Shemeer T.P vs. The Central Pollution Control Board

WP(C)/17666/2021HC KeralaGSTCNR KLHC01046693202126 July 2023Bench: HONOURABLE MR. JUSTICE T.R.RAVI144 pages
AI SummaryRemanded

Held

The judgment is a compilation of multiple writ petitions. The provided text only contains the initial listing of parties and exhibits for several connected cases, but the actual decision or 'held' portion of the judgment is omitted. Therefore, it is impossible to determine what the Court decided from the given extract.

Facts

Multiple writ petitions were filed concerning the establishment and operation of petrol pumps. The petitioners sought various regulatory clearances, including No Objection Certificates (NOCs) from District Collectors and 'Consent to Establish' from the Kerala State Pollution Control Board, while some petitions challenged refusal orders or sought compliance with guidelines for setting up new petrol pumps.

Key Issues

The key legal issues, based on the parties and exhibits, likely revolve around the process and requirements for obtaining statutory clearances (NOCs, Consent to Establish/Operate) for petrol pumps from various authorities, including District Collectors and Pollution Control Boards, and the application of relevant guidelines and circulars.

AI-generated summary — verify with the full judgment below

WP(C)Nos.11517/2020 & con.cases 1 IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE T.R.RAVI WEDNESDAY, THE 26TH DAY OF JULY 2023 / 4TH SRAVANA, 1945 WP(C) NO. 11517 OF 2020 PETITIONERS: 1 MOHAMMED MEHTHAR AGED 61 YEARS S/O.PAREED MEHTHAR, PAYYIL HOUSE, MARIYATHURUTHU P.O., KOTTAYAM, PIN-686017. 2 SUBEESH BABU, AGED 36 YEARS S/O.BABU, VELLARIMATTATHIL HOUSE, UZHAVOOR P.O., KOTTAYAM. BY ADV SRI K.R.VINOD RESPONDENTS: 1 THE DISTRICT COLLECTOR OFFICE OF THE DISTRICT COLLECTOR, COLLECTORATE, KOTTAYAM, PIN-686001. 2 THE ADDITIONAL DISTRICT MAGISTRATE, OFFICE OF THE DISTRICT COLLECTOR, COLLECTORATE, KOTTAYAM, PIN-686001. 3 THE EXECUTIVE ENGINEER, PUBLIC WORKS DEPARTMENT, OFFICE OF THE EXECUTIVE ENGINEER, KOTTAYAM, PIN-686001. 4 STATE OF KERALA, REPRESENTED BY THE SECRETARY TO THE PUBLIC WORKS DEPARTMENT, THIRUVANANTHAPURAM, PIN-695001. 5 CENTRAL POLLUTION CONTROL BOARD, PARIWESH BHAVAN, CBD CUM OFFICE COMPLEX, EAST ARJUN NAGAR, DELHI, PIN-110032, REPRESENTED BY TIS CHAIRMAN. 6 KERALA STATE POLLUTION CONTROL BOARD, PATTOM P.O., THIRUVANANTHAPURAM-695004, REPRESENTED BY ITS CHAIRMAN. 7 I

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