BharatTaxGST

Kerala High Court GST Judgments — 2023

907 judgments, newest first. Page 8 of 10.

The Additional Chief Secretary (Revenue) vs. Kerala Lok Ayukta

WP(C)/8925/2021HC Kerala24 Mar 2023

Bench: HONOURABLE THE CHIEF JUSTICE MR.S.MANIKUMAR,HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN

Shabu George vs. State Tax Officer (Ib)

WA/514/2023HC Kerala24 Mar 2023

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

K.J. Jagath Simhan vs. The State Tax Officer

WA/548/2023HC Kerala24 Mar 2023

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

K.J. Jagath Simhan vs. The State Tax Officer

WA/556/2023HC Kerala24 Mar 2023

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

M/S. Jelitta Publicity vs. Union Of INDIA

WP(C)/8840/2018HC Kerala24 Mar 2023

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

K.J. Jagath Simhan vs. The State Tax Officer

WA/554/2023HC Kerala24 Mar 2023

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

Munowar Ali Ansari vs. Union Of INDIA

WP(C)/9543/2023HC Kerala24 Mar 2023

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Atlas Gold Township(INDIA)PVT LTD vs. The State Of Kerala

WA/631/2023HC Kerala23 Mar 2023

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE MR.JUSTICE VIJU ABRAHAM

Welfare Association Of Kitco Employees (Wake) vs. Kerala Industrial And Technical Consultancy Organisation (Kitco)

WP(C)/9928/2023HC Kerala23 Mar 2023

Bench: HONOURABLE MR.JUSTICE N.NAGARESH

Suo Motu vs. State Of Kerala

SSCR/29/2022HC Kerala23 Mar 2023

Bench: HONOURABLE MR. JUSTICE ANIL K.NARENDRAN,HONOURABLE MR.JUSTICE P.G. AJITHKUMAR

Sajeevan vs. The Travancore Devaswom Board

WP(C)/42987/2022HC Kerala23 Mar 2023

Bench: HONOURABLE MR. JUSTICE ANIL K.NARENDRAN,HONOURABLE MR.JUSTICE P.G. AJITHKUMAR

Kurian & Varghese, Engineers & Contractors vs. Union Of INDIA

WP(C)/9146/2023HC Kerala22 Mar 2023

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Mohammed Najeeb vs. The State Tax Officer

WP(C)/9960/2023HC Kerala22 Mar 2023

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Albarka Traders vs. The Assistant Commissioner

WP(C)/9872/2023HC Kerala21 Mar 2023

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

P.M Hydrose vs. The Sales Tax Appellate Tribunal

WP(C)/9929/2023HC Kerala21 Mar 2023

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

M/S.Begorra Infrastructure & Developers PVT. LTD vs. The Joint Commissioner

WP(C)/5735/2023HC Kerala21 Mar 2023

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

M/S Guruvayur Hotels PVT. LTD vs. Deputy Commissioner Of State Tax

WP(C)/9657/2023HC Kerala21 Mar 2023

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Bharat Kumar vs. Chief Commissioner Of Customs

WP(C)/890/2023HC Kerala20 Mar 2023

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

M/S Confident Projects-Residential vs. Deputy Commissioner

WP(C)/8452/2023HC Kerala17 Mar 2023

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

M. Razeena vs. The Deputy Tahsildar

WP(C)/9397/2023HC Kerala17 Mar 2023

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Khalil Rahman vs. The Asst. Commissioner (Assessment)

WP(C)/9099/2023HC Kerala16 Mar 2023

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Gac Shppin (INDIA) PVT LTD vs. Union Of INDIA

WP(C)/18500/2021HC Kerala16 Mar 2023

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Artech Realtors PVT. LTD vs. The Asst. Commissioner Of State Tax

WP(C)/8650/2023HC Kerala14 Mar 2023

Bench: HONOURABLE MR.JUSTICE VIJU ABRAHAM

Madhavaraja Club vs. State Of Kerala

OT.Rev/97/2017HC Kerala14 Mar 2023

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

M/S. Madhavaraja Club vs. The Commercial Tax Officer

OP (TAX)/23/2016HC Kerala14 Mar 2023

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

Madhavaraja Club vs. State Of Kerala

OT.Rev/98/2017HC Kerala14 Mar 2023

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

Anas Babu B vs. The Principal Secretary

WP(C)/7765/2021HC Kerala14 Mar 2023

Bench: HONOURABLE MR.JUSTICE VIJU ABRAHAM

Madhavaraja Club vs. The State Tax Officer (Luxury Tax)

WA/601/2021HC Kerala14 Mar 2023

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

M/S.Madhavaraja Club vs. The Commercial Tax Officer (Luxury Tax)

OP (TAX)/9/2016HC Kerala14 Mar 2023

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

M/S Master Fire Security Systems PVT. LTD vs. State Of Kerala

OP (TAX)/3/2023HC Kerala13 Mar 2023

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

Pappachan Chakkiath vs. Assistant Commissioner

WA/552/2023HC Kerala13 Mar 2023

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

Artech Realtors PVT. LTD vs. The Deputy Commissioner Of State Tax

WP(C)/8599/2023HC Kerala13 Mar 2023

Bench: HONOURABLE MR.JUSTICE VIJU ABRAHAM

Mohammed Najeeb (Proprietor) vs. The State Tax Officer-1

WP(C)/8468/2023HC Kerala13 Mar 2023

Bench: HONOURABLE MR.JUSTICE VIJU ABRAHAM

Wellington Samuel, (Proprietor) vs. The State Tax Officer

WP(C)/8369/2023HC Kerala13 Mar 2023

Bench: HONOURABLE MR.JUSTICE VIJU ABRAHAM

Variety Marbles vs. The State Tax Officer

WP(C)/8271/2023HC Kerala10 Mar 2023

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Redlands Ashlyn Motors Plc vs. Assistant Commissioner (Assmt) –Ii SGST Department

WA/521/2023HC Kerala09 Mar 2023

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

M/S. Sai Export Enterprises vs. The Deputy Commissioner (Assmnt) -Ii

WP(C)/8022/2023HC Kerala09 Mar 2023

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Kerala State Drugs And Pharmaceuticals LTD vs. Superintendent

WP(C)/15547/2021HC Kerala09 Mar 2023

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Sandeep vs. State Tax Officer (Inelligence)

RP/260/2023HC Kerala09 Mar 2023

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Panachamootil Motors vs. The Commissioner (Audit)

WP(C)/10778/2019HC Kerala08 Mar 2023

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Cape Flour Mills Private Limited vs. Deputy Commissioner Of State Tax

WP(C)/7062/2023HC Kerala08 Mar 2023

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Nalleppilli Arumughan Jyothikumari vs. Superintendent Of Central Tax And Central Excise

WP(C)/3992/2023HC Kerala08 Mar 2023

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Abdul Sathar A M vs. The Deputy Commissioner Of State Tax

WP(C)/7611/2023HC Kerala07 Mar 2023

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Sabu Puthen Veedu vs. The Assistant Commissioner Of State Tax

WP(C)/7778/2023HC Kerala07 Mar 2023

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

K Kannan vs. Managing Director

WP(C)/1212/2023HC Kerala07 Mar 2023

Bench: HONOURABLE MR. JUSTICE SHAJI P.CHALY

Odattu Raghavan Dinesan vs. Commercial Tax Officer

WP(C)/17834/2022HC Kerala06 Mar 2023

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Manappuram Jewellers Limited vs. The Intelligence Officer

WP(C)/7557/2023HC Kerala06 Mar 2023

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Vajra Steels vs. The State Tax Officer

WP(C)/7450/2023HC Kerala06 Mar 2023

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

M/S. Zero Discharge Technologies (P) LTD vs. The State Tax Officer

WP(C)/21266/2022HC Kerala06 Mar 2023

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Fazil.M vs. The State Tax Officer

WP(C)/7229/2023HC Kerala03 Mar 2023

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

M/S.Nila Agencies vs. The Appellate Tribunal

WP(C)/7248/2023HC Kerala03 Mar 2023

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Hotel Chembarathi Garden vs. State Of Kerala

WP(C)/3559/2023HC Kerala03 Mar 2023

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Nissar K.A vs. The Regional Engineer

RP/227/2023HC Kerala03 Mar 2023

Bench: HONOURABLE MR. JUSTICE SHAJI P.CHALY

Suo Motu vs. State Of Kerala

DBP/16/2023HC Kerala03 Mar 2023

Bench: HONOURABLE MR. JUSTICE ANIL K.NARENDRAN,HONOURABLE MR.JUSTICE P.G. AJITHKUMAR

Noor Marketing vs. Union Of INDIA

WP(C)/7329/2023HC Kerala03 Mar 2023

Bench: HONOURABLE MR. JUSTICE SHAJI P.CHALY

Malabar Gold P LTD vs. The Commissioner

RP/96/2023HC Kerala02 Mar 2023

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI,HONOURABLE MR.JUSTICE BASANT BALAJI

M/S. Orchid Scientific Equipments vs. Commissioner

WP(C)/4907/2023HC Kerala01 Mar 2023

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Joshy Varghese vs. State Of Kerala

WP(C)/6967/2023HC Kerala01 Mar 2023

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Shiju Thomas vs. The Mission Director

WP(C)/6201/2023HC Kerala01 Mar 2023

Bench: HONOURABLE MRS. JUSTICE ANU SIVARAMAN

P.B.Satheesh vs. Union Of INDIA

WP(C)/35057/2022HC Kerala01 Mar 2023

Bench: HONOURABLE THE CHIEF JUSTICE MR.S.MANIKUMAR,HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN

Mastek Constructions PVT. LTD vs. The Chief Manager, Kerala Institute Of Local Administration

WP(C)/41534/2022HC Kerala01 Mar 2023

Bench: HONOURABLE MR. JUSTICE SHAJI P.CHALY

Ratheesh Hariharan Pillai vs. The State Tax Officer

WP(C)/6540/2023HC Kerala28 Feb 2023

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Sijo John vs. The State Tax Officer

WP(C)/1353/2023HC Kerala27 Feb 2023

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

M/S. Periyar Chemicals Limited vs. Commissioner (Appeals)

WP(C)/40498/2022HC Kerala27 Feb 2023

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Pradeep. K vs. The State Tax Officer (Works Contract)

WP(C)/3631/2023HC Kerala27 Feb 2023

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Archana Motors PVT LTD vs. Assistant Commissioner, State Goods And Services Tax Department

WP(C)/6599/2023HC Kerala24 Feb 2023

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Indus Towers LTD. Represented By Its Authorised Signatory Mr. Amit Lath vs. Assistant Commissioner (Wc & Lt)

WP(C)/6018/2023HC Kerala23 Feb 2023

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Indus Towers LTD. Represented By Its Authorised Signatory Mr. Amit Lath vs. Assistant Commissioner (Wc & Lt)

WP(C)/5750/2023HC Kerala23 Feb 2023

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Indus Towers LTD. Represented By Its Authorised Signatory Amit Lath vs. Assistant Commissioner (Wc & Lt)

WP(C)/6152/2023HC Kerala23 Feb 2023

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

M/S. Parays Holiday Hotels PVT. LTD vs. The State Tax Officer

WP(C)/6133/2023HC Kerala23 Feb 2023

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Nissam Abdul Rehiman Kunju vs. Inspector Of Police (Sho)

WA/246/2023HC Kerala23 Feb 2023

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR.JUSTICE C. JAYACHANDRAN

Amalgam Nutrients And Feeds LTD vs. Union Of INDIA

WP(C)/20021/2019HC Kerala23 Feb 2023

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

K.B.Mohanan vs. Union Of INDIA

WP(C)/25522/2018HC Kerala22 Feb 2023

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Shaabu.V.G vs. State Of Kerala

Bail Appl./4846/2022HC Kerala22 Feb 2023

Bench: HONOURABLE MR. JUSTICE A. BADHARUDEEN

Marhaba Trading Company vs. The State Of Kerala

WP(C)/30975/2022HC Kerala22 Feb 2023

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Atlas Gold Township(INDIA)PVT LTD vs. State Of Kerala

RP/143/2023HC Kerala22 Feb 2023

Bench: HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

Njattumkalayil Construction Company vs. State Of Kerala

WP(C)/5783/2023HC Kerala21 Feb 2023

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

M/S. Metro Aggregates & Sand (INDIA) PVT. LTD vs. The Commercial Tax Officer (Wc)

OP (TAX)/2/2023HC Kerala20 Feb 2023

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

M/S. Metro Aggregates & Sand (INDIA) PVT. LTD vs. The Commercial Tax Officer (Wc)

OP (TAX)/1/2023HC Kerala20 Feb 2023

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

State Of Kerala vs. M/S. Favaz Timbers Industries

OT.Rev/84/2019HC Kerala20 Feb 2023

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

The Highland Produce Company Limited vs. State Of Kerala

WP(C)/38973/2022HC Kerala17 Feb 2023

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Sagara Realtors Private LTD., Represented By Its Director vs. Secretary, State Goods And Services Tax Department

WP(C)/5557/2023HC Kerala17 Feb 2023

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

The Highland Produce Company Limited vs. State Of Kerala

WP(C)/38992/2022HC Kerala17 Feb 2023

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Jiby Paul vs. The Chief Engineer (Roads)

WP(C)/5393/2023HC Kerala17 Feb 2023

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

1) Shabu George vs. 1) State Tax Officer (Ib)

WP(C)/39406/2022HC Kerala16 Feb 2023

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Sasi Pathirakunnath vs. Assistant State Tax Officer (Intelligence)

WA/379/2023HC Kerala16 Feb 2023

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

M/S. Manjilas Food Tech PVT. LTD vs. The State Tax Officer

WP(C)/4801/2023HC Kerala15 Feb 2023

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

M/S. Joyalukkas INDIA Limited, (Formerly M/S.Joyalukkas INDIA PVT. LTD.) vs. State Of Kerala

WP(C)/5121/2023HC Kerala15 Feb 2023

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Yasar K K vs. State Of Kerala Represented By The Malappuram District Collector

WP(C)/3787/2023HC Kerala15 Feb 2023

Bench: HONOURABLE MR. JUSTICE SHAJI P.CHALY

Hotel Krithika International vs. The Deputy Commissioner-Iv

WP(C)/4970/2023HC Kerala15 Feb 2023

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

M/S. Ibus Network And Infrastructure Private Limited vs. State Tax Officer

WP(C)/27382/2022HC Kerala15 Feb 2023

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Paulson Mathew vs. South Indian Bank

WP(C)/17761/2021HC Kerala14 Feb 2023

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Abdul Ahad vs. The Commissioner

WP(C)/4683/2023HC Kerala14 Feb 2023

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Ismail Dafadar vs. Rafikul Islam

FAO/63/2021HC Kerala14 Feb 2023

Bench: HONOURABLE MR. JUSTICE P.SOMARAJAN

M/S. Indsil Hydro Power & Manganese LTD vs. The Assistant Commissioner Of State Tax

WA/331/2023HC Kerala14 Feb 2023

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI,HONOURABLE MR.JUSTICE BASANT BALAJI

M/S Huawei Telecommunications INDIA vs. State Of Kerala

WP(C)/33114/2022HC Kerala09 Feb 2023

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Pradeep.P vs. The Superintending Engineer

WP(C)/21579/2022HC Kerala09 Feb 2023

Bench: HONOURABLE MR. JUSTICE SHAJI P.CHALY

Dhanapal. A vs. The State Tax Officer

WP(C)/4273/2023HC Kerala09 Feb 2023

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Hotel Amrutha vs. State Of Kerala

OT.Rev/57/2019HC Kerala08 Feb 2023

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

Artech Realtors PVT. LTD vs. The State Tax Officer (I.B.)-Ii

WP(C)/4116/2023HC Kerala08 Feb 2023

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

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