Shabeer. N .M. vs. The Station House Officer
Held
The Court made its interim order absolute, directing the Station House Officer to provide adequate police protection to the petitioner and their attached head load workers for carrying out loading and unloading works. It further clarified that any balance work should be offered to the pool workers.
Facts
The petitioner, a steel and buildware business, sought police protection against illegal obstruction by head load workers' unions to loading and unloading activities at their establishment. The petitioner claimed the right to use their own attached head load workers who possessed valid ID cards.
Key Issues
Whether the petitioner is entitled to police protection to ensure smooth loading and unloading operations using their own attached head load workers, free from obstruction by local head load workers' unions.
Sections Cited
None
AI-generated summary — verify with the full judgment below
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN WEDNESDAY, THE 26TH DAY OF JULY 2023 / 4TH SRAVANA, 1945 WP(C) NO. 22343 OF 2023 PETITIONER/S: SHABEER. N .M., AGED 37 YEARS S/O MOIDUNNI, MANAGING PARTNER, M/S. KHALEEJ STEELS LLP STEEL AND BUILDWARE, PANTHAVOOR, ALAMCODE.P.O, CHANGARAMKULAM, MALAPPURAM DIST. RESIDING AT NURUKKILAYIL HOUSE, MOOKKUTHALA P.O, PONNANI. MALAPPURAM DIST. PIN 679574., PIN - 679585 BY ADVS. M.M.FATHIMA JALEENA K.A.HAZAN V.J.JAMES RAMESH KUMAR K. K.P.WILSON RESPONDENT/S: 1 THE STATION HOUSE OFFICER CHANGARAMKULAM POLICE STATION, CHAGARAMKULAM. P.O. MALAPPURAM DIST., PIN - 679585 2 THE DISTRICT POLICE CHIEF MALAPPURAM DIST., PIN - 676504 3 THE ASST. LABOUR OFFICER PONNANI, PONNANI.P.O, MALAPPURAM DIST., PIN - 679577 4 THE CHAIRMAN KERALA HEAD LOAD WORKERS WELFARE BOARD SUB COMMITTEE, CHANGARAMKULAM.P.O, MALAPPURAM DIST., PIN - 679585 5 THE STATE OF KERALA REPRESENTED BY THE SECRETARY TO GOVERNMENT, HOME DEPARTMENT, SECRATARIATE, THIRUVANANTHAPURAM ., PIN - 695001 6 THE SECRETARY
-2- W.P.(C). No.22343 of 2023 AIKYAVEDI UNION, BMS, INTUC, CITU. REG. NO. EJ / U 1998, NANNAMUKKU P.O. , CHANGARAMKULAM ,
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