Kerala High Court GST Judgments — 2024

871 judgments, newest first. Page 8 of 9.

Sri.Puthaparambil Shereef Shanavas vs. State Tax Officer

WP(C)/3970/2024HC Kerala15 Feb 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Kallada Regency Private Limited vs. State Of Kerala

WP(C)/30680/2022HC Kerala15 Feb 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Temple Advisory Committee vs. Travancore Devaswam Board

WP(C)/42625/2023HC Kerala15 Feb 2024

Bench: HONOURABLE MR. JUSTICE ANIL K.NARENDRAN,HONOURABLE MR. JUSTICE G.GIRISH

Muhammed vs. Deputy Tahsildar (Rr)

WP(C)/20363/2022HC Kerala14 Feb 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

More Retail Private Limited vs. State Of Kerala

RP/68/2024HC Kerala14 Feb 2024

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE,HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

M/S. N.C. John & Sons PVT. LTD vs. The Deputy Commissioner

WA/201/2024HC Kerala14 Feb 2024

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH

M/S. N. C. John & Sons PVT. LTD vs. The State Tax Officer

WA/208/2024HC Kerala14 Feb 2024

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH

K. Shine Kumar vs. Deputy Commissioner

WP(C)/5750/2024HC Kerala14 Feb 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Swaranjithlal C.S vs. The Assistant Commissioner Cto

WP(C)/29825/2023HC Kerala14 Feb 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

The State Tax Officer vs. Periyar Resorts PVT LTD

RP/154/2024HC Kerala13 Feb 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

State Of Kerala Represented By The Additional Chief Secretary(Taxes) vs. M/S. Hotel Sky Palace

RP/132/2024HC Kerala13 Feb 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

The State Of Kerala Represented By The Additional Chief Secretary(Taxes) vs. Kallada Hotels And Resorts

RP/105/2024HC Kerala13 Feb 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Shaheed P.K vs. The State Of Kerala

WP(C)/428/2024HC Kerala13 Feb 2024

Bench: HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V

Aboobakkar Kudilingal Muhammed vs. Superintendent Of Central Tax And Central Excise

WP(C)/14379/2023HC Kerala13 Feb 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

May Flowers Hotel PVT. Limited vs. Assistant Commissioner Of State Tax

WP(C)/40242/2022HC Kerala12 Feb 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

M/S. Hotel Royal Kallada Residency vs. The Deputy Commissioner

WP(C)/22593/2023HC Kerala12 Feb 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

State Of Kerala Represented By The Additional Chief Secretary(Taxes) vs. Pranamam Hotels And Resorts PVT.LTD

RP/101/2024HC Kerala12 Feb 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

The Assistant Commissioner vs. Evm Motels PVT. LTD

RP/192/2024HC Kerala12 Feb 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

K.R.Grand Residency vs. State Of Kerala

WP(C)/21574/2023HC Kerala12 Feb 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

M/S. Paragon Coir Mills vs. Government Of INDIA

WP(C)/13139/2023HC Kerala12 Feb 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

State Of Kerala Rep. By Additional Chief Secretary (Taxes) vs. Jlt Enterprises

RP/110/2024HC Kerala12 Feb 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Hotel Victory & K R International vs. State Of Kerala

WP(C)/21504/2023HC Kerala12 Feb 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Anand Madhavan Nair Indiradevi vs. The State Tax Officer

WP(C)/1503/2024HC Kerala09 Feb 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

State Of Kerala Represented By Additional Chief Secretary [Taxes] vs. Golden Bar

RP/157/2024HC Kerala09 Feb 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

The State Tax Officer vs. Garuda Hotels

RP/166/2024HC Kerala09 Feb 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

State Of Kerala Represented By Additional Chief Secretary(Taxes) vs. M K R Enterprises

RP/128/2024HC Kerala09 Feb 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

State Of Kerala Represented By Additional Chief Secretary(Taxes) vs. Vazhakulam Hotels And Resort PVT LTD

RP/129/2024HC Kerala08 Feb 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Shine Abraham vs. The State Tax Officer

WA/12/2024HC Kerala08 Feb 2024

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH

State Tax Officer vs. Springdale Hotels PVT LTD

RP/125/2024HC Kerala08 Feb 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

The Assistant Commissioner vs. The Blue Moon Residency

RP/122/2024HC Kerala08 Feb 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

State Of Kerala Represented By Additional Chief Secretary(Taxes) vs. M/S J. K .Residency

RP/137/2024HC Kerala08 Feb 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

M/S Raj Residency (Rotana Inns PVT. LTD) vs. State Of Kerala

WP(C)/23110/2023HC Kerala07 Feb 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

M J Gold vs. Deputy Commissioner (Adjudication)

WA/169/2024HC Kerala07 Feb 2024

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH

V.N. Jayakumar vs. The Intelligence Officer

WP(C)/3961/2024HC Kerala07 Feb 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

State Of Kerala Represented By Additional Chief Secretary (Taxes) vs. Surya Residency (LLP)

RP/118/2024HC Kerala07 Feb 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Dennish Kollikkara Vijayan vs. Assistant State Tax Officer

WP(C)/4201/2024HC Kerala07 Feb 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

State Of Kerala Represented By Additional Chief Secretary[Taxes] vs. Vmgr Hotels And Resorts Private Limited

RP/119/2024HC Kerala07 Feb 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

M/S Saaj Constructions vs. Kerala State Information Technology Infrastructure LTD

WP(C)/1126/2024HC Kerala07 Feb 2024

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

State Of Kerala Rep.By Additional Chief Secretary (Taxes) vs. Ajaykumar .S

RP/149/2024HC Kerala07 Feb 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Haseena Indane Services vs. Commissioner Of Civil Supplies & Consumer Affairs Commissionerate

WP(C)/3370/2024HC Kerala07 Feb 2024

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

J. Kumar vs. The State Tax Officer

WP(C)/970/2024HC Kerala07 Feb 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Faizal Traders PVT.LTD vs. Deputy Commissioner

WP(C)/24810/2023HC Kerala07 Feb 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Dr. Vijayachandran.P vs. State Of Kerala

WP(C)/294/2024HC Kerala07 Feb 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Pmr Enterprises PVT. LTD vs. State Of Kerala

WP(C)/32217/2023HC Kerala06 Feb 2024

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

M/S Sarathy Cars Private LTD vs. The State Tax Officer

WP(C)/4166/2024HC Kerala06 Feb 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Oleena Mahila Samajam vs. State Tax Officer

WA/158/2024HC Kerala05 Feb 2024

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH

Bethsaida Hermitage & Tourism (P) LTD vs. State Tax Officer (Lt)

OP (TAX)/14/2023HC Kerala05 Feb 2024

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH

State Of Kerala, Represented By The Additional Chief Secretary (Taxes) vs. Corniche Hospitality (P) LTD

RP/116/2024HC Kerala05 Feb 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Vikas A Shah vs. The State Tax Officer

WP(C)/3127/2024HC Kerala05 Feb 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

The Deputy Commissioner vs. Dhalia Tourist Home

RP/67/2024HC Kerala05 Feb 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Neev Energy LLP vs. Cochin Smart Mission Limited (Csml)

WP(C)/41768/2023HC Kerala05 Feb 2024

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

State Tax Officer [Works Contract] vs. Hotel Zodiaz International

RP/88/2024HC Kerala05 Feb 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

State Of Kerala Represented By The Secretary TO Government vs. Hotel Jeena And Udaya Bar

RP/93/2024HC Kerala05 Feb 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

State Of Kerala Represented By Additional Chief Secretry (Taxes) vs. Hotel Abaam Pearl

RP/94/2024HC Kerala05 Feb 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

The Commissioner vs. Sams Property Developers And Hotels P LTD

RP/85/2024HC Kerala05 Feb 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

The Deputy Commissioner Of State Tax vs. M/S.Sneha Regency/Paray Village County

RP/83/2024HC Kerala05 Feb 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

State Of Kerala Represented By Additional Chief Secretary [Taxes] vs. Sreevalsam Residency

RP/81/2024HC Kerala05 Feb 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Cherian Varkey Construction Company PVT. LTD vs. The Assessment Unit/Verification Unit/Technical Unit/Review Unit

WP(C)/19036/2023HC Kerala02 Feb 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

M/S. N. C. John & Sons PVT. LTD vs. The State Tax Officer

WP(C)/4141/2024HC Kerala02 Feb 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

M.M.Saleem vs. State Of Kerala

Bail Appl./9288/2023HC Kerala02 Feb 2024

Bench: HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

Balan K., S/O.Krishnankutty vs. The State Police Chief

WP(C)/4143/2024HC Kerala02 Feb 2024

Bench: HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V

Prism Johnson Limited, (Rmc (INDIA) Division) vs. Assistant Commissioner Central GST & Central Excise

WP(C)/4078/2024HC Kerala02 Feb 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

M/S. N. C. John & Sons PVT. LTD vs. The Deputy Commissioner

WP(C)/4263/2024HC Kerala02 Feb 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

A.M. Abdulla vs. The State Tax Officer

WP(C)/3511/2024HC Kerala01 Feb 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Sabu P R vs. Assistant Executive Engineer

WP(C)/3783/2024HC Kerala01 Feb 2024

Bench: HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

Mohammed Roshan vs. The State Of Kerala

WP(C)/2147/2024HC Kerala01 Feb 2024

Bench: HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V

Solve Plastic Products Private Limited vs. State Of Kerala

WP(C)/4073/2024HC Kerala01 Feb 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Devraj. D vs. Kerala Water Authority

WP(C)/3371/2024HC Kerala01 Feb 2024

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

Adam Traders vs. The Deputy Commissioner

WP(C)/3991/2024HC Kerala01 Feb 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

The Kerala Minerals And Metals LTD vs. Deputy Commissioner-Ii

WP(C)/15471/2023HC Kerala31 Jan 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Nature Coffee Curing And Processing, Represented By Its Partner Shanavaz vs. Union Of INDIA

WA/2064/2023HC Kerala31 Jan 2024

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH

Sanjeev Kumar vs. Union Of INDIA

OP (CAT)/191/2023HC Kerala31 Jan 2024

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE,HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

Archa Unni vs. Commissioner Of Police

WP(C)/882/2024HC Kerala31 Jan 2024

Bench: HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V

D’Cruz Anisha D vs. State Of Kerala

WP(C)/17694/2023HC Kerala31 Jan 2024

Bench: HONOURABLE MR.JUSTICE BASANT BALAJI

Muthoot Precious Metals Corporation vs. Union Of INDIA

WP(C)/35249/2023HC Kerala31 Jan 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Shinaj K.K vs. Deputy Labour Commissioner/ Statutory Authority

WP(C)/1684/2024HC Kerala31 Jan 2024

Bench: HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V

Varakukalayil Steels And Sanitaries vs. Deputy Labour Officer

WP(C)/3418/2024HC Kerala31 Jan 2024

Bench: HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V

The Deputy Commissioner vs. Popular Vehicles And Services Limited

RP/932/2019HC Kerala31 Jan 2024

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

M J Gold vs. Deputy Commissioner (Adjudication)

WP(C)/3358/2024HC Kerala30 Jan 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

P. Musthafa vs. State Of Kerala

WP(C)/3601/2024HC Kerala30 Jan 2024

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

Saji V vs. State Of Kerala

WP(C)/3617/2024HC Kerala30 Jan 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Bindu.V.S vs. The Secretary

DBP/59/2023HC Kerala30 Jan 2024

Bench: HONOURABLE MR. JUSTICE ANIL K.NARENDRAN,HONOURABLE MR. JUSTICE G.GIRISH

V.C.Suresh vs. Travancore Devaswom Board - Tdb

WP(C)/2087/2024HC Kerala30 Jan 2024

Bench: HONOURABLE MR. JUSTICE ANIL K.NARENDRAN,HONOURABLE MR. JUSTICE G.GIRISH

M/S. Versuni INDIA Home Solutions Limited vs. The Deputy Commissioner Of State Tax -6

WP(C)/3704/2024HC Kerala30 Jan 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Njattumkalayil Construction Company, Represented By Its Managing Partner Mathew Abraham vs. State Of Kerala, Represented By Chief Secretary

WP(C)/41586/2023HC Kerala30 Jan 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Deputy Commissioner (Works Contract) vs. National Company Law Tribunal

WP(C)/39185/2022HC Kerala30 Jan 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Johns Automotive Private Limited vs. The State Of Kerala

WP(C)/3367/2024HC Kerala30 Jan 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

K.B. Noushad S/O Beeran vs. State Of Kerala, Represented By The Secretary

WP(C)/2834/2024HC Kerala29 Jan 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Shiju George vs. The State Of Kerala

WP(C)/17809/2023HC Kerala29 Jan 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Sajeev.N vs. Anumol.P.S

OP(KAT)/34/2024HC Kerala29 Jan 2024

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE,HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

Sudheesh Babu. P. S vs. The State Tax Officer, State GST Department

WP(C)/44297/2023HC Kerala29 Jan 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Remesh Babu Sukumar Pillai vs. Union Of INDIA

WP(C)/2819/2024HC Kerala29 Jan 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Nithya Sugathan vs. State Of Kerala

WP(C)/3413/2024HC Kerala29 Jan 2024

Bench: HONOURABLE MR.JUSTICE BASANT BALAJI

Dilip Palasseri vs. Assistant State Tax Officer

WP(C)/3256/2024HC Kerala29 Jan 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

M/S. Pooppally Coir Mills vs. The State Tax Officer

WP(C)/3266/2024HC Kerala25 Jan 2024

Bench: HONOURABLE MR. JUSTICE GOPINATH P.

Ochanthuruth Service Cooperative Bank LTD. No.72 vs. The State Tax Officer

WP(C)/3019/2024HC Kerala25 Jan 2024

Bench: HONOURABLE MR. JUSTICE GOPINATH P.

Mrs. Geetha Rajan vs. The Deputy Commissioner [Arrear Recovery]

WP(C)/1990/2024HC Kerala25 Jan 2024

Bench: HONOURABLE MR. JUSTICE GOPINATH P.

Vijukumar K.B vs. The State Of Kerala

WP(C)/2822/2024HC Kerala24 Jan 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Binu John.T J, (Binu T.J) vs. Kerala Water Authority

WP(C)/663/2024HC Kerala24 Jan 2024

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

Deenar Enterprises vs. Union Of INDIA

WP(C)/44343/2023HC Kerala24 Jan 2024

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

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