Lalitha Rajamma vs. Assistant Commissioner
Held
The High Court granted the petitioner's request for permission to withdraw the writ petition. Consequently, the writ petition was dismissed as withdrawn.
Facts
The petitioner, Lalitha Rajamma, filed a writ petition against the Assistant Commissioner, Central GST and Central Excise. During the hearing, the counsel for the petitioner sought permission from the Court to withdraw the writ petition.
Key Issues
The key issue before the Court was the petitioner's request for permission to withdraw the writ petition. No substantive legal issues related to GST were adjudicated.
AI-generated summary — verify with the full judgment below
Heard together (2 matters)
Read from the judgment's own cause title. This page is filed under one of them.
WP(C) NO. 15725 OF 2024 1 2025:KER:30083 IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS MONDAY, THE 7TH DAY OF APRIL 2025 / 17TH CHAITHRA, 1947 WP(C) NO. 15725 OF 2024 PETITIONER : LALITHA RAJAMMA AGED 63 YEARS T.C.48/630-2, THENGUVILA VEEDU, AMBALATHARA, POONTHURA, THIRUVANANTHAPURAM, PIN – 695 026 BY ADVS. K.S.HARIHARAN NAIR G.REMADEVI HARIMA HARIHARAN RAJATH R NATH DHEERAJ SASIDHARAN SREE HARIDEV RESPONDENTS : 1 ASSISTANT COMMISSIONER OFFICE OF THE ASSISTANT COMMISSIONER, CENTRAL GST AND CENTRAL EXCISE, P.B.NO.13, GST BHAVAN, PRESS CLUB ROAD, THIRUVANANTHAPURAM, PIN - 695001 2 UNION OF INDIA REPRESENTED BY SECRETARY, DEPARTMENT OF REVENUE, MINISTRY OF FINANCE, NORTH BLOCK, NEW DELHI, PIN - 110001 BY SRI.SREELAL N WARRIER, SC THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 07.04.2025, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15725 OF 2024 2 2025:KER:30083 BECHU KURIAN THOMAS, J. =-=-=-=-=-=-=-=-=-=-=-=-=-=- W.P.(C).No.15725 of 2024 =-=-=-=-=-=-=-=-=-=-=-=-=-= Dated this the 7th day of April, 2025 JUDGMENT The learned cou
The judgment continues below.
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