M.J. Gold vs. Deputy Commissioner (Adjudication)
Original PDF →WP(C)/20983/2023HC KeralaGSTCNR KLHC01045891202304 July 2023Bench: HONOURABLE MR.JUSTICE C.S.DIAS6 pages
ISSUED FOR 2016-17.
Exhibit P8OF JUDGMENT DATED 02.12.2019 IN WP© NO.32682 OF 2019 PASSED BY THIS HON'BLE COURT ON SIMILAR SET OF FACTS.
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.