2023HC Kerala06 Dec 2023

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Prathapan K.D vs. The Manager

WP(C)/38959/2023HC Kerala06 Dec 2023

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

Shahira vs. State Of Kerala

WP(C)/39997/2023HC Kerala06 Dec 2023

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Amer International Tours And Travels vs. State Of Kerala

WP(C)/34111/2023HC Kerala06 Dec 2023

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

Sanjeed Sali vs. The Union Of INDIA

WP(C)/38175/2023HC Kerala06 Dec 2023

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

K. Kunhappu vs. The Union Of INDIA

WP(C)/34753/2023HC Kerala06 Dec 2023

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

Riyas vs. The Union Of INDIA

WP(C)/37814/2023HC Kerala06 Dec 2023

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

Ameer Sha Mohammed vs. Union Of INDIA

WP(C)/35970/2023HC Kerala06 Dec 2023

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

Nouphal Basheer vs. Union Of INDIA

WP(C)/35752/2023HC Kerala06 Dec 2023

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

The Alleppey Company LTD vs. Union Of INDIA

WP(C)/35947/2023HC Kerala06 Dec 2023

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Amaze INDIA vs. State Of Kerala

WP(C)/35425/2023HC Kerala06 Dec 2023

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

Munavvar Konikkauzhiyil vs. The State Of Kerala

WP(C)/31870/2023HC Kerala06 Dec 2023

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

Mohammed Fazil vs. Union Of INDIA

WP(C)/32664/2023HC Kerala06 Dec 2023

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

Sekar Garments (Gstin 33Fmjpb2357F1Zc) vs. The Inspector Of Police

WP(C)/37139/2023HC Kerala06 Dec 2023

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

Noufeena V.P vs. Union Of INDIA

WP(C)/38362/2023HC Kerala06 Dec 2023

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

Mohammed Basheer C.C vs. Union Of INDIA

WP(C)/36982/2023HC Kerala06 Dec 2023

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

M/S George & Sons Kallarakkal Jewellers vs. Union Of INDIA

WP(C)/38894/2023HC Kerala06 Dec 2023

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

Muhammed Jafar K.T vs. Union Of INDIA

WP(C)/37933/2023HC Kerala06 Dec 2023

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

K.T. Manojkumar vs. The State Tax Officer

RP/1253/2023HC Kerala05 Dec 2023

Bench: HONOURABLE MR.JUSTICE BASANT BALAJI

Pathanamthitta Municipality vs. Superintendent

WA/2078/2023HC Kerala05 Dec 2023

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH

Muthoot Fincorp Limited vs. State Of Kerala

WP(C)/86/2022HC Kerala05 Dec 2023

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Abraham Varghese vs. The Kerala Value Added Tax Appellate Tribunal

WP(C)/40278/2023HC Kerala04 Dec 2023

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Thambi Sebastian vs. State Of Kerala

WP(C)/35521/2023HC Kerala04 Dec 2023

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

M/S. N.T.K. Jewellers vs. The Assistant Commissioner

WP(C)/15680/2023HC Kerala04 Dec 2023

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

N.V. Srinivasan vs. State Of Kerala

Bail Appl./3397/2023HC Kerala04 Dec 2023

Bench: HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

Hi-Tech Engineering Solutions vs. Union Of INDIA

WP(C)/40058/2023HC Kerala04 Dec 2023

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

The President, Y’S Men’S Club Of Kakkengad vs. Anil. P.I

OP(C)/2674/2023HC Kerala04 Dec 2023

Bench: HONOURABLE MR.JUSTICE C. JAYACHANDRAN

Satyam Steels vs. The Assistant Commissioner

WP(C)/19239/2023HC Kerala01 Dec 2023

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

The Csb Bank LTD vs. Union Of INDIA

WP(C)/40126/2023HC Kerala01 Dec 2023

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Kovilakam Residency PVT. LTD vs. State Of Kerala

WP(C)/1467/2023HC Kerala30 Nov 2023

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Jairaj Lodge vs. State Of Kerala

WP(C)/42901/2022HC Kerala30 Nov 2023

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Spinner Marketing vs. Union Of INDIA

WP(C)/21122/2023HC Kerala30 Nov 2023

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Kovilakam Inn INDIA PVT. LTD vs. State Of Kerala

WP(C)/19022/2023HC Kerala30 Nov 2023

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

M/S. J.K. Residency vs. State Of Kerala

WP(C)/32330/2022HC Kerala30 Nov 2023

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Hotel Zodiac vs. The Assistant Commissioner Of State Tax

WP(C)/26073/2022HC Kerala30 Nov 2023

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

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