Brothers Steels & Tubes vs. The Sub Inspector Of Police
Held
The High Court made its earlier interim order for necessary police protection to the petitioner's loading and unloading works, utilizing an Electric Overhead Travelling Crane, absolute.
Facts
A business sought police protection for its loading and unloading operations using an Electric Overhead Travelling Crane. The area in question was not covered by any headload worker scheme, and the petitioner anticipated issues from labour unions.
Key Issues
Whether the petitioner was entitled to police protection for loading and unloading activities using machinery in an area not covered by a headload workers' scheme, in the context of potential labour disputes.
AI-generated summary — verify with the full judgment below
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE SATHISH NINAN TUESDAY, THE 12TH DAY OF SEPTEMBER 2023 / 21ST BHADRA, 1945 WP(C) NO. 25439 OF 2023 PETITIONER: BROTHERS STEELS & TUBES, BUILDING NO.79/1910/1, NH BYEPASS, NEAR KSRTC BUS DEPOT, SANGAMA NAGAR, ENJAKKAL,VALLAKKADAVU.P.O, THIRUVANANTHAPURAM REPRESENTED BY ITS MANAGING PARTNER A.KRISHNAN KUTTY, PIN - 695008 BY ADVS. M.A.ABDUL HAKHIM JOSEPH GEORGE M.A.AZEEZ MUSHTAQUE RESPONDENTS: 1 THE SUB INSPECTOR OF POLICE, FORT POLICE STATION, THIRUVANANTHAPURAM, PIN - 695023 2 THE CIRCLE INSPECTOR OF POLICE, FORT POLICE STATION, THIRUVANANTHAPURAM, PIN - 695023 3 THE DISTRICT COMMITTEE, KERALA HEADLOAD WORKERS WELFARE BOARD, KOUSTHUBHAM COMPLEX,TC43(C)/1189, CHALAI.P.O,CHENTHITTA, THIRUVANANTHAPURAM REPRESENTED BY ITS SECRETARY, PIN - 695036 4 CITU UNION, EDAKKALUNKU UNIT, N.H.ROAD, ENJAKKAL,THIRUVANANTHAPURAM, REPRESENTED BY ITS SECRETARY, VINU. PIN - 695008 5 INTUC UNION, ENJAKKAL UNIT, N.H.ROAD, ENJAKKAL, THIRUVANANTHAPURAM REPRESENTED BY ITS SECRETARY, CHANDRANKUTTY. PIN - 695008 BY ADVS. THOMAS ABRAHAM GOPAKUMAR R.THALIYAL M.S.VIJAYACHANDRA ABABU(V-233) R.B.BALACHANDRAN(K/411/2004) OTHER
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