BharatTaxGST

Kerala High Court GST Judgments — 2023

907 judgments, newest first. Page 5 of 10.

M/S. Southern Carbon And Chemicals vs. The Assistant Commissioner Of Customs (Appraising Imports)

WP(C)/25774/2023HC Kerala12 Sept 2023

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Rci Industries & Technologies LTD vs. State Of Kerala

Crl.MC/2579/2022HC Kerala12 Sept 2023

Bench: HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V

Rci Industries & Technologies LTD vs. State Of Kerala

Crl.MC/2578/2022HC Kerala12 Sept 2023

Bench: HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V

Brothers Steels & Tubes vs. The Sub Inspector Of Police

WP(C)/25439/2023HC Kerala12 Sept 2023

Bench: HONOURABLE MR. JUSTICE SATHISH NINAN

Diya Agencies vs. The State Tax Officer

WP(C)/29769/2023HC Kerala12 Sept 2023

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Rci Industries & Technologies LTD vs. State Of Kerala

Crl.MC/2571/2022HC Kerala12 Sept 2023

Bench: HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V

Rci Industries & Technologies LTD vs. State Of Kerala

Crl.MC/2561/2022HC Kerala12 Sept 2023

Bench: HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V

Rci Industries & Technologies LTD vs. State Of Kerala

Crl.MC/2598/2022HC Kerala12 Sept 2023

Bench: HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V

Rci Industries & Technologies LTD vs. State Of Kerala

Crl.MC/2555/2022HC Kerala12 Sept 2023

Bench: HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V

Rci Industries & Technologies LTD vs. State Of Kerala

Crl.MC/2563/2022HC Kerala12 Sept 2023

Bench: HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V

Rci Industries & Technologies LTD vs. State Of Kerala

Crl.MC/2574/2022HC Kerala12 Sept 2023

Bench: HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V

Rci Industries & Technologies LTD vs. State Of Kerala

Crl.MC/2597/2022HC Kerala12 Sept 2023

Bench: HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V

Rci Industries & Technologies LTD vs. State Of Kerala

Crl.MC/2565/2022HC Kerala12 Sept 2023

Bench: HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V

Rci Industries & Technologies LTD vs. State Of Kerala

Crl.MC/2569/2022HC Kerala12 Sept 2023

Bench: HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V

Kottukappillil Geogy George vs. The State Tax Officer

WP(C)/29002/2023HC Kerala11 Sept 2023

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Subair .T.B vs. State Of Kerala

WP(C)/29676/2023HC Kerala11 Sept 2023

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

M/S.A.S.Jewellers vs. Joint Commissioner Of Customs(Preventive)

WP(C)/2883/2022HC Kerala11 Sept 2023

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Adimalylabour Contract Co-Operative Society LTD. No.1682 vs. The State Of Kerala

WP(C)/28995/2023HC Kerala11 Sept 2023

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

M/S.Hlllifecare LTD vs. The Assistant Commissioner Of Central GST & Central Excise

WP(C)/20324/2023HC Kerala11 Sept 2023

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Addon Integrated Facility Solution vs. The State Of Kerala

WP(C)/29555/2023HC Kerala11 Sept 2023

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Uttam Ghorai vs. Additional Commissioner Of Customs (Preventive)

WP(C)/21987/2022HC Kerala11 Sept 2023

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

M/S.Hlllifecare LTD vs. The Assistantcommissioner Of Central GST & Central Excise

WP(C)/20321/2023HC Kerala11 Sept 2023

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Pyramid Architects And Engineers vs. State Tax Officer

OP (TAX)/13/2023HC Kerala08 Sept 2023

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE,HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

Sherin Varghese vs. Deputy Chief Engineer

WP(C)/38722/2022HC Kerala08 Sept 2023

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Wellington Samuel (Proprietor) vs. The State Tax Officer

WP(C)/29239/2023HC Kerala07 Sept 2023

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Girish C vs. Union Of INDIA, Represented By Its Secretary

WP(C)/13443/2023HC Kerala07 Sept 2023

Bench: HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V

Atlantic Care Chemicals PVT. LTD vs. Superintendent

WP(C)/28372/2023HC Kerala07 Sept 2023

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Girish C vs. Union Of INDIA

WP(C)/13543/2022HC Kerala07 Sept 2023

Bench: HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V

Julie Jose vs. The State Tax Officer

WP(C)/28911/2023HC Kerala05 Sept 2023

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Hasbro Clothing PVT. LTD vs. Deputy Commissioner Of State Tax

WP(C)/29236/2023HC Kerala05 Sept 2023

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

G.K. Traders vs. Joint Commissioner

WP(C)/28275/2023HC Kerala04 Sept 2023

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Subair .T.B vs. State Of Kerala

Bail Appl./7478/2023HC Kerala25 Aug 2023

Bench: HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.

U.Saidalavi vs. The Intelligence Officer

WP(C)/14158/2014HC Kerala24 Aug 2023

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

M.Abdul Majeed vs. The Station House Officer

WP(C)/27107/2023HC Kerala24 Aug 2023

Bench: HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

M/S. Sona Bus Body Works vs. Intelligence Officer

WA/1500/2023HC Kerala24 Aug 2023

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

Qfroz Trades PVT. LTD vs. The Assistant State Tax Officer

WP(C)/12503/2021HC Kerala24 Aug 2023

Bench: HONOURABLE MRS. JUSTICE ANU SIVARAMAN

M/S. Evm Passenger Car vs. State Of Kerala

WP(C)/10565/2018HC Kerala23 Aug 2023

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

L. Satheek vs. The State Of Kerala

WP(C)/8632/2023HC Kerala23 Aug 2023

Bench: HONOURABLE MR.JUSTICE C.S.DIAS

Artech Realtors PVT. LTD vs. The Intelligence Officer (I.B.)-I

WP(C)/28119/2023HC Kerala23 Aug 2023

Bench: HONOURABLE MR.JUSTICE C.S.DIAS

Aneesh Nashid K vs. State Of Kerala

WP(C)/25946/2023HC Kerala22 Aug 2023

Bench: HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

Abm Electricals vs. State Of Kerala

WP(C)/29512/2021HC Kerala22 Aug 2023

Bench: HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

Maheshwaran N.S vs. Union Of INDIA

WP(C)/28103/2020HC Kerala22 Aug 2023

Bench: HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN

Rafik Nibisab Mulla vs. State Of Kerala

Bail Appl./6051/2023HC Kerala22 Aug 2023

Bench: HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.

Leela Chacko vs. State Of Kerala

WP(C)/21190/2023HC Kerala21 Aug 2023

Bench: HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

M/S. Indus Motor Company (PVT) LTD vs. Cheruvattath Pradeep Nair

OP (RC)/111/2023HC Kerala21 Aug 2023

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

Abdul Razak T vs. The State Tax Officer

WP(C)/22620/2019HC Kerala21 Aug 2023

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Park Diamonds, Franchise Shop Of Gitanjali Lifestyle LTD vs. The Assistant Commissioner, (Fomerly State Tax Officer)

WP(C)/27294/2023HC Kerala18 Aug 2023

Bench: HONOURABLE MR.JUSTICE C.S.DIAS

Cherian Varkey Construction Company Private Limited vs. Kerala State Coastal Area Development Corporation Limited

WP(C)/855/2022HC Kerala18 Aug 2023

Bench: HONOURABLE MR.JUSTICE VIJU ABRAHAM

M.D.Helal vs. Director General Of Police

WP(C)/20891/2020HC Kerala18 Aug 2023

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Jasmine Kochunni vs. The State Tax Officer-V

WP(C)/24583/2023HC Kerala17 Aug 2023

Bench: HONOURABLE MR.JUSTICE C.S.DIAS

State Of Kerala vs. Spice Agencies

OT.Rev/129/2020HC Kerala17 Aug 2023

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

State Of Kerala vs. Spice Agencies

OT.Rev/153/2020HC Kerala17 Aug 2023

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

State Of Kerala vs. M/S Spice Agencies

OT.Rev/154/2020HC Kerala17 Aug 2023

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

State Of Kerala vs. Spice Agencies

OT.Rev/133/2020HC Kerala17 Aug 2023

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

State Of Kerala vs. Spice Agencies

OT.Rev/142/2020HC Kerala17 Aug 2023

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

State Of Kerala vs. Spice Agencies

OT.Rev/143/2020HC Kerala17 Aug 2023

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

Manappuram Jewellers Limited vs. Intelligence Officer

WP(C)/27282/2023HC Kerala17 Aug 2023

Bench: HONOURABLE MR.JUSTICE C.S.DIAS

State Of Kerala vs. M/S. Spice Agencies

OT.Rev/150/2020HC Kerala17 Aug 2023

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

State Of Kerala vs. Spice Agencies

OT.Rev/117/2020HC Kerala17 Aug 2023

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

A.M.Anantha Raj vs. M.Muhammed Nazeem

Crl.MC/3615/2016HC Kerala16 Aug 2023

Bench: HONOURABLE MR. JUSTICE A. BADHARUDEEN

Sekar Garments (Gstin 33Fmjpb2357F1Zc) vs. State Of Kerala

WP(Crl.)/732/2023HC Kerala14 Aug 2023

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Roca Bathroom Products Private LTD vs. Asst.Commissioner, SGST Department, Special Circle-I

WP(C)/13445/2019HC Kerala11 Aug 2023

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Manoj T George vs. The Deputy Enforcement Officer

WP(C)/23176/2023HC Kerala11 Aug 2023

Bench: HONOURABLE MR.JUSTICE C.S.DIAS

Kcp Infra LTD vs. The State Of Kerala

WP(C)/26261/2023HC Kerala11 Aug 2023

Bench: HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

Five Star Metals(P) LTD vs. State Tax Officer

WP(C)/20129/2020HC Kerala11 Aug 2023

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

M/S. Sona Bus Body Works vs. Intelligence Officer

WP(C)/26303/2023HC Kerala11 Aug 2023

Bench: HONOURABLE MR.JUSTICE C.S.DIAS

M/S. Pools Brook And Ripples INDIA PVT. LTD vs. The State Tax Officer (Wc)

WP(C)/5891/2020HC Kerala10 Aug 2023

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Ligeesh K vs. Deputy Commissioner Of State Tax

WP(C)/23128/2023HC Kerala10 Aug 2023

Bench: HONOURABLE MR.JUSTICE C.S.DIAS

Aseem N vs. Joint Commissioner Of Customs (Preventive)

WP(C)/18439/2023HC Kerala10 Aug 2023

Bench: HONOURABLE MR.JUSTICE C.S.DIAS

M/S. Associated Pipe Industries vs. State Of Kerala

OT.Rev/1/2023HC Kerala09 Aug 2023

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

M/S.Indian Oil Corporation LTD vs. The State Of Kerala

WP(C)/7110/2016HC Kerala09 Aug 2023

Bench: HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

P.Radhakrishnan vs. Cochin Devaswom Board

WP(C)/29089/2020HC Kerala09 Aug 2023

Bench: HONOURABLE MR. JUSTICE ANIL K.NARENDRAN,HONOURABLE MR.JUSTICE P.G. AJITHKUMAR

Muhammad Saleem Shemsudeen vs. The Enforcement Officer

WA/1422/2023HC Kerala09 Aug 2023

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

Deliza Residency vs. The Deputy Commissioner Of State Tax

WP(C)/26059/2023HC Kerala08 Aug 2023

Bench: HONOURABLE MR.JUSTICE C.S.DIAS

Shine Jewellery vs. Enforcement Officer

WP(C)/21086/2023HC Kerala08 Aug 2023

Bench: HONOURABLE MR.JUSTICE C.S.DIAS

Royal Blue Hotels Private Limited vs. The Assistant Commissioner (Assessment)

WP(C)/392/2019HC Kerala07 Aug 2023

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

L & T Hydrocarbon Engineering LTD vs. Deputy Commissioner (Works Contract)

WP(C)/25785/2021HC Kerala07 Aug 2023

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

M/S. Eon Properties Private Limited vs. The State Tax Officer

WP(C)/431/2019HC Kerala07 Aug 2023

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Abullais vs. State Of Kerala

WP(C)/26088/2018HC Kerala07 Aug 2023

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Prameela L vs. State Of Kerala

WA/1001/2023HC Kerala07 Aug 2023

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS,HONOURABLE MR.JUSTICE C. JAYACHANDRAN

Koduvayur Constructions vs. The Assistant Commissioner-Works Contract

WP(C)/21212/2023HC Kerala07 Aug 2023

Bench: HONOURABLE MR.JUSTICE C.S.DIAS

Bismi Cashew Company vs. The Principal Additional Director General

WP(C)/11134/2022HC Kerala04 Aug 2023

Bench: HONOURABLE MR.JUSTICE C.S.DIAS

Kerala Television Federation vs. State Of Kerala

WP(C)/35672/2015HC Kerala04 Aug 2023

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Anu Byju vs. Evans Byju

WP(C)/24869/2023HC Kerala04 Aug 2023

Bench: HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

Chenavila Purushothaman Rajeev vs. The Superintendent

WP(C)/21283/2023HC Kerala04 Aug 2023

Bench: HONOURABLE MR.JUSTICE C.S.DIAS

E.P.Brothers vs. State Tax Officer

WP(C)/13382/2019HC Kerala04 Aug 2023

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Dinu Jijo vs. The Commercial Tax Officer, Thrissur

WP(C)/14759/2014HC Kerala03 Aug 2023

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Abc Emporio LLP vs. Sub Inspector Of Police

WP(C)/19168/2020HC Kerala03 Aug 2023

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Blue Bell Jewellers vs. Assistant / Deputy Enforcement Officer

WP(C)/25063/2023HC Kerala03 Aug 2023

Bench: HONOURABLE MR.JUSTICE C.S.DIAS

Sri.Rajeev Kumar vs. The Devaswom Commissioner

DBP/69/2023HC Kerala03 Aug 2023

Bench: HONOURABLE MR. JUSTICE ANIL K.NARENDRAN,HONOURABLE MR.JUSTICE P.G. AJITHKUMAR

M/S.M Bakes vs. Joint Commissiosner Of Tax Payer Services

WP(C)/20867/2023HC Kerala02 Aug 2023

Bench: HONOURABLE MR.JUSTICE C.S.DIAS

Kohinoor Floors PVT. LTD vs. State Tax Officer

WA/1338/2023HC Kerala02 Aug 2023

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

Paxton Power Private Limited vs. State Tax Officer

WP(C)/39061/2022HC Kerala02 Aug 2023

Bench: HONOURABLE MR.JUSTICE C.S.DIAS

P.V.Ali Mubarak vs. The Transport Commissioner

WP(C)/6910/2019HC Kerala02 Aug 2023

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Paulose K.V vs. The Transport Commissioner

WP(C)/33235/2017HC Kerala02 Aug 2023

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Pure Aggregates PVT. LTD vs. Income Tax Officer

WP(C)/23295/2023HC Kerala02 Aug 2023

Bench: HONOURABLE MR.JUSTICE C.S.DIAS

Deepa Vivish vs. State Tax Officer (Works Contract)

WP(C)/13844/2019HC Kerala02 Aug 2023

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Penuel Nexus PVT. LTD., Rep. By Its Managing Director Sri. M.O. Joseph vs. The Additional Commissioner Headquarters (Appeals), Ernakulam At Mattancherry

WA/1383/2023HC Kerala02 Aug 2023

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

S.K. Eldhose (Skaria Karikkamattathil Eldhose) vs. The State Tax Officer

WA/1380/2023HC Kerala02 Aug 2023

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

Vasudevan N vs. Union Of INDIA

WP(C)/24852/2023HC Kerala02 Aug 2023

Bench: HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

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