Kerala High Court GST Judgments — 2024

871 judgments, newest first. Page 5 of 9.

Shabeer K.A vs. Icici Bank

WP(C)/12815/2024HC Kerala09 Apr 2024

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Junaid.T @ Junaid Thayyil vs. The Federal Bank Limited

WP(C)/11724/2024HC Kerala09 Apr 2024

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Abdul Haseeb P.H vs. Federal Bank Limited

WP(C)/12610/2024HC Kerala09 Apr 2024

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Sharafudheen.P vs. State Of Kerala

WP(C)/6011/2017HC Kerala09 Apr 2024

Bench: HONOURABLE MR. JUSTICE GOPINATH P.

Choice Supermarket vs. Superintendent

WP(C)/40762/2023HC Kerala09 Apr 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Waseem Sha V.F vs. Federal Bank Limited

WP(C)/11946/2024HC Kerala09 Apr 2024

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Lukose. K.C vs. The Deputy Commissioner

WA/498/2024HC Kerala08 Apr 2024

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE MR. JUSTICE SYAM KUMAR V.M.

M/S Krishna Electric Company vs. The Superintendent Of Central GST & Central Exercise, Kottiyam Range

WA/429/2024HC Kerala08 Apr 2024

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE MR. JUSTICE SYAM KUMAR V.M.

Coach INDIA vs. Superintendent Of Central Tax And Central Excise

WA/266/2024HC Kerala08 Apr 2024

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE MR. JUSTICE SYAM KUMAR V.M.

Travancore Devaswom Board vs. Deputy Examiner For Local Fund Audit

DBA/2/2024HC Kerala08 Apr 2024

Bench: HONOURABLE MR. JUSTICE ANIL K.NARENDRAN,HONOURABLE MR. JUSTICE HARISANKAR V. MENON

Solve Plastic Products Private Limited vs. The Union Of INDIA

WP(C)/9440/2021HC Kerala08 Apr 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Asianet Digital Network Private LTD vs. Union Of INDIA

WP(C)/30147/2022HC Kerala08 Apr 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Teena Jacob vs. State Tax Officer

WA/511/2024HC Kerala08 Apr 2024

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE MR. JUSTICE SYAM KUMAR V.M.

Amaco Impex Private Limited vs. The Union Of INDIA

WP(C)/9325/2024HC Kerala08 Apr 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Asianet Digital Network Private Ltdrepresented By Its Assistant Vice President (F&A) Mr. Rajesh. V vs. Union Of INDIA, Represented By Revenue Secretary

WP(C)/3611/2024HC Kerala08 Apr 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

M P Raveendran vs. Rama M M

Con.Case(C)/675/2024HC Kerala05 Apr 2024

Bench: HONOURABLE MR.JUSTICE N.NAGARESH

Mohamed Jabir vs. The Commissioner Of Customs

WP(C)/13330/2024HC Kerala05 Apr 2024

Bench: HONOURABLE MR.JUSTICE N.NAGARESH

Merero Hotels And Resorts Private Limited vs. State Of Kerala

WP(C)/32831/2018HC Kerala05 Apr 2024

Bench: HONOURABLE MR. JUSTICE EASWARAN S.

Thomas Antony vs. Joint Commissioner

WP(C)/13508/2024HC Kerala04 Apr 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Dileep Divakaran vs. The State Tax Officer

WP(C)/10602/2024HC Kerala04 Apr 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Polsons Diostillery vs. The Assistant Commissioner (Assessment)

RP/174/2014HC Kerala03 Apr 2024

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE MR. JUSTICE SYAM KUMAR V.M.

Polsons Distillery vs. State Of Kerala

WA/204/2024HC Kerala03 Apr 2024

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE MR. JUSTICE SYAM KUMAR V.M.

Polsons Distillery vs. The Asst.Commissioner (Assessment)

WP(C)/12901/2009HC Kerala03 Apr 2024

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE MR. JUSTICE SYAM KUMAR V.M.

Adwaith Motors vs. State Tax Officer

WP(C)/13200/2024HC Kerala03 Apr 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

M/S. Girindra Global Hospitality vs. The Superintendent

WP(C)/13403/2024HC Kerala03 Apr 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Aaron Construction Co vs. Union Of INDIA

WP(C)/11992/2024HC Kerala03 Apr 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Zia Ul Haq vs. State Tax Officer

WP(C)/12906/2024HC Kerala03 Apr 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Surya Food Products vs. The Intelligence Inspector

WP(C)/6063/2018HC Kerala03 Apr 2024

Bench: HONOURABLE MR. JUSTICE EASWARAN S.

Prowl Credit Management Private Limited vs. Cochin Devaswom Board

WP(C)/36848/2023HC Kerala03 Apr 2024

Bench: HONOURABLE MR. JUSTICE ANIL K.NARENDRAN,HONOURABLE MR. JUSTICE HARISANKAR V. MENON

Sankaranarayanan Thottathil vs. State Tax Officer

WP(C)/13311/2024HC Kerala02 Apr 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

N S Agencies vs. State Tax Officer

WP(C)/7398/2024HC Kerala02 Apr 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Modern Food Enterprises Private Limited vs. Union Of INDIA

WP(C)/13935/2021HC Kerala02 Apr 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

State Of Kerala Representd By Aditional Chief Secretary(Taxes) vs. Meadows International (A Unit Of Chalakudy International)

RP/181/2024HC Kerala02 Apr 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Kals Breweries PVT. LTD vs. State Of Kerala

WP(C)/9624/2024HC Kerala02 Apr 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

M/S. Menma Food Industries vs. The Superintendent

WP(C)/9785/2024HC Kerala01 Apr 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

M/S.M J Gold vs. State Tax Officer

WP(C)/10949/2024HC Kerala01 Apr 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Travancore Cocotuft Private Limited vs. Deputy Commissioner (Customs)

WP(C)/4670/2024HC Kerala01 Apr 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

The Alleppey Company LTD vs. Union Of INDIA

WP(C)/6090/2024HC Kerala01 Apr 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

M/S. United Coir Factories vs. Union Of INDIA

WP(C)/5394/2024HC Kerala01 Apr 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

M/S. Taj Exports vs. The Assistant Commissioner Of Customs Appraising (Import)

WP(C)/12195/2024HC Kerala01 Apr 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

V.J.Dharmarajan vs. Assistant Commissioner (Works Contract)

WP(C)/23551/2016HC Kerala27 Mar 2024

Bench: HONOURABLE MR. JUSTICE M.A.ABDUL HAKHIM

Parisons Foods Private Limited vs. The Intelligence Officer

WP(C)/10788/2024HC Kerala27 Mar 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

M/S. N.R. Patel & Co vs. The Assistant Commissioner

WP(C)/915/2024HC Kerala27 Mar 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Shanavas T.M vs. State Of Kerala

Bail Appl./2088/2024HC Kerala27 Mar 2024

Bench: HONOURABLE MR.JUSTICE C.S.DIAS

State Of Kerala Represented By Additional Chief Secretary(Taxes) vs. Sivarajendran V

RP/239/2024HC Kerala27 Mar 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Josco Jewellers PVT. LTD vs. The Joint Commissioner (Taxpayer Services)

WP(C)/9279/2024HC Kerala27 Mar 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Parions Roller Flour Mills Private Limited vs. The Intelligence Officer

WP(C)/10761/2024HC Kerala27 Mar 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Majju vs. State Of Kerala

Bail Appl./2323/2024HC Kerala27 Mar 2024

Bench: HONOURABLE MR.JUSTICE C.S.DIAS

Polakulaths Sree Krishna Regency vs. The Federal Bank LTD

WP(C)/3299/2024HC Kerala27 Mar 2024

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

The Kerala Cardamom Dealers Chamber, Represented By Its Secretary vs. Spices Board Of INDIA Represented By Its Secretary

WP(C)/12474/2024HC Kerala27 Mar 2024

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

A.S. Rajan Pillai vs. The Deputy Commissioner

WP(C)/7594/2024HC Kerala27 Mar 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

The Thrikkalangode Service Co-Operative Bank LTD vs. The Union Of INDIA

WP(C)/11312/2024HC Kerala26 Mar 2024

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

The Nattika Service Co-Operative Bank LTD No R 308 vs. The State Police Chief

WP(C)/11024/2024HC Kerala26 Mar 2024

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Mohammed Latheef K.M vs. Union Of INDIA

WP(C)/11434/2024HC Kerala26 Mar 2024

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Laila Muhammed vs. Union Of INDIA

WP(C)/11161/2024HC Kerala26 Mar 2024

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Shameer Babu Tk vs. The Manager, Axis Bank

WP(C)/10829/2024HC Kerala26 Mar 2024

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Fashion Planet vs. Superintendent

WP(C)/9580/2024HC Kerala26 Mar 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Vineesh P vs. Police Commisionarate

WP(C)/10154/2024HC Kerala26 Mar 2024

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Ameena Beevi V M vs. State Of Kerala

WP(C)/10227/2024HC Kerala26 Mar 2024

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Reenu A vs. Union Of INDIA

WP(C)/6966/2024HC Kerala26 Mar 2024

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

M/S. A.B.D Traders vs. The Union Of INDIA

WP(C)/6510/2024HC Kerala26 Mar 2024

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Yasmin K.A vs. Federal Bank

WP(C)/10612/2024HC Kerala26 Mar 2024

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Riyas Manchery Kkandy vs. Union Of INDIA

WP(C)/10318/2024HC Kerala26 Mar 2024

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Arif Kamal Thallachery vs. The Bank Manager, The Axis Bank Limited

WP(C)/3976/2024HC Kerala26 Mar 2024

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Mohammed Sadiq vs. Union Of INDIA

WP(C)/7827/2024HC Kerala26 Mar 2024

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Al-Hind Travel Portal LLP vs. The Police Inspector

WP(C)/24818/2023HC Kerala26 Mar 2024

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Motor & Engineering Co-Operative Society Limited No. D-3283 vs. State Of Kerala

WP(C)/4202/2024HC Kerala26 Mar 2024

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Nishad P K vs. Union Of INDIA

WP(C)/8082/2024HC Kerala26 Mar 2024

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Muhammed Izudheen. K vs. Union Of INDIA

WP(C)/9173/2024HC Kerala26 Mar 2024

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Rafeeque Orupuram Kandathil vs. South Indian Bank

WP(C)/10483/2024HC Kerala26 Mar 2024

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Fahad P vs. Manager

WP(C)/10553/2024HC Kerala26 Mar 2024

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Abdul Rahman Rifayi vs. The South Indian Bank

WP(C)/11046/2024HC Kerala26 Mar 2024

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Sumith Raj vs. The State Police Chief

WP(C)/11307/2024HC Kerala26 Mar 2024

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Thabsheer N M vs. Calicut City Service Co-Operative Bank Limited

WP(C)/6773/2024HC Kerala26 Mar 2024

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Sulfikar vs. Union Of INDIA

WP(C)/6987/2024HC Kerala26 Mar 2024

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Habeeb Rahman T.P vs. The Union Of INDIA

WP(C)/11317/2024HC Kerala26 Mar 2024

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Deepu vs. Union Of INDIA

WP(C)/10974/2024HC Kerala26 Mar 2024

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Udhayakumar.J vs. Kerala State Financial Enterprises Limited

WP(C)/39772/2022HC Kerala26 Mar 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Junaid.T @ Junaid Thayyil vs. The Federal Bank Limited

WP(C)/8303/2024HC Kerala26 Mar 2024

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Abdul Jaleel M vs. Union Of INDIA

WP(C)/9677/2024HC Kerala26 Mar 2024

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Shihab And Company vs. State Of Kerala

WP(C)/8080/2024HC Kerala26 Mar 2024

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Saidalavi vs. Union Of INDIA

WP(C)/10770/2024HC Kerala26 Mar 2024

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Noble It Solution vs. National Cyber Crime Reporting Portal, Represented By Its Nodel Officer

WP(C)/7055/2024HC Kerala26 Mar 2024

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Abdul Navid P vs. Esaf Small Finance Bank

WP(C)/10731/2024HC Kerala26 Mar 2024

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Saeed T.A vs. Union Of INDIA

WP(C)/10161/2024HC Kerala26 Mar 2024

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

M/S. Fly World Travell And Tours vs. Union Of INDIA

WP(C)/11443/2024HC Kerala26 Mar 2024

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Rincy Wilson vs. Dhanalakshmi Bank

WP(C)/8910/2024HC Kerala26 Mar 2024

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Shibili. P vs. The Manager, Axis Bank

WP(C)/9791/2024HC Kerala26 Mar 2024

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Akhil Roy vs. Federal Bank Limited

WP(C)/10909/2024HC Kerala26 Mar 2024

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Rifath Ali Madathil vs. Union Of INDIA

WP(C)/8865/2024HC Kerala26 Mar 2024

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Sreeja P vs. South Indian Bank LTD

WP(C)/10803/2024HC Kerala26 Mar 2024

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Mr Santhakumar T R vs. Union Of INDIA

WP(C)/7232/2024HC Kerala26 Mar 2024

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Zahra Tours And Travels vs. The Reserve Bank Of INDIA

WP(C)/9034/2024HC Kerala26 Mar 2024

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Ayisha Rifath K vs. Telangana Police

WP(C)/10658/2024HC Kerala26 Mar 2024

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Muhammed Yaseen P.P vs. The State Police Chief

WP(C)/11294/2024HC Kerala26 Mar 2024

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Asmil P vs. Manager

WP(C)/11229/2024HC Kerala26 Mar 2024

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Azeez Thekkekadavath vs. The Bank Manager, The Axis Bank Limited

WP(C)/9591/2024HC Kerala26 Mar 2024

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Mahsook Razak A vs. Union Of INDIA

WP(C)/9992/2024HC Kerala26 Mar 2024

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Badariya Navas vs. Federal Bank, Kochi Branch (Rep By Branch Manager)

WP(C)/10929/2024HC Kerala26 Mar 2024

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Nishad vs. The Manager

WP(C)/7926/2024HC Kerala26 Mar 2024

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

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