Search Courts History Income Tax →

Home/High Courts/Kerala High Court/2026

Kerala High Court GST Judgments — 2026

1 judgments, newest first.

K. Prasad Kini vs. State Tax Officer

WP(C)/35785/2023HC Kerala24 Jul 2026

Bench: HONOURABLE MR. JUSTICE HARISANKAR V. MENON

BharatTax GST

GST writ petitions and appeals decided by the High Courts of India, collected from the eCourts judgment service.

Quick Links

Search Judgments
Browse by court
Income Tax Judgments

About

Judgment texts are public records of the courts that decided them and are reproduced for reference. Verify against the court's own copy before relying on one.

© 2026 BharatTax.net. All rights reserved. · Privacy · Terms · Pricing