Binson P. Augustine vs. Union Of INDIA
Held
The Court recorded the submission made by the learned counsel for the 5th respondent bank that the margin money had been received and subsequently credited to the petitioner's loan account. In light of this submission, the High Court closed the writ petition.
Facts
The petitioner filed a writ petition seeking a direction to respondents 2 to 5 to release/adjust margin money (subsidy) from a Term Deposit Receipt account into the petitioner's loan account, presumably under the PMEGP scheme. The 3rd respondent had completed the necessary verification and forwarded the report to the 5th respondent bank.
Key Issues
The key legal issue was the non-release and non-adjustment of margin money (subsidy) from the petitioner's Term Deposit Receipt account to their loan account by the respondent authorities and bank.
AI-generated summary — verify with the full judgment below
WP(C) NO. 20492 OF 2024 1 2025:KER:30349 IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR.JUSTICE C.S.DIAS TUESDAY, THE 8TH DAY OF APRIL 2025 / 18TH CHAITHRA, 1947 WP(C) NO. 20492 OF 2024 PETITIONER: BINSON P. AUGUSTINE AGED 45 YEARS S/O. JOSEPH AUGUSTINE, PULLIKATTIL HOUSE, VENMATTOM, KALIYAR P.O., VANNAPPURAM VILLAGE, THODUPUZHA TALUK, IDUKKI DISTRICT, REP. BY HIS POWER OF ATTORNEY HOLDER JOSHY MATHEW, S/O. MATHEW, ODACKAL HOUSE, MYLACOMBU P.O., THODUPUZHA TALUK, IDUKKI DISTRICT, PIN - 685608 BY ADVS. SRI.GEORGE MATHEW SRI.SUNIL KUMAR A.G SRI.MATHEW K.T. SRI.GEORGE K.V. SMT.STEPHY K REGI SMT.MEDHA B.S. SRI.PRAVEEN S.(K/001398/1998) RESPONDENTS: 1 UNION OF INDIA REP. BY ITS SECRETARY TO GOVERNMENT, MINISTRY OF MICRO, SMALL AND MEDIUM ENTERPRISES, UDYOG BHAWAN, RAFI MARG, NEW DELHI, PIN - 110011 2 THE KHADI AND VILLAGE INDUSTRIES COMMISSION KERALA (STATE OFFICE), REP. BY STATE DIRECTOR, TC NO: 21/235, VAYDHUTHI BHAVAN, PATTOM PALACE P.O., THIRUVANANTHAPURAM, PIN - 695005
WP(C) NO. 20492 OF 2024 2 2025:KER:30349 3 THE KERALA KHADI AND VILLAGE INDUSTRIES BOARD REP. BY ITS NODAL OFFICER (PMEGP), VANCHIYOOR, THIRUVANANATHAPURAM, PIN - 69
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