Kerala High Court GST Judgments — 2024

871 judgments, newest first. Page 3 of 9.

Sivankunju K vs. The Deputy Commissioner

WP(C)/17195/2024HC Kerala06 Jun 2024

Bench: HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN

Aikon Infoserve vs. Union Of INDIA

WP(C)/18417/2024HC Kerala06 Jun 2024

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Roadway Classics LLP vs. The Icici Bank Limited, Nellikode Branch Kozhikode, Represented By Its Branch Manager

WP(C)/18182/2024HC Kerala05 Jun 2024

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

M/S. Ekk Infrastructure Limited vs. Deputy Commissioner (Works Contract)

WP(C)/16237/2023HC Kerala04 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Variety Fashions vs. Assistant Commissioner

WP(C)/18379/2023HC Kerala04 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Tikendra Singh Rithal vs. The State Tax Officer

WP(C)/7430/2024HC Kerala04 Jun 2024

Bench: HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN

Mathai Manjooran vs. Union Of INDIA, Represented By Its Secretary

WP(C)/36656/2022HC Kerala04 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Abdul Rasheed Ibrahimkutty vs. State Tax Officer

WP(C)/36915/2022HC Kerala04 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Albanna Engineering Limited vs. The State Tax Officer (Works Contract)

WP(C)/37941/2022HC Kerala04 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Regal Medicals vs. The State Tax Officer

WP(C)/20559/2023HC Kerala04 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Kaikolthara Arumughan Ramachandran vs. State Tax Officer (Works Contract)

WP(C)/37910/2022HC Kerala04 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

M/S. Asian Tiles & Granites vs. The State Tax Officer

WP(C)/3489/2023HC Kerala04 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Anoop Punnapuzha Mathew vs. State Tax Officer (Wc & Lt)

WP(C)/29705/2023HC Kerala04 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Sahitya Pravarthaka Co-Operative Society LTD.No.2458 (Spcs) vs. Deputy Commissioner Of State Tax

WP(C)/15524/2023HC Kerala04 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

M/S.Karunagapalli Tobacose vs. Union Of INDIA, Represented By Its Secretary

WP(C)/32692/2022HC Kerala04 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Yahutty Kadavath vs. State Tax Officer

WP(C)/35644/2022HC Kerala04 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Musthafa K.V vs. Union Of INDIA

WP(C)/35272/2022HC Kerala04 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Mattom Foods vs. The State Tax Officer

WP(C)/32057/2022HC Kerala04 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Hindustan Plywoods vs. State Tax Officer-4

WP(C)/21074/2023HC Kerala04 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Pulimanthodi Saidali Haji P.T vs. The Deputy Commissioner Of State Tax

WP(C)/19459/2023HC Kerala04 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Laly John vs. State Tax Officer

WP(C)/38708/2022HC Kerala04 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Sandhya Joshy (Proprietrix) vs. Union Of INDIA

WP(C)/28479/2023HC Kerala04 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

New Victory Plywood vs. Assistant Commissioner

WP(C)/27893/2023HC Kerala04 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

M/S. Kavumpurathu Agencies vs. Union Of INDIA, Represented By Its Secretary

WP(C)/32834/2022HC Kerala04 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Unnikrishnan Gopalakrishnan vs. State Tax Officer

WP(C)/28708/2023HC Kerala04 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

M/S. K.T.N. Medical Hall vs. State Tax Officer

WP(C)/33630/2022HC Kerala04 Jun 2024

Bench: HONOURABLE MR.JUSTICE VIJU ABRAHAM

B. Vijayan vs. State Tax Officer (Wc)

WP(C)/29699/2023HC Kerala04 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

M/S. Money Budget Super Market vs. The State Tax Officer

WP(C)/36011/2022HC Kerala04 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

World Vision Enterprises vs. State Tax Officer

WP(C)/38627/2022HC Kerala04 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Shihabudeen vs. State Tax Officer

WP(C)/36621/2022HC Kerala04 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Kite Media Promotors vs. The Assistant Commissioner

WP(C)/16873/2023HC Kerala04 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

M. Subbalekshmi vs. The State Tax Officer

WP(C)/41052/2022HC Kerala04 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Shiyas P.A vs. State Tax Officer

WP(C)/33408/2022HC Kerala04 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Alfa Architectural Systems vs. State Tax Officer

WP(C)/20704/2023HC Kerala04 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Remya Lalitha vs. State Tax Officer

WP(C)/28689/2023HC Kerala04 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Rajendran. C vs. State Tax Officer

WP(C)/29307/2023HC Kerala04 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Rejani. N vs. The State Tax Officer

WP(C)/2469/2023HC Kerala04 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Meeran Painayil Shukkoor vs. The Assistant Commissioner

WP(C)/16879/2023HC Kerala04 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

K. Sajaya Kumar vs. The State Tax Officer

WP(C)/36669/2022HC Kerala04 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Kaliparambil Construction Company vs. State Tax Officer (Works Contract)

WP(C)/36637/2022HC Kerala04 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Wins Auto Sales vs. Deputy Commissioner

WP(C)/20441/2023HC Kerala04 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Haneeshmon Abdullakutty vs. The State Tax Officer

WP(C)/28522/2023HC Kerala04 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Global Marketing vs. State Tax Officer

WP(C)/33848/2022HC Kerala04 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Sidicul Akbar Pathari vs. State Tax Officer

WP(C)/35888/2022HC Kerala04 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Faisal Mohammed vs. State Tax Officer

WP(C)/38964/2022HC Kerala04 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Sri Suresh vs. The State Tax Officer

WP(C)/28842/2023HC Kerala04 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

N. Prabhakaran Nair vs. 1. State Tax Officer

WP(C)/6882/2023HC Kerala04 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Kalluvilakom Traders vs. State Tax Officer

WP(C)/33879/2022HC Kerala04 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Pradeep V. R vs. State Tax Officer

WP(C)/27441/2023HC Kerala04 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Mathew Abraham vs. The State Tax Officer

WP(C)/17724/2023HC Kerala04 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

J. J. Agencies vs. The State Tax Officer

WP(C)/28874/2023HC Kerala04 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Biju Peter vs. The State Tax Officer (Luxury Tax)

WP(C)/36027/2022HC Kerala04 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Ultraprime Cements INDIA PVT. LTD vs. Central Board Of Indirect Taxes And Customs

WP(C)/21545/2022HC Kerala04 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

C.R. Radhakrishnan, Proprietor, Mavelikkara vs. State Tax Officer, Mavelikkara

WP(C)/36670/2022HC Kerala04 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Subbayya Pillai Binukumar vs. The State Tax Officer

WP(C)/41158/2022HC Kerala04 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

State Of Kerala vs. M/S. M Far Hotels LTD

OP (TAX)/28/2016HC Kerala04 Jun 2024

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE MR. JUSTICE SYAM KUMAR V.M.

M/S.Happy Mart Margin Free Supermarket vs. The State Tax Officer

WP(C)/40506/2022HC Kerala04 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Sabu Valayil Sreedharan vs. The State Tax Officer

WP(C)/28492/2023HC Kerala04 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

A.S. Mini vs. The Deputy Commissioner (Arrear Recovery)

WP(C)/27592/2023HC Kerala04 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

M Kishore vs. Assistant Commissioner Of State Tax

WP(C)/40251/2022HC Kerala04 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Sree Murugha Stores vs. Assistant Commissioner

WP(C)/35907/2022HC Kerala04 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

R.P.C. And Co. Distributers vs. Deputy Commissioner Of State Tax

WP(C)/39298/2022HC Kerala04 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Varghese George vs. The State Tax Officer

WP(C)/17801/2023HC Kerala04 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

K.V.Joshy And C.K.Paul vs. Union Of INDIA

WP(C)/28542/2020HC Kerala04 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Green Point Gas Services vs. State Tax Officer

WP(C)/4363/2023HC Kerala04 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Sumamlal vs. The State Tax Officer

WP(C)/27767/2023HC Kerala04 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Challiyil Vijayan Shan vs. Assistant Commissioner (Wc & Lt)

WP(C)/24677/2023HC Kerala04 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

P. Saifuddeen vs. State Tax Officer

WP(C)/33965/2022HC Kerala04 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Ranganatha Sathya Narayana Swami vs. Deputy Commissioner

WP(C)/27571/2023HC Kerala04 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

K.S. Pareed vs. State Of Kerala

WP(C)/32801/2022HC Kerala04 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

V. J. Martin vs. The State Tax Officer

WP(C)/28494/2023HC Kerala04 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

M/S. Hi Life Iron Metals INDIA PVT. LTD vs. The Deputy Commissioner

WP(C)/41266/2022HC Kerala04 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Mohammed Basheer vs. The State Tax Officer

WP(C)/28096/2023HC Kerala04 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Masco Motors vs. Office Of The Assistant State Tax Officer

WP(C)/27416/2023HC Kerala04 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Chandrasekharan Tharayil Damodaran vs. State Tax Officer (Works Contract)

WP(C)/32854/2022HC Kerala04 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

P.J. George( Proprietor) vs. Union Of INDIA

WP(C)/24327/2022HC Kerala04 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

K.K.Haridasan vs. Union Of INDIA

WP(C)/32556/2019HC Kerala04 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Joby John, Proprietor vs. The Assistant Commissioner

WP(C)/19774/2023HC Kerala04 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Mohammed Kutty vs. State Tax Officer

WP(C)/35460/2022HC Kerala04 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Biju Sebastian, Proprietor vs. State Tax Officer

WP(C)/21305/2023HC Kerala04 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

M/S. Ibnuseena Medicals vs. The State Tax Officer

WP(C)/31980/2022HC Kerala04 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

M/S V.R Constructions vs. The State Tax Officer (Works Contract)

WP(C)/15553/2023HC Kerala04 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Hameedia General Store vs. State Tax Officer

WP(C)/34073/2022HC Kerala04 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Isadore Antony, Proprietor vs. State Tax Officer, Kottarakkara

WP(C)/36972/2022HC Kerala04 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

O K Stores vs. State Tax Officer

WP(C)/37841/2022HC Kerala04 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Marm Ayurveda Hospital vs. State Tax Officer

WP(C)/35416/2022HC Kerala04 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

M/S. Mekkattil Trading Co vs. The Deputy Commissioner

WP(C)/28478/2023HC Kerala04 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Good Link Furniture vs. The State Tax Officer-3

WP(C)/4088/2023HC Kerala04 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Royal Fresh Super Market vs. The State Tax Officer

WP(C)/32054/2022HC Kerala04 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Erattupetta Housing Co-Operative Society LTD vs. State Tax Officer

WP(C)/41243/2022HC Kerala04 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Amritha Agencies vs. The Assistant Commissioner

WP(C)/39102/2022HC Kerala04 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

V.M. Jabbar vs. The State Tax Officer

WP(C)/18870/2023HC Kerala04 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Yesudasan Valiyavila Thekkathil Deeonse vs. State Tax Officer (Works Contract)

WP(C)/37302/2022HC Kerala04 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Jaison Geevarghese Oommen vs. The Superintendent

WP(C)/28467/2020HC Kerala04 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Kurichiyil Thomas Mathai vs. The State Tax Officer

WP(C)/28764/2023HC Kerala04 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

P.A.Traders vs. The State Tax Officer

WP(C)/27491/2023HC Kerala04 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Crescent Traders Represented By Its Proprietor Musthafa P.P vs. Union Of INDIA Represented By Revenue Secretary

WP(C)/38846/2022HC Kerala04 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Santhoshkumar Vasudevan Pillai vs. State Tax Officer

WP(C)/32441/2022HC Kerala04 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Bhadran Viswambaran Vadakkumpurath vs. Superintendent

WP(C)/28881/2023HC Kerala04 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Jeethu T J vs. Union Of INDIA

WP(C)/33238/2022HC Kerala04 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

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