BharatTaxGST

Kerala High Court GST Judgments — 2025

70 judgments, newest first.

M/S. Cherian Varkey Construction Co(P) LTD vs. State Of Kerala

WP(C)/656/2019HC Kerala25 Nov 2025

Bench: HONOURABLE MR. JUSTICE P.M.MANOJ

Sri. Ashapura Jewellers vs. The State Of Kerala

WP(C)/34265/2022HC Kerala17 Nov 2025

Bench: HONOURABLE MR.JUSTICE VIJU ABRAHAM

P.M.Subair, Managing Partner vs. 1. Deputy Commissioner Of Central Tax & Central Excise

WP(C)/5437/2023HC Kerala25 Oct 2025

Bench: HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.

M/S. Malabar High View Builders P LTD, Kozhikode vs. The State Tax Officer

WP(C)/26641/2018HC Kerala03 Jul 2025

Bench: HONOURABLE MR. JUSTICE HARISANKAR V. MENON

Sobha Enterprises vs. Asst. Enforcement Officer

WP(C)/15725/2025HC Kerala11 Apr 2025

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Additional Director General, Directorate Of GST Intelligence vs. Indian Medical Association

WA/1487/2024HC Kerala11 Apr 2025

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE MR. JUSTICE EASWARAN S.

N. Arun vs. Union Of INDIA

WP(C)/11386/2018HC Kerala10 Apr 2025

Bench: HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

K. Humayoon vs. The Deputy Commissioner Of State Tax

WP(C)/21126/2023HC Kerala10 Apr 2025

Bench: HONOURABLE MR. JUSTICE HARISANKAR V. MENON

State Of Kerala vs. Biji.P.M

OP(KAT)/163/2025HC Kerala10 Apr 2025

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE,HONOURABLE MR.JUSTICE P. KRISHNA KUMAR

Iti Limited vs. The Joint Commissioner

WA/636/2025HC Kerala10 Apr 2025

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE MR. JUSTICE EASWARAN S.

P.Thankarajan vs. Union Of INDIA

WP(C)/11363/2018HC Kerala10 Apr 2025

Bench: HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

Surabhi Imports And Exports vs. Union Of INDIA

WA/692/2025HC Kerala10 Apr 2025

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE MR. JUSTICE EASWARAN S.

G.Manicka Selvam vs. Union Of INDIA

WP(C)/11533/2018HC Kerala10 Apr 2025

Bench: HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

Shiju D.T vs. Union Of INDIA

WP(C)/11365/2018HC Kerala10 Apr 2025

Bench: HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

C.N.Mithran vs. Union Of INDIA

WP(C)/11406/2018HC Kerala10 Apr 2025

Bench: HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

M/S.Spml Infra LTD.(M/S.Subash Projects & Marketing LTD) vs. The State Of Kerala

WP(C)/11624/2018HC Kerala08 Apr 2025

Bench: HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

Martin George vs. The State Tax Officer

WP(C)/17101/2019HC Kerala08 Apr 2025

Bench: HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

M/S Spml Infra LTD (M/S Subas Projects & Marketing LTD)Ix/1667 vs. The State Of Kerala

WP(C)/11621/2018HC Kerala08 Apr 2025

Bench: HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

M/S.Spml Infra LTD vs. State Of Kerala

WP(C)/11685/2018HC Kerala08 Apr 2025

Bench: HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

Martin George vs. The State Tax Officer

WP(C)/17120/2019HC Kerala08 Apr 2025

Bench: HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

Binson P. Augustine vs. Union Of INDIA

WP(C)/20492/2024HC Kerala08 Apr 2025

Bench: HONOURABLE MR.JUSTICE C.S.DIAS

M/S. Lakshmi Mobile Accessories vs. Joint Commissioner (Intelligence & Enforcement)

WA/683/2025HC Kerala08 Apr 2025

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE MR. JUSTICE EASWARAN S.

Ansar A.P vs. The State Of Kerala

Bail Appl./9544/2024HC Kerala08 Apr 2025

Bench: HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

Abdu Raheem vs. The Deputy Commissioner Of Customs (Prev.)

WP(C)/9402/2025HC Kerala08 Apr 2025

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

M/S. Tharayil Medicals vs. The Deputy Commissioner

WA/627/2025HC Kerala08 Apr 2025

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE MR. JUSTICE EASWARAN S.

George Joseph vs. The State Tax Officer

WP(C)/13984/2025HC Kerala07 Apr 2025

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Shaji George vs. State Tax Officer (Enforcement)

WP(C)/5158/2025HC Kerala07 Apr 2025

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Lalitha Rajamma vs. Assistant Commissioner

WP(C)/15725/2024HC Kerala07 Apr 2025

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

M.K. Noorudeen vs. Mohammed Idries

RCRev./62/2025HC Kerala07 Apr 2025

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE,HONOURABLE MR.JUSTICE P. KRISHNA KUMAR

S.Thirumalai Kumar vs. Union Of INDIA

WP(C)/16499/2018HC Kerala07 Apr 2025

Bench: HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

Sooryanarayanan Chettiyar vs. The Vilakkudy Grama Panchayath

WP(C)/12005/2018HC Kerala07 Apr 2025

Bench: HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

M.Abdul Majeed vs. The District Collector

WP(C)/16461/2018HC Kerala07 Apr 2025

Bench: HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

K.K.Antony vs. The Ministry Of Labour And Employment

WP(C)/43915/2023HC Kerala07 Apr 2025

Bench: HONOURABLE MR. JUSTICE HARISANKAR V. MENON

S.Mahesh Kumar vs. Union Of INDIA

WP(C)/16577/2018HC Kerala07 Apr 2025

Bench: HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

M/S. Nims Hospital And Pharmacy vs. The State Tax Officer

WA/597/2025HC Kerala07 Apr 2025

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE MR. JUSTICE EASWARAN S.

Noushad V vs. Union Of INDIA

WP(C)/24351/2024HC Kerala04 Apr 2025

Bench: HONOURABLE MR.JUSTICE C.S.DIAS

M/S. Adtech Computer Consultancy vs. The Superintendent

WP(C)/13818/2025HC Kerala03 Apr 2025

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

The Principal vs. Kerala University Of Health Sciences

WP(C)/42468/2024HC Kerala03 Apr 2025

Bench: HONOURABLE MR.JUSTICE N.NAGARESH

Bobina Bobby vs. State Of Kerala

Bail Appl./4321/2025HC Kerala03 Apr 2025

Bench: HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

Association Of The Managements Of Christian Self Financing Nursing Colleges Of Kerala (A vs. State Of Kerala

WP(C)/4000/2025HC Kerala03 Apr 2025

Bench: HONOURABLE MR.JUSTICE N.NAGARESH

Saju Thekkananth Paily vs. Deputy Commissioner (Intelligence)

WP(C)/4727/2025HC Kerala03 Apr 2025

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Ramaswamy Rajamani vs. The Superintendent

WP(C)/17252/2024HC Kerala03 Apr 2025

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Manappuram Jewellers Limited vs. The Assistant Commissioner (Assessment)

WP(C)/7897/2019HC Kerala02 Apr 2025

Bench: HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

Ananthavalli Sahadevan vs. State Of Kerala

WA/579/2025HC Kerala02 Apr 2025

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE MR. JUSTICE EASWARAN S.

Thilakarajan.K.P vs. State Of Kerala

WP(C)/2453/2024HC Kerala02 Apr 2025

Bench: HONOURABLE MR. JUSTICE GOPINATH P.

M/S. Bismi Plastic Company vs. State Tax Officer

WP(C)/13324/2025HC Kerala01 Apr 2025

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Mjbr Marketing And Financial Services PVT. LTD vs. Union Of INDIA

WP(C)/26333/2024HC Kerala01 Apr 2025

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

M/S. Exos It Management Private Limited vs. The Assistant Enforcement Officer

WP(C)/5973/2025HC Kerala01 Apr 2025

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

M/S. Hotel Ramada vs. The Deputy Commissioner

WP(C)/12674/2025HC Kerala28 Mar 2025

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Shameer Salavudheen vs. State Of Kerala

Bail Appl./2579/2025HC Kerala28 Mar 2025

Bench: HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

The Managing Director vs. Ubaidulla

RP/406/2025HC Kerala28 Mar 2025

Bench: HONOURABLE MR.JUSTICE C.S.DIAS

Shameer Salahudheen vs. State Of Kerala

Bail Appl./2577/2025HC Kerala28 Mar 2025

Bench: HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

Rahul R Bhat vs. P.V. Rethnakaran

WP(C)/2736/2025HC Kerala28 Mar 2025

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Sabu Basheer vs. State Of Kerala

Bail Appl./2634/2025HC Kerala28 Mar 2025

Bench: HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

State Of Kerala vs. Bharati Airtel Limited

WA/1748/2020HC Kerala27 Mar 2025

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE MR. JUSTICE EASWARAN S.

Ms/ Fooful Enterprises vs. Assistant Commissioner Of State Tax-Ii

WA/682/2019HC Kerala27 Mar 2025

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE MR. JUSTICE EASWARAN S.

M/S Cochin Engineering Constructions vs. The Assistant Commissioner, Sales Tax

WA/1388/2022HC Kerala27 Mar 2025

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE MR. JUSTICE EASWARAN S.

Smt. Majusha Sanjith vs. Sales Tax Officer

WP(C)/1048/2018HC Kerala26 Mar 2025

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

The Commercial Tax Officer (Wc) vs. V.C.Constructions

WA/1514/2020HC Kerala26 Mar 2025

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE MR. JUSTICE EASWARAN S.

M/S.Manappuram Jewellers vs. The Asst.Commissioner (Assessment)

WA/287/2018HC Kerala26 Mar 2025

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE MR. JUSTICE EASWARAN S.

The State Tax Officer-Ii vs. Engineering Projects INDIA LTD

WA/43/2021HC Kerala26 Mar 2025

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE MR. JUSTICE EASWARAN S.

A.Lakshmikanthan vs. Union Of INDIA

OP (CAT)/155/2019HC Kerala26 Mar 2025

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL,HONOURABLE MR.JUSTICE K. V. JAYAKUMAR

M/S. Bcg Estates And vs. State Of Kerala

WP(C)/641/2019HC Kerala26 Mar 2025

Bench: HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

Modicare Limited vs. The Asst. Commissioner

WA/1985/2019HC Kerala26 Mar 2025

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE MR. JUSTICE EASWARAN S.

M/S. Bay Shore Sea Wood Projects vs. The State Tax Officer

WA/1980/2019HC Kerala26 Mar 2025

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE MR. JUSTICE EASWARAN S.

M/S. Ck Materials @ Ceeke Materials vs. The State Of Kerala

WP(C)/35251/2024HC Kerala26 Mar 2025

Bench: HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN

Stoy Abraham vs. State Tax Officer

WP(C)/11794/2025HC Kerala24 Mar 2025

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Aisha Padmini vs. The Superintendent Of Central Tax & Central Excise

WP(C)/9056/2025HC Kerala21 Mar 2025

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Y. Balakrishnan vs. The Enforcement Officer, Enforcement Squad, Kollam

WA/546/2025HC Kerala21 Mar 2025

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE MR. JUSTICE EASWARAN S.

M/S Avt Mc Cormic Ingredients PVT LTD vs. Deputy Commissioner

WP(C)/33952/2022HC Kerala21 Mar 2025

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

← 20242026 →