Murshid Alam vs. State Of Kerala
Held
The Court recorded the Public Prosecutor's submission that the investigation into Crime No. 123/2023 was completed, and the final report would be submitted within one week. The Court noted that the petitioner's grievance was redressed for the time being and closed the petition, reserving liberty for the petitioner to approach the appropriate court for any further grievance.
Facts
The petitioner filed a criminal writ petition concerning Crime No. 123/2023, seeking redressal for a grievance related to the investigation. While an exhibit mentioned a GST registration form, the judgment itself did not elaborate on the specific nature of the crime or the GST connection.
Key Issues
The key legal issue was the status of the investigation in Crime No. 123/2023 and the petitioner's grievance regarding the progress of the inquiry.
AI-generated summary — verify with the full judgment below
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS FRIDAY, THE 14TH DAY OF JULY 2023 / 23RD ASHADHA, 1945 WP(CRL.) NO. 271 OF 2023 IN CRIME NO.123/2023 OF ERNAKULAM NORTH POLICE STATION, ERNAKULAM PETITIONER: MURSHID ALAM AGED 31 YEARS S/O KHURHID ALAM MADAVANA THAZHAM, SRM ROAD , PACHALAM, ERNAKULAM, PIN – 682012 BY ADVS. K.REEHA KHADER ANJALY JIMMICHAN RESPONDENTS: 1 STATE OF KERALA THROUGH THE SECRETARY OF HOME AFFAIRS, HOME DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM, PIN – 695001 2 STATE POLICE CHIEF STATE OF KERALA, POLICE HEAD QUARTERS, VAZHUTHACAUD, THIRUVANANTHAPURAM, PIN – 695001 3 THE SUPERINTENDENT OF POLICE POWER HOUSE, JUNCTION, SUB JAIL RD, PERIYAR NAGAR, ALUVA, KERALA, PIN – 683101 4 THE INSPECTOR OF POLICE ERNAKULAM NORTH POLICE STATION, CHITTOOR RD, OPP SIB BANK, KACHERIPADY, ERNAKULAM, KERALA, PIN – 683513 5 THE SUB INSPECTOR OF POLICE ERNAKULAM NORTH POLICE STATION,
W.P.(Crl).No.271 of 2023 PO. CHITTOOR RD, OPP SIB BANK, KACHERIPADY, ERNAKULAM, KERALA, PIN – 683513 BY ADV SRI.NOUSHAD.K.A PUBLIC PROSECUTOR THIS WRIT PETITION (CRIMINAL) HAVING COME UP FOR ADMISSION ON 14.07.2023, THE COURT ON THE SA
The judgment continues below.
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