Kerala High Court GST Judgments — 2024

871 judgments, newest first. Page 2 of 9.

P.Muraleedharan vs. State Of Kerala

WP(C)/31704/2022HC Kerala05 Jul 2024

Bench: HONOURABLE MR. JUSTICE ANIL K.NARENDRAN,HONOURABLE MR. JUSTICE HARISANKAR V. MENON

Cochin Devaswom Board vs. The Deputy Director

DBP/54/2024HC Kerala05 Jul 2024

Bench: HONOURABLE MR. JUSTICE ANIL K.NARENDRAN,HONOURABLE MR. JUSTICE HARISANKAR V. MENON

Smt. Devi Puttadankandy vs. The Superintendent

WP(C)/13242/2023HC Kerala28 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

M. Sajad, Proprietor vs. Superintendent, Central GST & Central Excise

WP(C)/42950/2023HC Kerala28 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

M/S. Unique Mahindra vs. The Superintendent

WP(C)/35347/2022HC Kerala28 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Vellanikaran Thomas Antony And Sons vs. Superintendent

WP(C)/13503/2023HC Kerala28 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Vinodkumar vs. The Union Of INDIA

WP(C)/15175/2024HC Kerala28 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

K.B. Amalkrishna, Proprietor vs. 1. Superintendent, Central Tax & Central Excise

WP(C)/5023/2023HC Kerala28 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Dr.Jimil George vs. Evan John

WP(C)/23783/2023HC Kerala28 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Haseena.R vs. The State Tax Officer

WP(C)/28330/2023HC Kerala28 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Mohamed Saleem vs. The Assistant Commissioner

WP(C)/18322/2023HC Kerala28 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Star INDIA Conveyors vs. The Superintendent Of Central Excise And Central Tax

WP(C)/8859/2020HC Kerala28 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

T.M.Saleem vs. The Assistant Commissioner

WP(C)/9152/2023HC Kerala28 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Eram Support Service PVT. LTD vs. Superintendent

WP(C)/41267/2022HC Kerala28 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Janatha Trading Co vs. The Superintendent

WP(C)/2031/2023HC Kerala28 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Rajagopalan. K.A vs. The Superintendent Of Central Tax And Central Excise

WP(C)/38892/2022HC Kerala28 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Abdul Nazar Kunnathodi vs. The Deputy Commissioner

WP(C)/14297/2023HC Kerala28 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

M/S. Achu Traders vs. The Deputy Commissioner

WP(C)/26440/2023HC Kerala28 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Nila Agro vs. Assistant Commissioner

WP(C)/35980/2022HC Kerala28 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Shiny vs. Union Of INDIA

WP(C)/41921/2022HC Kerala28 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Sherli Prasad vs. Union Of INDIA

WP(C)/11086/2022HC Kerala28 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Nallepilli Arumughan Jyothikumari vs. The Deputy Commissioner Of State Tax

WP(C)/8856/2023HC Kerala28 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Saleem Kunnathodi vs. The Deputy Commissioner

WP(C)/9652/2023HC Kerala28 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Asia Tech vs. The Suprerindendent

WP(C)/26639/2023HC Kerala28 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

M/S Koolikad Habbeb vs. Union Of INDIA Represented By Secretary

WP(C)/16385/2023HC Kerala28 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Navas Associates vs. Superintendent

WP(C)/35606/2022HC Kerala28 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

M/S.Neerakkal Latex (P) LTD vs. The Superintendent

WP(C)/23379/2023HC Kerala28 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Tharakans Royal Jewellery vs. Superintendent

WP(C)/37023/2022HC Kerala28 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Venugopal. P vs. The State Tax Officer

WP(C)/28315/2023HC Kerala28 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Veliyathuparambil Ravindran Ajil vs. Union Of INDIA

WP(C)/9911/2023HC Kerala28 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Shahar Abdul Jabbar vs. The Superintendent

WP(C)/1660/2024HC Kerala28 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Venukumar Appukuttan Pillai vs. The State Tax Officer

WP(C)/28411/2022HC Kerala28 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

M/S. Sithara Trading Company vs. The Superintendent

WP(C)/30193/2023HC Kerala28 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Assistant Executive Engineer vs. Kerala State Electricity Appellatte Authority

WP(C)/26766/2022HC Kerala28 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Rajeev S vs. The Assistant State Tax Officer

WP(C)/10601/2024HC Kerala28 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

M/S T.J. Mathai & Co vs. Union Of INDIA

WP(C)/18231/2023HC Kerala28 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Cascade Engineers INDIA vs. The State Tax Officer

WP(C)/27705/2023HC Kerala28 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Shiny James Alias Ancy K Mathew vs. The Superintendent Of Central Tax And Central Excise

WP(C)/39932/2022HC Kerala28 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

M/S. Nav Bsa Enterprises vs. The Superintendent Of Central GST

WP(C)/28648/2023HC Kerala28 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Trivandrum Sevana Medicines vs. State Tax Officer

WP(C)/41861/2022HC Kerala28 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Chethipadath House Alikunji Abdul Jaleel vs. Assistant Commissioner (Wc & Lt)

WP(C)/23370/2023HC Kerala28 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Uttoly Gopalan Shaju vs. The State Tax Officer-3

WP(C)/10148/2024HC Kerala28 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Mundackal Colour House vs. The Superintendent

WP(C)/25951/2023HC Kerala28 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Creative Agencies vs. Superintendent Of Central Tax And Central Excise

WP(C)/36781/2022HC Kerala28 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Welfare Agricultural Credit Co-Operative Society LTD vs. Superintendent

WP(C)/34761/2022HC Kerala28 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Biju Varghese vs. The Superintendent

WP(C)/40082/2022HC Kerala28 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

M/S Wood Tech Ply And Boards vs. The Asst. Commissioner Of Central Tax

WP(C)/29448/2023HC Kerala28 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

M/S. A. M Pharmaceuticals INDIA PVT. LTD vs. Additional Commissioner (Anti-Evasion)

WP(C)/22939/2023HC Kerala28 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

M/S. Jana Nanma Medicals LLP vs. State Tax Officer

WP(C)/34582/2022HC Kerala28 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

M/S. Anugraha Hollow Bricks vs. Union Of INDIA, Represented By Its Secretary

WP(C)/1650/2023HC Kerala28 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Saidaly Babu vs. Union Of INDIA

WP(C)/30573/2023HC Kerala28 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Brothers Constructions vs. The Suprerindendent

WP(C)/26487/2023HC Kerala28 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Amani Machine Center vs. Union Of INDIA

WP(C)/40287/2022HC Kerala28 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

District Labour Contract Co-Operative Society LTD, No- I 701 vs. The Superintendent

WP(C)/34982/2023HC Kerala28 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

M/S. Thaikkadan Medicals vs. State Tax Officer

WP(C)/34117/2022HC Kerala28 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Shereef.P.S vs. State Tax Officer

WP(C)/36032/2022HC Kerala28 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Cyan International vs. Assistant Commissioner

WP(C)/35797/2022HC Kerala28 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

M/S Kaypee Metals And Alloys Private LTD vs. Union Of INDIA

WP(C)/9881/2024HC Kerala28 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Satyam Steels vs. The Assistant Commissioner

WP(C)/16617/2023HC Kerala28 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Hasharath vs. The State Tax Officer

WP(C)/20811/2023HC Kerala28 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

M/S. Holy Cross Hospital vs. The Assistant State Tax Officer

WP(C)/24344/2023HC Kerala28 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Muhammed Afthab vs. State Tax Officer

WP(C)/37908/2022HC Kerala28 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

M/S.Kaypee Traders vs. Union Of INDIA

WP(C)/10220/2024HC Kerala28 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Techversant Infotech PVT LTD vs. Union Of INDIA

WP(C)/14514/2023HC Kerala28 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Mandakathingal Madhavan Sunilkiumar vs. The Assistant Commissioner

WP(C)/3223/2024HC Kerala28 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Nallepilli Arumughan Jyothikumari vs. Deputy Commissioner Of State Tax

WP(C)/6925/2023HC Kerala28 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Parvathy R S vs. State Of Kerala

WP(C)/4437/2024HC Kerala28 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Hemalatha Ranka vs. State Tax Officer

WP(C)/7884/2024HC Kerala28 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Tiles Park vs. The Superintendent

WP(C)/10350/2023HC Kerala28 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Sameel A, Proprietor vs. Assistant Commissioner

WP(C)/21402/2023HC Kerala28 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

M/S. Thomson Bakers vs. The Superintendent

WP(C)/17709/2023HC Kerala28 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Shanavas Ebrahimkutty vs. The State Tax Officer

WP(C)/20634/2023HC Kerala28 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Arampilly Ousephunny Thomas vs. The Superintendent

WP(C)/10430/2024HC Kerala28 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

M/S Avancer Travel Solution PVT.LTD vs. The Deputy Commissioner Of Central Tax And Central Excise

WP(C)/10022/2021HC Kerala28 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Assa Allakappallil Prabhakarasn Alias Asha A.P vs. The Joint Commissioner (Appeals) Ii

WP(C)/25105/2023HC Kerala28 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

M/S. Lavia Infra Limited vs. The Superintendent Of Central GST & Central Excise Kottiyam Range

WP(C)/28539/2023HC Kerala28 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

M/S Malabar Extrusions LTD vs. The Asst. Commissioner

WP(C)/40542/2022HC Kerala28 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Mohammed Shakil Khan vs. The Superintendent Of Central Tax & Central Excise

WP(C)/14570/2023HC Kerala28 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

M/S. Asperos International vs. Union Of INDIA

WP(C)/34150/2022HC Kerala28 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Pkk Constructions vs. Union Of INDIA

WP(C)/32077/2023HC Kerala28 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Nila Agro vs. Assistant Commissioner

WP(C)/35883/2022HC Kerala28 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Sterling Coconut And Oils And Cakes PVT. LTD vs. The Superintendent Central Tax And Excise

WP(C)/4613/2024HC Kerala28 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Mr. Poovathum Chalil Nasser vs. The Superintendent

WP(C)/12323/2023HC Kerala28 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Liz Enterprises vs. The State Of Kerala

WP(C)/28287/2019HC Kerala28 Jun 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Middle East Travel And Tourism vs. State Of Kerala

WP(C)/9455/2024HC Kerala21 Jun 2024

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

The Travancore Devaswom Board vs. The Deputy Director

DBP/51/2024HC Kerala11 Jun 2024

Bench: HONOURABLE MR. JUSTICE ANIL K.NARENDRAN,HONOURABLE MR. JUSTICE HARISANKAR V. MENON

Dlf Southern Towns(P) LTD vs. State Of Kerala

OT.Rev/107/2019HC Kerala10 Jun 2024

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE MR. JUSTICE SYAM KUMAR V.M.

M/S. Dlf Home Developers LTD vs. State Of Kerala

OT.Rev/3/2020HC Kerala10 Jun 2024

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE MR. JUSTICE SYAM KUMAR V.M.

M/S.Dlf Southern Towns (P) LTD vs. State Of Kerala

OT.Rev/106/2019HC Kerala10 Jun 2024

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE MR. JUSTICE SYAM KUMAR V.M.

M/S.Dlf Home Developers Limited vs. State Of Kerala

OT.Rev/105/2019HC Kerala10 Jun 2024

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE MR. JUSTICE SYAM KUMAR V.M.

T.S.Sajeesh vs. Union Of INDIA

WA/542/2024HC Kerala07 Jun 2024

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE MR. JUSTICE SYAM KUMAR V.M.

Atheena Exports vs. Deputy Commissioner Of Customs

WP(C)/17416/2024HC Kerala07 Jun 2024

Bench: HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN

C D Sajeev vs. Kollam Corporation

WP(C)/16067/2024HC Kerala07 Jun 2024

Bench: HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN

Joby Roy vs. The Commissioner Of Customs (Preventive Unit)

WA/310/2024HC Kerala07 Jun 2024

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE MR. JUSTICE SYAM KUMAR V.M.

Joy C.D vs. The Commissioner Of Customs (Preventive Unit)

WA/318/2024HC Kerala07 Jun 2024

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE MR. JUSTICE SYAM KUMAR V.M.

Crust 'N' Crumb Food Innovations INDIA LTD vs. The Managing Director, Kerala Industrial Infrastructure Development Corporation LTD

WP(C)/16506/2018HC Kerala07 Jun 2024

Bench: HONOURABLE MR. JUSTICE EASWARAN S.

Manu K.M vs. The Assistant Labour Officer

WP(C)/20475/2024HC Kerala07 Jun 2024

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

Shaju A.K vs. Commissioner Of Customs (Preventive Unit)

WA/303/2024HC Kerala07 Jun 2024

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE MR. JUSTICE SYAM KUMAR V.M.

Vijayan N vs. The Commissioner Of Customs (Preventive Unit)

WA/311/2024HC Kerala07 Jun 2024

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE MR. JUSTICE SYAM KUMAR V.M.

P T Sreenivasan vs. Chief Engineer

WP(C)/11311/2024HC Kerala06 Jun 2024

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

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