Kerala High Court GST Judgments — 2024

900 judgments. Showing the 100 most recent.

• Crescent Lab Equipments Represented By Its Managing Partner v. The Commissioner Of Central GST (CGST)

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  WP(C)/15467/2023·11 Nov 2024

• Rajaneesh Kumar.R v. The State Tax Officer

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  WP(C)/31989/2023·1 Nov 2024

• M/S. Josgold v. State Of Kerala

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  WP(C)/17184/2018·30 Oct 2024

• Usman Pulakkal v. State Of Kerala

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  Bail Appl./5547/2024·7 Aug 2024

• Vathissery Mohamed Ebrahim v. State Tax Officer

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  WP(C)/25805/2024·7 Aug 2024

• Rinshad Maliyam Karim v. State Tax Officer

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  WP(C)/26262/2024·6 Aug 2024

• Muneeru Rahaman v. State Of Kerala

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  WA/711/2024·5 Aug 2024

• Muneeru Rahaman v. State Of Kerala

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  WA/703/2024·5 Aug 2024

• Muhammed v. Deputy Tahsildar (Rr)

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  WA/482/2024·5 Aug 2024

• Muneeru Rahaman v. State Of Kerala

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  WA/706/2024·5 Aug 2024

• Malamal Variamthody Manoj v. Union Of INDIA

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  WP(C)/27729/2024·5 Aug 2024

• A.Abdul Latheef v. State Tax Officer

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  WP(C)/11644/2023·5 Aug 2024

• Biju.M v. Pirayiri Grama Panchayat

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  WP(C)/16836/2024·5 Aug 2024

• Govindapurath Meethal Deepak v. State Of Kerala

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  WP(C)/27787/2024·5 Aug 2024

• Caj Bricks And Blocks v. Assistant Commissioner (Appeals)

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  WP(C)/10823/2022·5 Aug 2024

• Parisons Agrotech Private Limited, Represented By Its Director N K Mohammed Ali v. Union Of INDIA, Represented By The Secretary

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  WP(C)/8507/2023·2 Aug 2024

• M/S. Glendec v. The Superintendent

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  WP(C)/23210/2024·2 Aug 2024

• M/S. Sithara Trading Company v. The Superintendent Of Central Tax

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  WP(C)/8405/2024·2 Aug 2024

• State Of Kerala v. M/S. Sdf Industries LTD.

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  OT.Rev/162/2020·2 Aug 2024

• Vincent Joseph v. The Superintendent

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  WP(C)/23265/2024·2 Aug 2024

• St.Mary'S Constructions v. The Superintendent

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  WP(C)/23344/2024·2 Aug 2024

• K.K.Pushpan v. The State Tax Officer

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  WP(C)/23346/2024·2 Aug 2024

• Kunchithanny Labour Contractors Society LTD v. The Superintendent

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  WP(C)/23276/2024·2 Aug 2024

• M/S. Jubily Automobiles v. The State Of Kerala

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  WP(C)/27393/2024·2 Aug 2024

• Basil Mathews v. Micro And Small Enterprises Facilitation Council

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  WP(C)/23984/2024·2 Aug 2024

• Sunny Chirayil Thankappan v. State Tax Officer

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  WP(C)/20955/2024·2 Aug 2024

• The Edathala Service Cooperative Bank Limited No. 3430 v. Deputy Commissioner (Intelligence)

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  WP(C)/27138/2024·1 Aug 2024

• Wilson V. Varkey v. State Of Kerala

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  WP(C)/27382/2024·1 Aug 2024

• Musthafa Nottam Veettil v. The Commissioner Of Customs

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  WP(C)/43171/2023·1 Aug 2024

• Malabar Institute Of Medical Sciences LTD. v. Oriental Insurance Company

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  WP(C)/23113/2024·1 Aug 2024

• Stanley.P. David v. The District Superintendent Of Police

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  WP(C)/22421/2024·1 Aug 2024

• Global Distributors v. The Assisstant Commissioner

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  WP(C)/24950/2024·1 Aug 2024

• Denny C.L. v. State Of Kerala

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  WP(C)/25774/2021·1 Aug 2024

• The Muthalapuram Service Cooperative Bank- Limited No. 140 v. Intelligence Officer

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  WP(C)/27202/2024·1 Aug 2024

• Anoop Punnapuzha Mathew v. State Tax Officer

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  WP(C)/27246/2024·31 Jul 2024

• Shainy Suseelan v. State Of Kerala

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  Bail Appl./10647/2023·31 Jul 2024

• Saju K.P. v. The Joint Registrar Of Co-Operative Societies, Kannur

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  WP(C)/13306/2024·31 Jul 2024

• Key Systems v. State Tax Officer

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  WP(C)/26839/2024·31 Jul 2024

• Sajayan v. The Joint Commissioner (Appeals)

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  WP(C)/16023/2024·30 Jul 2024

• Naduvathettu Joseph Sunny v. State Tax Officer

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  WP(C)/28074/2023·30 Jul 2024

• Biji Mol v. State Of Kerala

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  Bail Appl./3922/2024·30 Jul 2024

• M/S. Ocean Pharma v. Additional Commissioner

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  WP(C)/25189/2024·29 Jul 2024

• Manappuram Finance LTD v. The Union Of INDIA

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  WP(C)/24617/2022·29 Jul 2024

• Mahadeva Distributors v. The State Tax Officer

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  WP(C)/4161/2024·26 Jul 2024

• Shameer Mohammed .M v. Deputy Superintendent Of Police

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  WP(C)/11553/2021·26 Jul 2024

• Sangeeth Kumar M v. Asst.Commissioner -Ii

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  WP(C)/32577/2018·26 Jul 2024

• D.C.Mohankumar v. The State Tax Officer (Intelligence)

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  WP(C)/7991/2023·26 Jul 2024

• Aikex Spice Extracts PVT. LTD. v. Union Of INDIA

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  WP(C)/16480/2024·26 Jul 2024

• Vinayaka Cashew Company v. The State Tax Officer

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  WP(C)/9422/2021·25 Jul 2024

• Jose Thomas v. State Of Kerala

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  Crl.MC/5199/2024·25 Jul 2024

• K.M. Shamsudheen v. State Of Kerala

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  WP(C)/26502/2024·25 Jul 2024

• Jose Thomas v. State Of Kerala

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  Crl.MC/5201/2024·25 Jul 2024

• P.V.Radhakrishnan v. Intelligence Officer

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  WP(C)/31682/2017·25 Jul 2024

• Jose Thomas v. State Of Kerala

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  Crl.MC/5196/2024·25 Jul 2024

• Jose Thomas v. State Of Kerala

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  Crl.MC/5204/2024·25 Jul 2024

• Jose Thomas v. State Of Kerala

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  Crl.MC/5205/2024·25 Jul 2024

• M/S.Western Veneer Industries v. State Tax Officer

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  WP(C)/16158/2024·25 Jul 2024

• M/S. Win Win Appliances v. The Joint Commissioner (Appeals)

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  WP(C)/26610/2024·25 Jul 2024

• Janeesh P.S. v. The Thrissur Corporation

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  WP(C)/21172/2024·24 Jul 2024

• The Joint Commissioner Of State Tax(Law) v. M/S.Velayudhan Gold LLP

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  WP(C)/6114/2024·24 Jul 2024

• Priyadharshini Nagar Residence Assoication, Represented By Its Executive Committee Members v. Corporation Of Thrussur, Represented By Its Secretary

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  WP(C)/30964/2023·24 Jul 2024

• Janeesh P.S. v. The Thrissur Municipal Corporation

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  WP(C)/10261/2023·24 Jul 2024

• Jijor v. Union Of INDIA

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  WP(C)/5403/2024·24 Jul 2024

• Janeesh P.S. v. The Thrissur Corporation

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  WP(C)/24342/2024·24 Jul 2024

• Tirupati Balaji Traders v. Union Of INDIA

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  WP(C)/16259/2024·24 Jul 2024

• Raj Traders v. Bank Of Baroda

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  RP/418/2024·24 Jul 2024

• Velayudhan Gold LLP v. Intelligence Officer, Intelligence Unit, Kottarakara

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  WP(C)/4244/2024·24 Jul 2024

• Janeesh P.S. v. The Thrissur Corporation

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  WP(C)/13270/2024·24 Jul 2024

• Konoth Puthenveettil Biju v. State Of Kerala

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  WP(C)/22258/2024·24 Jul 2024

• Babu.C.P. v. The State Of Kerala

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  WP(C)/19345/2021·24 Jul 2024

• Gangadharan C.M. v. Thrissur Municipal Corporation

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  WP(C)/9621/2023·24 Jul 2024

• Babu C.P. v. State Of Kerala

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  WP(C)/28254/2021·24 Jul 2024

• Janeesh P.S. v. The Thrissur Municipal Corporation

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  WP(C)/35632/2023·24 Jul 2024

• Janeesh P.S. v. The Fire And Safety Officer

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  WP(C)/14200/2023·24 Jul 2024

• Janeesh P.S. v. The Thrissur Corporation

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  WP(C)/14183/2024·24 Jul 2024

• M/S.Braintech It Solutions Private Limited v. Union Of INDIA

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  WP(C)/26213/2024·24 Jul 2024

• Sajin Das V.M v. State Tax Officer

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  WP(C)/3075/2023·24 Jul 2024

• Bijumon M v. The State Of Kerala Represented By The Chief Secretary

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  WP(C)/25798/2024·23 Jul 2024

• Tom James v. The Station House Officer

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  WP(C)/6280/2021·23 Jul 2024

• Iliyas Pullichalil Hameed v. Union Of INDIA

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  WP(C)/26155/2024·23 Jul 2024

• Indian Medical Association, Kerala State Branch v. Union Of INDIA

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  WP(C)/21297/2023·23 Jul 2024

• Jibin Jacob v. Secretary

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  WP(C)/26258/2024·23 Jul 2024

• Anoop P Divakaran, Legal Heir Of Deceased A.Divakaran v. Union Of INDIA

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  WP(C)/16814/2024·23 Jul 2024

• J.P.Polymers(Represented By Its Managing Partner Sri. George Jose Mathew) v. Assistant Commissioner

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  WP(C)/26296/2024·23 Jul 2024

• Eldho Varghese v. Union Of INDIA

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  WP(C)/25987/2024·22 Jul 2024

• Tp Metals & Roofings Parappanpoyil v. The Assistant State Officer(Int)

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  WP(C)/25000/2021·22 Jul 2024

• Azeez Hotel v. The Enforcement Officer

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  WP(C)/23987/2024·22 Jul 2024

• M/S.Kse Limited v. Union Of INDIA

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  WP(C)/16998/2024·19 Jul 2024

• N.M Raju v. State Of Kerala

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  Crl.MC/5049/2024·19 Jul 2024

• E.C.Nazer v. State Tax Officer

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  WP(C)/25437/2024·19 Jul 2024

• M/S.Wudart Interiors v. The Superintendent

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  WP(C)/18186/2024·19 Jul 2024

• N.M Raju v. State Of Kerala

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  Crl.MC/5785/2024·19 Jul 2024

• Logos Paints & Chemicals v. The Superintendent

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  WP(C)/25733/2024·19 Jul 2024

• Prabhakaran Arackal v. The State Tax Officer

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  WP(C)/25121/2024·19 Jul 2024

• M/S.Universal Industries v. The State Tax Officer

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  WP(C)/23135/2024·19 Jul 2024

• Abdul Vahid v. State Tax Officer

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  WP(C)/20792/2024·19 Jul 2024

• Vikas A Shah v. State Tax Officer

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  WA/995/2024·19 Jul 2024

• N.M Raju v. State Of Kerala

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  Crl.MC/5064/2024·19 Jul 2024

• K.O.Paul v. Sales Tax Officer, Office Of The Sales Tax Officer

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  WP(C)/9145/2024·18 Jul 2024

• Velplex Industries v. The State Tax Officer (Intelligence)

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  WP(C)/3946/2020·17 Jul 2024