M/S. Thomson Bakers vs. The Superintendent

WP(C)/17709/2023HC KeralaGSTCNR KLHC01038529202328 June 2024Bench: HONOURABLE MR. JUSTICE D. K. SINGH42 pages
For Respondent: SRI.MUHAMED RAFIQ-SPL.GP
AI SummaryNot Available

Held

The provided text only contains the header and appendix of the judgment, indicating that the cases were finally heard and the Court delivered its decision on the same day. However, the actual content of the Court's decision is not included in the provided document.

Facts

Multiple writ petitions were heard together by the Kerala High Court, challenging assessment orders or notices related to Goods and Services Tax. The petitioners likely faced issues concerning Input Tax Credit (ITC) discrepancies, as evidenced by references to GSTR-3B, GSTR-1, and Circular No. 183/15/2022-GST.

Key Issues

The key legal issue appears to be the procedure for verification of Input Tax Credit (ITC) and addressing discrepancies between the taxpayer's GSTR-3B and other records, as outlined in Circular No. 183/15/2022-GST.

Sections Cited

Circular No. 183/15/2022-GST

AI-generated summary — verify with the full judgment below

Heard together (2 matters)

WP(C) NO. 6925 OF 2023
WP(C).5437/2023

Read from the judgment's own cause title. This page is filed under one of them.

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE DINESH KUMAR SINGH FRIDAY, THE 28TH DAY OF JUNE 2024 / 7TH ASHADHA, 1946 WP(C) NO. 6925 OF 2023 PETITIONER/S:

NALLEPILLI ARUMUGHAN JYOTHIKUMARI AGED 56 YEARS PROPRIETRIX OF M/S SRI. AMMAN ENTERPRISES, 4/181, VILAYAMKODE, KALLEKKAD, PALAKKAD, KERALA, PIN - 678015

BY ADVS. ELDHO MATHEW RASMI NAIR T.

RESPONDENT/S:

DEPUTY COMMISSIONER OF STATE TAX THE DEPUTY COMMISSIONER OF STATE TAX, SPECIAL CIRCLE, STATE GST DEPARTMENT,, PIN - 678001 OTHER PRESENT:

SRI.MUHAMED RAFIQ-SPL.GP

THIS WRIT PETITION (CIVIL) HAVING FINALLY HEARD ON 28.06.2024, ALONG WITH WP(C).5437/2023, 12323/2023 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:

W.P.(C) No. 6925/2023, 5437/2023, 12323/2023, 17709/2023, 18322/2023, 23379/2023, 25105/2023, 28648/2023, 30573/2023, 4437/2024, 35785/2023, 40082/2022, 9881/2024, 10148/2024

-2-

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE DINESH KUMAR SINGH FRIDAY, THE 28TH DAY OF JUNE 2024 / 7TH ASHADHA, 1946 WP(C) NO. 5437 OF 2023 PETITIONER/S:

P.M.SUBAIR , MANAGING PARTNER AGED 62 YEARS M

The judgment continues below.

Read the full judgment

A free account opens 10 full GST judgments a month (one account works on both bharattax.net and this site). Re-reading one you have already opened does not count again.

See plans and prices

The summary, the parties, the sections and the citations above are open to everyone and always will be. Only the text of the order and the PDF are metered.

Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.