M.D.Helal vs. Director General Of Police
Held
The High Court accepted the petitioner's submission that the matter was settled and granted permission to withdraw the writ petition. Consequently, the Court dismissed the writ petition as withdrawn.
Facts
The petitioner filed a writ petition, the specific details of which are not elaborated in the judgment. During the proceedings, the counsel for the petitioner informed the Court that the matter had been settled between the parties.
Key Issues
The key issue before the Court was the petitioner's request to withdraw the writ petition on the grounds that the underlying dispute had been settled. No substantive legal issues were adjudicated by the Court.
AI-generated summary — verify with the full judgment below
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE AMIT RAWAL FRIDAY, THE 18TH DAY OF AUGUST 2023 / 27TH SRAVANA, 1945 WP(C) NO. 20891 OF 2020 PETITIONER/S: M.D.HELAL, AGED 36 YEARSS/O. MOTIUR RAHMAN, 40/8331 (6871), CONVENT ROAD, KANAKATHARA LANE, COLLEGE P.O. COCHIN 682 035. BY ADVS.SAM ISAAC POTHIYILSMT.TINU JOHNSONSHRI.VISHNU DASSRI. SRUTHI DASSHRI.JOMON P MOHANSHRI.PHILIP ARUN M.N. RESPONDENT/S: 1 DIRECTOR GENERAL OF POLICEPOLICE HEAD QUARTERS, VAZHUTHACADU, THIRUVANANTHAPURAM 695 010. 2 STATION HOSUE OFFICER,CENTRAL POLICE STATION, ERNAKULAM KOCHI 682 018. 3 MOHAMMED RAMEES.K.,AGED 33 YEARSS/O. ABDULLA, RAJEENAS HOUSE, PULLIODE P.O. KADIRUR, THALASSERY, KANNUR 670 642. 4 SANOOB K IBRAHIMAGED 34 YEARSS/O. IBHRAHIM KADAVIL HOUSE, MARAMPALLY, ALUVA 683 105. OTHER PRESENT: SR GP SRI JUSTIN JACOB THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 18.08.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 20891 OF 2020 2 JUDGMENT Counsel for the petitioner submits that the matter is settled and seeks permission to withdraw the writ petition. Accordingly, the writ petition is dismissed as withdrawn. sab AMIT RAWAL JU
The judgment continues below.
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