BharatTaxGST

Kerala High Court GST Judgments — 2023

907 judgments, newest first. Page 6 of 10.

M/S. Lal Steels Private LTD vs. The Commercial Tax Officer (In-Charge)

WP(C)/39573/2015HC Kerala01 Aug 2023

Bench: HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

Sasi Pathirakunnath vs. Biju Zacharia

Con.Case(C)/1144/2023HC Kerala01 Aug 2023

Bench: HONOURABLE MR. JUSTICE A. BADHARUDEEN

Careon Healthcare Solutions Private Limited vs. Union Of INDIA

WP(C)/5432/2019HC Kerala01 Aug 2023

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

State Tax Officer vs. Y. Balakrishnan

WA/1728/2021HC Kerala01 Aug 2023

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

M/S. Ajit Associates Architectural Consultants PVT. LTD vs. Assistant Commissioner

WP(C)/41275/2022HC Kerala01 Aug 2023

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Y.Balakrishnan vs. The State Tax Officer

WP(C)/18169/2021HC Kerala01 Aug 2023

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

Ajithkumar Bhaskaran Nair vs. State Of Kerala

WP(C)/25059/2023HC Kerala01 Aug 2023

Bench: HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

M/S. Cee Jee Lubricants vs. Kerala State Electricity Board

WP(C)/18263/2015HC Kerala31 Jul 2023

Bench: HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

Vettathil Agencies vs. The State Tax Officer

WP(C)/14995/2020HC Kerala27 Jul 2023

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Classic Paints vs. The Assistant Commissioner

WP(C)/23932/2014HC Kerala27 Jul 2023

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Alvin Shan vs. The State Tax Officer

WP(C)/24286/2023HC Kerala27 Jul 2023

Bench: HONOURABLE MR.JUSTICE C.S.DIAS

Bindu Krishna Kumar vs. Central Tax Officer-1

WP(C)/30645/2021HC Kerala27 Jul 2023

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

M/S. Calicut Cosmopolitan Club vs. State Tax Officer

WP(C)/23895/2022HC Kerala27 Jul 2023

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Aboobacker Haji C.H vs. The State Tax Officer

OT.Rev/36/2023HC Kerala27 Jul 2023

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

Muhammad Saleem Shemsudeen vs. The Enforcement Officer

WP(C)/24656/2023HC Kerala27 Jul 2023

Bench: HONOURABLE MR.JUSTICE C.S.DIAS

M/S. I.T.I Ltd vs. The Assistant Commissioner (Assessment)

WP(C)/25471/2018HC Kerala27 Jul 2023

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Devarajan Bhaskaran vs. State Of Kerala

WP(C)/6375/2022HC Kerala26 Jul 2023

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Aneesan P. Alias Aneesh vs. Kerala State Pollution Control Board

WP(C)/5928/2021HC Kerala26 Jul 2023

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Rajesh.O.K vs. The Central Pollution Control Board

WP(C)/17758/2021HC Kerala26 Jul 2023

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

M.Sainudheen vs. State Of Kerala

WP(C)/10367/2021HC Kerala26 Jul 2023

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Ayesha Jumana Maliga vs. The Central Pollution Control Board

WP(C)/17787/2021HC Kerala26 Jul 2023

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Sajeesh K.T vs. The Secretary, Kanjoor Grama Panchayath

WP(C)/12302/2020HC Kerala26 Jul 2023

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Sainudeen S vs. State Of Kerala

WP(C)/12880/2021HC Kerala26 Jul 2023

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

M.Sainudheen vs. State Of Kerala

WP(C)/26321/2021HC Kerala26 Jul 2023

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Jacob John vs. The Central Pollution Control Board

WP(C)/20113/2021HC Kerala26 Jul 2023

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Chandran K vs. The Hindustan Petroleum Corporation LTD

WP(C)/11495/2021HC Kerala26 Jul 2023

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Boby Sebastian vs. Central Pollution Control Board

WP(C)/5963/2022HC Kerala26 Jul 2023

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Aysha N vs. The District Collector

WP(C)/1942/2022HC Kerala26 Jul 2023

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

K.S.Komu vs. The District Collector

WP(C)/15917/2020HC Kerala26 Jul 2023

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

M/S. Amma Woods Private LTD vs. The Deputy Commissioner

WP(C)/23214/2023HC Kerala26 Jul 2023

Bench: HONOURABLE MR.JUSTICE C.S.DIAS

Divyasree P.P vs. The Central Pollution Control Board

WP(C)/12525/2021HC Kerala26 Jul 2023

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Jamsheer V.P vs. Central Pollution Control Board

WP(C)/17752/2021HC Kerala26 Jul 2023

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Mini Mathew vs. The District Collector

WP(C)/15873/2020HC Kerala26 Jul 2023

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Jojison V Jacob vs. The Central Pollution Control Board

WP(C)/3350/2022HC Kerala26 Jul 2023

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Thamikutty Charitable Society vs. The State Tax Officer

WP(C)/7701/2020HC Kerala26 Jul 2023

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Sunitha M vs. Bharat Petroleum Corporation LTD

WP(C)/7185/2022HC Kerala26 Jul 2023

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Ekk Infrastructure LTD vs. Kerala State Transport Project (Kstp)

WP(C)/12454/2021HC Kerala26 Jul 2023

Bench: HONOURABLE MRS. JUSTICE ANU SIVARAMAN

Jinu K.G vs. The State Of Kerala

WP(C)/18031/2021HC Kerala26 Jul 2023

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Shemeer T.P vs. The Central Pollution Control Board

WP(C)/17666/2021HC Kerala26 Jul 2023

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Muhammed Basheer P.E vs. The Central Pollution Control Board

WP(C)/12507/2021HC Kerala26 Jul 2023

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Hamza K vs. Air And Water Appellate Authority

WP(C)/27900/2021HC Kerala26 Jul 2023

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Jitheshkumar vs. Indian Oil Corporation

WP(C)/17601/2021HC Kerala26 Jul 2023

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Paulose Abraham vs. The Central Pollution Control Board

WP(C)/25770/2021HC Kerala26 Jul 2023

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Velayudhan V.T vs. The State Of Kerala

WP(C)/6858/2021HC Kerala26 Jul 2023

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Arunkumar.P vs. The Central Pollution Control Board

WP(C)/17717/2021HC Kerala26 Jul 2023

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Sabu K.K vs. Union Of INDIA Represented By The Secretary TO Government

WP(C)/1513/2022HC Kerala26 Jul 2023

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Shabeer. N .M vs. The Station House Officer

WP(C)/22343/2023HC Kerala26 Jul 2023

Bench: HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

Anu Shaji vs. Kerala State Pollution Control Board

WP(C)/14388/2020HC Kerala26 Jul 2023

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

M. Sainudeen vs. State Of Kerala

WP(C)/11907/2021HC Kerala26 Jul 2023

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Sainudheen M vs. S.Sainudheen

WP(C)/15087/2021HC Kerala26 Jul 2023

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Shammi vs. District Collector

WP(C)/4498/2022HC Kerala26 Jul 2023

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Aswath D vs. The Central Pollution Control Board

WP(C)/20105/2021HC Kerala26 Jul 2023

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Ekk Infrastructure Limited vs. Kerala State Transport Project, (Kstp)

WP(C)/12471/2021HC Kerala26 Jul 2023

Bench: HONOURABLE MRS. JUSTICE ANU SIVARAMAN

Mohammed Mehthar vs. The District Collector

WP(C)/11517/2020HC Kerala26 Jul 2023

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

K.P. Kurian vs. Deputy Commissioner

WP(C)/24041/2023HC Kerala25 Jul 2023

Bench: HONOURABLE MR.JUSTICE C.S.DIAS

M/S. Auro Food Private LTD vs. Assistant Commissioner Of State Tax

WP(C)/24062/2023HC Kerala25 Jul 2023

Bench: HONOURABLE MR.JUSTICE C.S.DIAS

M.Unnikrishnan vs. Assistant Commissioner (Works Contract)

WP(C)/23879/2023HC Kerala25 Jul 2023

Bench: HONOURABLE MR.JUSTICE C.S.DIAS

M/S S.R Traders vs. The Additional Director General

WA/1250/2023HC Kerala25 Jul 2023

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

Benzy Infotech PVT. LTD vs. State Of Kerala

WP(C)/7397/2022HC Kerala25 Jul 2023

Bench: HONOURABLE MR.JUSTICE C.S.DIAS

Santhosh V vs. The Palakkad Municipality

WP(C)/3835/2023HC Kerala25 Jul 2023

Bench: HONOURABLE MR.JUSTICE N.NAGARESH

M/S. Venkateshwara Hatcheries LTD vs. The Asst. Commissioner Of State Tax

WP(C)/6073/2018HC Kerala24 Jul 2023

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

K.M.Gafoor vs. State Of Kerala

Bail Appl./8945/2022HC Kerala24 Jul 2023

Bench: HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

M/S Sherbrooke Aluminium Products vs. The State Of Kerala

WP(C)/14364/2023HC Kerala21 Jul 2023

Bench: HONOURABLE MR.JUSTICE C.S.DIAS

P. Vijayan vs. State Tax Officer-I

OP (TAX)/10/2023HC Kerala20 Jul 2023

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

Sunil Kumar G vs. The State Police Chief Of Kerala

WP(C)/23405/2023HC Kerala20 Jul 2023

Bench: HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

Sugathan vs. Kerala Water Authority

WP(C)/23350/2023HC Kerala20 Jul 2023

Bench: HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

S.Sivaprasad vs. The Managing Director

WP(C)/13256/2023HC Kerala20 Jul 2023

Bench: HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

Reji T. Chacko vs. State Of Kerala

WP(C)/21754/2023HC Kerala20 Jul 2023

Bench: HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

R&D Foams Rep. By Its Managing Partner vs. The State Of Kerala

WP(C)/8491/2016HC Kerala19 Jul 2023

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Murshid Alam vs. State Of Kerala

WP(Crl.)/271/2023HC Kerala14 Jul 2023

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Riju.K.Jamal vs. The Director

WP(C)/23065/2023HC Kerala14 Jul 2023

Bench: HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

Mcs Advertisers vs. Pudusseri Grama Panchayat

WP(C)/6074/2018HC Kerala13 Jul 2023

Bench: HONOURABLE MRS. JUSTICE ANU SIVARAMAN

K.T. Saidalavi vs. The Joint Commissioner

WP(C)/11600/2023HC Kerala13 Jul 2023

Bench: HONOURABLE MR.JUSTICE C.S.DIAS

M/S.P.T.Antony & Sons Alappatt Palathingals Fashion Jewellery vs. Assistant Commissioner, Circle-1, Ekm

WP(C)/28631/2015HC Kerala11 Jul 2023

Bench: HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

M/S. Esquire Multiplast PVT. LTD vs. The Assistant Commissioner Of Customs (Appraising Imports)

WP(C)/19836/2023HC Kerala11 Jul 2023

Bench: HONOURABLE MR.JUSTICE C.S.DIAS

Vinayaka Timber And Wood Crafts, Represented By Managing Partner Prakash Sarma vs. State Of Kerala, Represented By The Deputy Commissioner(Law)

RP/155/2023HC Kerala11 Jul 2023

Bench: HONOURABLE THE CHIEF JUSTICE MR.S.V.N.BHATTI,HONOURABLE MR.JUSTICE BASANT BALAJI

M/S Vinayaka Timber And Wood Crafts, Represented By Managing Partner Prakash Sarma vs. State Of Kerala Represented By Deputy Commissioner(Law)

RP/147/2023HC Kerala11 Jul 2023

Bench: HONOURABLE THE CHIEF JUSTICE MR.S.V.N.BHATTI,HONOURABLE MR.JUSTICE BASANT BALAJI

Marvel Associates vs. The State Tax Officer

WP(C)/20038/2023HC Kerala10 Jul 2023

Bench: HONOURABLE MR.JUSTICE C.S.DIAS

Jose Thomas vs. The Station House Officer

WP(C)/27513/2022HC Kerala06 Jul 2023

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

M/S.Mannarkkad Gold Private Limited vs. State Tax Officer

WP(C)/41/2018HC Kerala06 Jul 2023

Bench: HONOURABLE MRS. JUSTICE ANU SIVARAMAN

Beena Sasidharan vs. The Joint Commissioner (Appeals)

WP(C)/21652/2023HC Kerala05 Jul 2023

Bench: HONOURABLE MR.JUSTICE C.S.DIAS

The Travancore Devaswom Board (*Transposed) vs. The Deputy Director

DBP/14/2023HC Kerala05 Jul 2023

Bench: HONOURABLE MR. JUSTICE ANIL K.NARENDRAN,HONOURABLE MR.JUSTICE P.G. AJITHKUMAR

Elvis Sajan Mathew vs. Assistant Commissioner

WP(C)/21181/2023HC Kerala05 Jul 2023

Bench: HONOURABLE MR.JUSTICE C.S.DIAS

Melethil Mohamed Shameer vs. The State Tax Officer

WP(C)/29782/2022HC Kerala05 Jul 2023

Bench: HONOURABLE MRS. JUSTICE ANU SIVARAMAN

M.J. Gold vs. Deputy Commissioner (Adjudication)

WP(C)/20983/2023HC Kerala04 Jul 2023

Bench: HONOURABLE MR.JUSTICE C.S.DIAS

M/S Bharat Broadcasting Network Limited vs. Union Of INDIA, Represented By Secretary

WP(C)/13275/2022HC Kerala04 Jul 2023

Bench: HONOURABLE MR.JUSTICE C.S.DIAS

M/S. Thottathil Hardwares vs. The State Tax Officer

WP(C)/21367/2023HC Kerala04 Jul 2023

Bench: HONOURABLE MR.JUSTICE C.S.DIAS

Santhosh Eapen vs. State Of Kerala

Crl.MC/5007/2023HC Kerala03 Jul 2023

Bench: HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V

M/S. Kng Silks & Sarees vs. The Deputy Commissioner (Appeals)

WP(C)/21110/2023HC Kerala30 Jun 2023

Bench: HONOURABLE MR.JUSTICE C.S.DIAS

Meena Kuruvila vs. State Of Kerala

WP(C)/20771/2023HC Kerala27 Jun 2023

Bench: HONOURABLE MR.JUSTICE C.S.DIAS

S.K. Eldhose (Skaria Karikkamattathil Eldhose) vs. The State Tax Officer

WP(C)/18803/2023HC Kerala27 Jun 2023

Bench: HONOURABLE MR.JUSTICE C.S.DIAS

Dhanya Sreekumari vs. The State Tax Officer (Ib)

WP(C)/21772/2022HC Kerala27 Jun 2023

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

M/S. Silpi Constructions & Contractors vs. State Tax Officer (Wc)

WP(C)/20942/2023HC Kerala27 Jun 2023

Bench: HONOURABLE MR.JUSTICE C.S.DIAS

Kohinoor Floors PVT.LTD vs. State Tax Officer

WP(C)/19448/2021HC Kerala27 Jun 2023

Bench: HONOURABLE MR.JUSTICE C.S.DIAS

Parvinder Singh vs. State Of Kerala

Bail Appl./4869/2023HC Kerala26 Jun 2023

Bench: HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH

Pradeep C vs. The State Of Kerala

WP(C)/20599/2023HC Kerala26 Jun 2023

Bench: HONOURABLE MR. JUSTICE ANIL K.NARENDRAN,HONOURABLE MR.JUSTICE P.G. AJITHKUMAR

M/S. S. P. Traders vs. The Asst. State Tax Officer

WP(C)/25509/2022HC Kerala26 Jun 2023

Bench: HONOURABLE MR.JUSTICE C.S.DIAS

M/S S.P. Traders vs. The Assistant State Tax Officer

WP(C)/25135/2022HC Kerala26 Jun 2023

Bench: HONOURABLE MR.JUSTICE C.S.DIAS

M/S.Oceanus Dwellings PVT. LTD vs. State Of Kerala

OT.Rev/6/2018HC Kerala22 Jun 2023

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

K.N.Rajan vs. State Of Kerala

WP(C)/39021/2022HC Kerala22 Jun 2023

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

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