Arunkumar.P vs. The Central Pollution Control Board

WP(C)/17717/2021HC KeralaGSTCNR KLHC01046792202126 July 2023Bench: HONOURABLE MR. JUSTICE T.R.RAVI144 pages
AI SummaryRemanded

Held

The provided judgment excerpt lists the parties, counsel, and exhibits, but the actual decision and reasoning of the High Court are omitted. Therefore, what the Court decided cannot be determined from the given text.

Facts

Multiple writ petitions were filed concerning the establishment and operation of petrol pumps. The petitioners included individuals challenging proposed outlets and entities seeking various regulatory approvals, such as No Objection Certificates (NOCs) and Consent to Establish from authorities like the District Collector and Pollution Control Board.

Key Issues

The key legal issues involved the compliance with regulatory requirements and obtaining necessary clearances (NOCs, Consent to Establish) from various authorities, including the District Collector, Pollution Control Board, and Fire and Rescue Services, for setting up petrol pumps.

AI-generated summary — verify with the full judgment below

WP(C)Nos.11517/2020 & con.cases 1 IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE T.R.RAVI WEDNESDAY, THE 26TH DAY OF JULY 2023 / 4TH SRAVANA, 1945 WP(C) NO. 11517 OF 2020 PETITIONERS: 1 MOHAMMED MEHTHAR AGED 61 YEARS S/O.PAREED MEHTHAR, PAYYIL HOUSE, MARIYATHURUTHU P.O., KOTTAYAM, PIN-686017. 2 SUBEESH BABU, AGED 36 YEARS S/O.BABU, VELLARIMATTATHIL HOUSE, UZHAVOOR P.O., KOTTAYAM. BY ADV SRI K.R.VINOD RESPONDENTS: 1 THE DISTRICT COLLECTOR OFFICE OF THE DISTRICT COLLECTOR, COLLECTORATE, KOTTAYAM, PIN-686001. 2 THE ADDITIONAL DISTRICT MAGISTRATE, OFFICE OF THE DISTRICT COLLECTOR, COLLECTORATE, KOTTAYAM, PIN-686001. 3 THE EXECUTIVE ENGINEER, PUBLIC WORKS DEPARTMENT, OFFICE OF THE EXECUTIVE ENGINEER, KOTTAYAM, PIN-686001. 4 STATE OF KERALA, REPRESENTED BY THE SECRETARY TO THE PUBLIC WORKS DEPARTMENT, THIRUVANANTHAPURAM, PIN-695001. 5 CENTRAL POLLUTION CONTROL BOARD, PARIWESH BHAVAN, CBD CUM OFFICE COMPLEX, EAST ARJUN NAGAR, DELHI, PIN-110032, REPRESENTED BY TIS CHAIRMAN. 6 KERALA STATE POLLUTION CONTROL BOARD, PATTOM P.O., THIRUVANANTHAPURAM-695004, REPRESENTED BY ITS CHAIRMAN. 7 I

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