Kerala High Court GST Judgments — 2024

871 judgments, newest first. Page 9 of 9.

M/S. Henry And Farad PVT. LTD vs. Union Of INDIA

WP(C)/28240/2022HC Kerala24 Jan 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Polsons Distillery vs. State Of Kerala

WP(C)/1291/2021HC Kerala23 Jan 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

A. Kishore vs. State Of Kerala

WP(C)/38505/2023HC Kerala22 Jan 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

J.M.Transport vs. State Of Kerala

WP(C)/12696/2022HC Kerala22 Jan 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Ramesh P vs. The State Of Kerala

WP(C)/1692/2024HC Kerala19 Jan 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Vadakkoot Chackoo Devassy vs. Assistant State Tax Officer

WA/22/2024HC Kerala19 Jan 2024

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH

Johns Automotive Private Limited vs. Joint Commissioner (Appeals) – Ii

WP(C)/2277/2024HC Kerala19 Jan 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Coach INDIA vs. Superintendent Of Central Tax And Central Excise

WP(C)/20999/2022HC Kerala19 Jan 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Sumesh Kumar R vs. The State Of Kerala

WP(C)/38495/2023HC Kerala19 Jan 2024

Bench: HONOURABLE MR. JUSTICE ANIL K.NARENDRAN,HONOURABLE MR. JUSTICE G.GIRISH

M/S. Kerala Electricals & Allied Engineering Co.LTD vs. The Deputy Commissioner

WP(C)/395/2023HC Kerala19 Jan 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Sumesh Kumar R vs. The State Of Kerala

WP(C)/38290/2023HC Kerala19 Jan 2024

Bench: HONOURABLE MR. JUSTICE ANIL K.NARENDRAN,HONOURABLE MR. JUSTICE G.GIRISH

M/S. S Max India vs. Indian Oil Corporation LTD

WP(C)/41762/2023HC Kerala19 Jan 2024

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

M/S.United Club vs. Deputy Commissioner Of State Tax

WP(C)/26653/2023HC Kerala18 Jan 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Perekudiyil Paulose Kuriakose vs. Deputy Commissioner

WP(C)/2207/2024HC Kerala18 Jan 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Abdulkhader Shamsudheen vs. The Superintendent

WP(C)/2164/2024HC Kerala18 Jan 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Aji Thomas vs. The State Tax Officer

WP(C)/9011/2023HC Kerala18 Jan 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Metalex Agencies (Represented By Its Partner, Syed Mohammed Zaheer vs. State Tax Officer

WP(C)/2205/2024HC Kerala18 Jan 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

M/S. Udaya Drug House vs. The State Tax Officer

WP(C)/16718/2020HC Kerala17 Jan 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

The Exclusive Club vs. The Deputy Commissioner

WP(C)/23839/2023HC Kerala17 Jan 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Shamnad Abdul Kabeer vs. Union Of INDIA

WP(C)/1829/2024HC Kerala17 Jan 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Tyre INDIA Spare INDIA vs. State Tax Officer

WP(C)/26883/2023HC Kerala17 Jan 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Kerala Co-Operative Development And Welfare Fund Board vs. Union Of INDIA

WP(C)/8787/2021HC Kerala17 Jan 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Suo Motu vs. State Of Kerala

DBP/130/2023HC Kerala17 Jan 2024

Bench: HONOURABLE MR. JUSTICE ANIL K.NARENDRAN,HONOURABLE MR. JUSTICE G.GIRISH

Suo Motu vs. State Of Kerala

SSCR/43/2023HC Kerala17 Jan 2024

Bench: HONOURABLE MR. JUSTICE ANIL K.NARENDRAN,HONOURABLE MR. JUSTICE G.GIRISH

Kerala Infrastructure And Technology For Education vs. Union Of INDIA

WP(C)/41710/2023HC Kerala17 Jan 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

V.M Varghese vs. State Of Kerala

Crl.MC/450/2024HC Kerala17 Jan 2024

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Oleena Mahila Samajam vs. State Tax Officer

WP(C)/900/2024HC Kerala17 Jan 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Sdf Industries Limited vs. The Commissioner

WP(C)/1941/2024HC Kerala17 Jan 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Biju vs. State Of Kerala

WP(C)/37424/2023HC Kerala17 Jan 2024

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE,HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

Mohanan K vs. Union Of INDIA

WP(C)/14664/2020HC Kerala17 Jan 2024

Bench: HONOURABLE MR. JUSTICE GOPINATH P.

M/S. Karumpelil Medicals vs. The Assistant Commissioner

WP(C)/44150/2023HC Kerala16 Jan 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Vijayalaxmi Cashew Company vs. The State Of Kerala

WP(C)/34012/2022HC Kerala16 Jan 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Adithya Marketing vs. State Tax Officer-I

WP(C)/24734/2023HC Kerala16 Jan 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

The Presidency Club vs. The State Tax Officer

WP(C)/32419/2022HC Kerala15 Jan 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

A.Jabbar Ali vs. Palakkad Municipality

WP(C)/15/2015HC Kerala15 Jan 2024

Bench: HONOURABLE MR. JUSTICE GOPINATH P.

P.M Abdul Rahman vs. Palakkad Municipality

WP(C)/25987/2014HC Kerala15 Jan 2024

Bench: HONOURABLE MR. JUSTICE GOPINATH P.

V.Ponnu vs. Palakkad Municipality

WP(C)/35571/2014HC Kerala15 Jan 2024

Bench: HONOURABLE MR. JUSTICE GOPINATH P.

Rathickal Kootaima Trading Limited vs. The Superintendent

WP(C)/28803/2023HC Kerala15 Jan 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

M/S. Flooratex Rubber & Plastics (P) LTD vs. The Joint Commissioner (General)

WP(C)/22348/2023HC Kerala15 Jan 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Sreeja.A vs. The State Tax Officer

WP(C)/10533/2022HC Kerala15 Jan 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Mariyumma Sulthan vs. Jameela Sulthan

FAO/2/2021HC Kerala12 Jan 2024

Bench: HONOURABLE MR. JUSTICE ANIL K.NARENDRAN,HONOURABLE MR. JUSTICE G.GIRISH

M/S.Abc Sales Corporation vs. Deputy Commissioner Of State Tax

WP(C)/1031/2024HC Kerala12 Jan 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Biju.K.P vs. The Assistant Commissioner

WP(C)/40073/2023HC Kerala11 Jan 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

M/S. Malabar Fuel Corporation vs. The Assistant Commissioner Of C Entral Tax & Central Excise

WP(C)/20511/2023HC Kerala11 Jan 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Ajmal P.M vs. State Of Kerala, Represented By Its Secretary

WP(C)/8545/2023HC Kerala11 Jan 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

M/S. Malabar Fuel Corporation vs. The Assistant Commissioner

WP(C)/26112/2023HC Kerala11 Jan 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

M/S. Malabar Fuel Corporation vs. The Assistant Commissioner

WP(C)/36699/2023HC Kerala11 Jan 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

M/S. Kochi Medicals vs. State Tax Officer

WP(C)/1060/2024HC Kerala10 Jan 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

M/S. Professional Copier Services INDIA (PVT) LTD vs. State Of Kerala

WP(C)/23630/2016HC Kerala09 Jan 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

M/S.Kyocera Document Solutions INDIA PVT. LTD vs. State Of Kerala

WP(C)/31955/2015HC Kerala09 Jan 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

M/S. Kyocera Document Solutions INDIA PVT. LTD vs. State Of Kerala

WP(C)/31902/2015HC Kerala09 Jan 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

M/S.Euro Business System, Kannur vs. State Of Kerala

WP(C)/22343/2015HC Kerala09 Jan 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

M/S. Kyocera Document Solutions INDIA PVT. LTD vs. State Of Kerala

WP(C)/32003/2015HC Kerala09 Jan 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Santhosh Sivanandan vs. Sri.Laiju.M.G

Con.Case(C)/239/2023HC Kerala09 Jan 2024

Bench: HONOURABLE MR.JUSTICE V.G.ARUN

Beta Healthcare PVT. LTD vs. State Of Kerala

WP(C)/339/2024HC Kerala09 Jan 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Goodyear INDIA Limited vs. The State Tax Officer

WP(C)/42245/2023HC Kerala09 Jan 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Smt.Girija.V vs. Assistant Provident Fund Commissioner

WP(C)/22416/2020HC Kerala09 Jan 2024

Bench: HONOURABLE MR. JUSTICE GOPINATH P.

T.K. Komu Haji vs. The Joint Commissioner

WP(C)/509/2024HC Kerala08 Jan 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Midland Engineering And Contracting Company vs. Kerala Water Authority

WP(C)/38858/2023HC Kerala08 Jan 2024

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

Majeed.K.T vs. State Of Kerala

WP(C)/23221/2023HC Kerala08 Jan 2024

Bench: HONOURABLE MR. JUSTICE GOPINATH P.

Mathew V vs. Kerala Water Authority

WP(C)/38780/2023HC Kerala08 Jan 2024

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

Badha Ram vs. Intelligence Officer

Bail Appl./11586/2023HC Kerala05 Jan 2024

Bench: HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

Ahammed Kabeer vs. The General Manager

WP(C)/29875/2023HC Kerala05 Jan 2024

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

M/S. Shukriya Travels P LTD vs. Union Of INDIA

WP(C)/5660/2018HC Kerala04 Jan 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Hamza P.C vs. Unin Of INDIA

WP(C)/6524/2018HC Kerala04 Jan 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Fadhil Group Tours & Travels vs. Union Of INDIA

WP(C)/5062/2018HC Kerala04 Jan 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Al-Rifai Haj Umra Service vs. Union Of INDIA

WP(C)/4111/2018HC Kerala04 Jan 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Noufal Andathodan vs. Station House Officer

OP(Crl.)/985/2023HC Kerala03 Jan 2024

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Pkk Constructions vs. State Of Kerala

WP(C)/43460/2023HC Kerala03 Jan 2024

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

Jayakrishnan .K.S vs. Union Of INDIA

WP(C)/44117/2023HC Kerala03 Jan 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Divya S.R vs. Union Of INDIA

WP(C)/38/2024HC Kerala03 Jan 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

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