Vinodkumar vs. The Union Of INDIA

WP(C)/15175/2024HC KeralaGSTCNR KLHC01100634202428 June 2024Bench: HONOURABLE MR. JUSTICE D. K. SINGH61 pages
For Respondent: SRI.MUHAMED RAFIQ-SPL.GP
AI SummaryAllowed

Held

The Court allowed petitioners to approach GST authorities within 30 days to avail benefits of specific circulars for bona fide ITC claims. It also directed that the time limit for furnishing returns for September be treated as November 30th retrospectively from July 1, 2017, for eligible claims.

Facts

The petitioners sought relief regarding Input Tax Credit (ITC) claims, facing issues due to the initial rollout of GST and limitations in GSTR 2A availability. Some had invoices but lacked proof of payment or receipt of goods.

Key Issues

Whether bona fide ITC claims should be considered despite initial GST regime difficulties and procedural delays in filing returns. The constitutional validity of Section 16(2)(c) and Section 16(4) was also challenged.

Sections Cited

Section 16(2)(aa), Section 39

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Heard together (2 matters)

WP(C) NO. 24344 OF 2023
WP(C).1660/2024

Read from the judgment's own cause title. This page is filed under one of them.

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE DINESH KUMAR SINGH FRIDAY, THE 28TH DAY OF JUNE 2024 / 7TH ASHADHA, 1946 WP(C) NO. 24344 OF 2023 PETITIONER/S:

M/S. HOLY CROSS HOSPITAL, 34/283, SHANGHUMUGOM BEACH P.O THIRUVANANTHAPURAM KERALA, REPRESENTED BY IT'S PRESIDENT, SR. JOSIA, KOONAMPARAYIL, PIN - 695007

BY ADVS.K.LATHA MEENAKSHI P.R.

RESPONDENT/S:

THE ASSISTANT STATE TAX OFFICER, STATE GOODS AND SERVICE TAX DEPARTMENT, TAXPAYER CIRCLE, FORT TAX TOWER, 4TH FLOOR, KARAMANA, THIRUVANANTHAPURAM, PIN - 695002 OTHER PRESENT:

SRI.MUHAMED RAFIQ-SPL.GP

THIS WRIT PETITION (CIVIL) HAVING FINALLY HEARD ON 28.06.2024, ALONG WITH WP(C).1660/2024, 25951/2023 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:

W.P.(C) No. 24344/2023, 1660/2024, 25951/2023, 26440/2023, 26487/2023, 27705/2023, 28315/2023, 28330/2023, 28539/2023, 29448/2023, 30193/2023, 31989/2023, 32077/2023, 3223/2024, 34982/2023, 7884/2024, 42950/2023, 13133/2024, 15175/2024

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IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE DINESH KUMAR SINGH FRIDAY, THE 28TH DAY OF JUNE 2024 / 7TH ASHADH

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