Kerala High Court GST Judgments — 2023

907 judgments, newest first. Page 10 of 10.

M/S Offshore Infrastructures LTD., Sreehari, Mpra 12, Eroor vs. State Of Kerala

WP(C)/42313/2022HC Kerala03 Jan 2023

Bench: HONOURABLE MR. JUSTICE GOPINATH P.

George Michael Associates vs. The State Tax Officer (Works Contract)

WP(C)/21554/2022HC Kerala03 Jan 2023

Bench: HONOURABLE MR. JUSTICE GOPINATH P.

M/S Geonge Michael Associates vs. The State Tax Officer (Works Contract)

WP(C)/41219/2022HC Kerala03 Jan 2023

Bench: HONOURABLE MR. JUSTICE GOPINATH P.

M/S Gma Designers & Builders PVT Limited vs. The State Tax Officer (Works Contract)

WP(C)/42480/2022HC Kerala03 Jan 2023

Bench: HONOURABLE MR. JUSTICE GOPINATH P.

Jose Francis vs. State Of Kerala

Bail Appl./3885/2022HC Kerala03 Jan 2023

Bench: HONOURABLE MR.JUSTICE VIJU ABRAHAM

Gma Designers & Builders PVT LTD vs. State Tax Officer (Works Contract)

WP(C)/24047/2022HC Kerala03 Jan 2023

Bench: HONOURABLE MR. JUSTICE GOPINATH P.

M/S George Michael Associates vs. The State Tax Officer (Works Contract)

WP(C)/42110/2022HC Kerala03 Jan 2023

Bench: HONOURABLE MR. JUSTICE GOPINATH P.

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