L & T Hydrocarbon Engineering LTD. vs. Deputy Commissioner (Works Contract)
Original PDF →WP(C)/25785/2021HC KeralaGSTCNR KLHC01065101202107 August 2023Bench: HONOURABLE MR. JUSTICE D. K. SINGH6 pages
32072014798/2014-15 DATED 29/09/2018 ISSUED BY THE RESPONDENT.
Exhibit P4OF THE ASSESSMENT ORDER 32072014798/2015-16 DATED 30/03/2021 ISSUED BY THE RESPONDENT.
Exhibit P5 TRUE COPIES OF THE LETTERS DATED 27/08/2021 AND 27/10/2021 FILED BY THE PETITIONER BEFORE THE RESPONDENT.
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.