Ajithkumar Bhaskaran Nair vs. State Of Kerala
Held
The High Court closed the writ petition after the Government Pleader informed the court that the petitioner's license had been renewed the day prior to the hearing.
Facts
The petitioner sought renewal of his PWD license and access to the PRICE portal, alleging that the respondents had failed to renew it despite a previous High Court judgment and a subsequent order from the Superintending Engineer.
Key Issues
Whether the respondents were justified in not renewing the petitioner's PWD license and denying him access to the PRICE portal despite prior judicial and administrative directions.
AI-generated summary — verify with the full judgment below
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN TUESDAY, THE 1ST DAY OF AUGUST 2023 / 10TH SRAVANA, 1945 WP(C) NO. 25059 OF 2023 PETITIONER: AJITHKUMAR BHASKARAN NAIR AGED 51 YEARS S/O. BHASKARAN NAIR, AGED 51 YEARS, AJITH BHAVAN, VILAVOORKAL, VILAVOORKAL, TRIVANDRUM RESIDING AT KARTHIKEEYAVIL VILASOM VENPAKAL, NEYYATINKARA, TRIVANDRUM, PIN - 695123 BY ADVS. K.C.ELDHO S.BIJILAL ALMAJITHA FATHIMA EBEE ANTONY RESPONDENTS: 1 STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT, PUBLIC WORKS DEPARTMENT, GOVERNMENT SECRETARIAT, TRIVANDRUM, PIN - 695033 2 THE SUPERINTENDING ENGINEER PWD, SOUTH CIRCLE, TRIVANDRUM, PIN - 695033 3 EXECUTIVE ENGINEER OFFICE OF THE EXECUTIVE ENGINEER, PWD NATIONAL HIGHWAY,KOLLAM, PIN - 691506 OTHER PRESENT: SMT. VIDYA KURIAKOSE, GP THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 01.08.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
P.V.KUNHIKRISHNAN - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - Dated this the 1st day of August, 2023 JUDGMENT This writ petition is filed with the fol
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