Kerala High Court GST Judgments — 2024

871 judgments, newest first. Page 6 of 9.

Vipin Das vs. Union Of INDIA

WP(C)/8137/2024HC Kerala26 Mar 2024

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Muhammed Aneez Mm vs. The Manager, Federal Bank

WP(C)/10663/2024HC Kerala26 Mar 2024

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Sheeja A vs. Union Of INDIA

WP(C)/8545/2024HC Kerala26 Mar 2024

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

M/S. Akbar Online Booking Company PVT. LTD. Represented By Regional Manager vs. Union Of INDIA

WP(C)/10370/2024HC Kerala26 Mar 2024

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Noushad vs. The Union Of INDIA

WP(C)/11376/2024HC Kerala26 Mar 2024

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Pattikkad Service Co Operative Bank LTD No P 445 vs. The State Police Chief

WP(C)/4415/2024HC Kerala26 Mar 2024

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Arshadsabik V.T vs. Union Of INDIA

WP(C)/9605/2024HC Kerala26 Mar 2024

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

M/S. Siva Krishna Agencies vs. The State Tax Officer

WP(C)/12177/2024HC Kerala26 Mar 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Ahammed Dilshad vs. Union Of INDIA

WP(C)/9135/2024HC Kerala26 Mar 2024

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Dhanyalatha Janardhana Vadhyar vs. Union Of INDIA

WP(C)/9924/2024HC Kerala26 Mar 2024

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Maniyan Pillai R vs. Union Of INDIA

WP(C)/6541/2020HC Kerala26 Mar 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Muhammed Afsal Ps vs. The Manager, Federal Bank

WP(C)/10679/2024HC Kerala26 Mar 2024

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Mubashir. C.P vs. The Station House Officer

WP(C)/8182/2024HC Kerala26 Mar 2024

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Muhammed Haneefa. U vs. The Station House Officer

WP(C)/8254/2024HC Kerala26 Mar 2024

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Sanoop Antony vs. Union Of INDIA

WP(C)/10080/2024HC Kerala26 Mar 2024

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Ali Akbar K P vs. Union Of INDIA

WP(C)/8509/2024HC Kerala26 Mar 2024

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Niyas V vs. The Manager

WP(C)/7073/2024HC Kerala26 Mar 2024

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Cosos Technologies Private Limited vs. Union Of INDIA

WP(C)/8872/2024HC Kerala26 Mar 2024

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Edavanna Service Co Operative Bank LTD No 9621 vs. The State Police Chief

WP(C)/2432/2024HC Kerala26 Mar 2024

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Risvan T K vs. Union Of INDIA

WP(C)/7951/2024HC Kerala26 Mar 2024

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Vinu Varghese vs. National Cyber Crime Reporting Portal

WP(C)/43780/2023HC Kerala26 Mar 2024

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Mubashir. C.P vs. The Inspector Of Police

WP(C)/8321/2024HC Kerala26 Mar 2024

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Sujeesh A C vs. Union Of INDIA

WP(C)/10519/2024HC Kerala26 Mar 2024

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

M/S Funscape vs. Union Of INDIA

WP(C)/10649/2024HC Kerala26 Mar 2024

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Azhar K K vs. Indusind Bank LTD

WP(C)/7260/2024HC Kerala26 Mar 2024

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Porur Service Co Operative Bank LTD No M 357 vs. The State Police Chief

WP(C)/2491/2024HC Kerala26 Mar 2024

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Faseen Yoosaf vs. The South Indian Bank LTD

WP(C)/44056/2023HC Kerala26 Mar 2024

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Muhammed Shafi P vs. The Union Of INDIA

WP(C)/11359/2024HC Kerala26 Mar 2024

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Muhammed Raisal vs. The Manager, Federal Bank

WP(C)/10643/2024HC Kerala26 Mar 2024

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Muhammed Afsal vs. Canara Bank, Tirur Branch

WP(C)/10799/2024HC Kerala26 Mar 2024

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Mubashir. C.P vs. The Inspector Of Police

WP(C)/8007/2024HC Kerala26 Mar 2024

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Ajo John vs. Union Of INDIA

WP(C)/9356/2024HC Kerala26 Mar 2024

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Kozhikode Mercantile Co Operative Society LTD (Komco) LTD No D2702 vs. The State Police Chief

WP(C)/10478/2024HC Kerala26 Mar 2024

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Mohammed Amjad K vs. Union Of INDIA

WP(C)/8880/2024HC Kerala26 Mar 2024

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Ayush Bagda vs. Union Of INDIA

WP(C)/10916/2024HC Kerala26 Mar 2024

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Dubai Trading Company vs. Union Of INDIA

WP(C)/10655/2024HC Kerala26 Mar 2024

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Motomi Bharat Nidhi Limited vs. The Union Of INDIA

WP(C)/30201/2023HC Kerala26 Mar 2024

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

M/S Furniture House vs. Indusind Bank

WP(C)/5782/2024HC Kerala26 Mar 2024

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Abid Bereek vs. Federal Bank LTD

WP(C)/3841/2024HC Kerala26 Mar 2024

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Muhammed Muzammil Cu vs. The Manager, Federal Bank

WP(C)/10674/2024HC Kerala26 Mar 2024

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Ajal Bobas vs. State Bank Of INDIA

WP(C)/43534/2023HC Kerala26 Mar 2024

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Irfana Parveen K vs. The Manager

WP(C)/9003/2024HC Kerala26 Mar 2024

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Ahammed Dilshad vs. Union Of INDIA

WP(C)/10489/2024HC Kerala26 Mar 2024

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Abdurahiman A T vs. Union Of INDIA

WP(C)/9671/2024HC Kerala26 Mar 2024

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

M/S. Manjally Jewellery vs. State Tax Officer

WA/458/2024HC Kerala26 Mar 2024

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE MR. JUSTICE SYAM KUMAR V.M.

Jamsheer Babu Cheru Parambil vs. The Station House Officer

WP(C)/10270/2024HC Kerala26 Mar 2024

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Ebie K Xavier vs. The State Of Andhra Pradesh

WP(C)/10805/2024HC Kerala26 Mar 2024

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Asnaf .P.A vs. State Of Kerala

WP(C)/11705/2024HC Kerala25 Mar 2024

Bench: HONOURABLE MR.JUSTICE VIJU ABRAHAM

M/S. Js Fusion Industries Private Limited vs. The Assistant Commissioner

WP(C)/11700/2024HC Kerala25 Mar 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Sabitha Riyas vs. State Of Kerala

WP(C)/10301/2024HC Kerala25 Mar 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Teena Jacob vs. State Tax Officer

WP(C)/10637/2024HC Kerala25 Mar 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Habeeb Rahman vs. State Of Kerala

WP(C)/2595/2024HC Kerala25 Mar 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

M/S Minar Gold PVT. LTD vs. The State Of Kerala

WP(C)/12146/2024HC Kerala25 Mar 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Abu Thahir vs. The Commissioner

WP(C)/4208/2018HC Kerala25 Mar 2024

Bench: HONOURABLE MR. JUSTICE EASWARAN S.

Kannur International Airport Limited vs. Kerala Authority For Advance Ruling

WP(C)/11796/2024HC Kerala25 Mar 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Neil Lloyd James.R vs. State Of Kerala

Crl.MC/10936/2023HC Kerala25 Mar 2024

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Reshma George Alexander vs. The Superintendent Of Tax Payers

WP(C)/9213/2024HC Kerala25 Mar 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Mohanan vs. The State Of Kerala

WP(C)/11155/2024HC Kerala22 Mar 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Chukkath Krishnan Praveen vs. State Of Kerala

WP(C)/9327/2024HC Kerala22 Mar 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Kec International LTD vs. Union Of INDIA

WP(C)/4934/2024HC Kerala22 Mar 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Kec International LTD vs. Union Of INDIA

WP(C)/4150/2024HC Kerala22 Mar 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

M/S. P C Thomas & Company vs. Superintendent

WP(C)/10560/2024HC Kerala22 Mar 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Jose K. Francis vs. The Union Of INDIA

WP(C)/2089/2020HC Kerala21 Mar 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Jinny Jaison vs. The State Tax Officer

WP(C)/10859/2024HC Kerala21 Mar 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Meera Sunny P vs. The Kerala State GST Department

WP(C)/26782/2023HC Kerala21 Mar 2024

Bench: HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V

M Trans Corporation vs. The State Tax Officer

WP(C)/7731/2024HC Kerala21 Mar 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Sunil Kumar K vs. The State Tax Officer-I, Kottarakkara

WP(C)/6240/2024HC Kerala20 Mar 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

P.N.Balachandran vs. Union Of INDIA

OP (CAT)/30/2024HC Kerala20 Mar 2024

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE,HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

Kec International LTD vs. Union Of INDIA

WP(C)/4782/2024HC Kerala20 Mar 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Anand Madhavan Nair Indiradevi vs. The State Tax Officer

WA/292/2024HC Kerala20 Mar 2024

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH

Kec International LTD vs. Union Of INDIA

WP(C)/4790/2024HC Kerala20 Mar 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Kec International LTD vs. Union Of INDIA

WP(C)/4493/2024HC Kerala20 Mar 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Parameswaran. E.C vs. The Assistant Commissioner

WA/124/2024HC Kerala20 Mar 2024

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH

A.M Sainudheen vs. The Commercial Tax Officer -1

WP(C)/10787/2024HC Kerala19 Mar 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Joint Commissioner Of Tax Payer Services vs. M/S. M.J.Gold

RP/127/2024HC Kerala19 Mar 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Ahamed Usman vs. Deputy Commissioner-1

WP(C)/4468/2024HC Kerala19 Mar 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Divakaran Nanu vs. The Assistant Commissioner (Special Circle)

WP(C)/24938/2023HC Kerala19 Mar 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Fayaz Rahman vs. The Chief Executive Officer

WP(C)/3557/2024HC Kerala19 Mar 2024

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

M/S. Cherian Varkey Construction Company Private Limited vs. Kerala State Coastal Area Development Corporation Limited

WP(C)/1809/2024HC Kerala19 Mar 2024

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

Ravindran V vs. State Of Kerala

WP(C)/10921/2024HC Kerala19 Mar 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

State Of Kerala Rep.By Additional Chief Secretary (Taxes) vs. M/S Hotel Sasthapuri

RP/246/2024HC Kerala18 Mar 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

State Of Kerala Represented By The Additinal Chief Secretary vs. Vintage Residency

RP/281/2024HC Kerala18 Mar 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

The Deputy Commissioner vs. Mariya Shopping Complex PVT.LTD

RP/185/2024HC Kerala18 Mar 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

State Of Kerala Represented By The Additional Chief Secretary(Taxes) vs. Hotel Bekal Palace

RP/241/2024HC Kerala18 Mar 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

M/S. Manjally Jewellery vs. State Tax Officer

WP(C)/9765/2024HC Kerala18 Mar 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

State Of Kerala Represented By The Additional Chief Secretary(Taxes) vs. Hotel Sky Park

RP/315/2024HC Kerala18 Mar 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

State Of Kerala Represented By The Additional Chief Secretary(Taxes) vs. Kovilokom Residency Private LTD

RP/141/2024HC Kerala18 Mar 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

State Of Kerala Represented By Additional Chief Secretary (Taxes) vs. Pushpak Grande

RP/201/2024HC Kerala18 Mar 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

M/S. Shri Coimbatore Jewellers INDIA Private Limited vs. The Assistant State Tax Officer

WP(C)/7720/2024HC Kerala18 Mar 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Tati Construction Private Limited vs. Registrar, Calicut University

WP(C)/31130/2022HC Kerala18 Mar 2024

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

State Of Kerala Represented By The Additional Chief Secretary(Taxes) vs. Kallada Hotels

RP/120/2024HC Kerala18 Mar 2024

Bench: HONOURABLE MR. JUSTICE D. K. SINGH

Saji V vs. State Of Kerala

WA/170/2024HC Kerala18 Mar 2024

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH

M/S. Cochin Suburban Club vs. The Assistant Commissioner

WP(C)/10582/2024HC Kerala15 Mar 2024

Bench: HONOURABLE MR. JUSTICE GOPINATH P.

V.N. Jayakumar vs. The Intelligence Officer

WA/332/2024HC Kerala15 Mar 2024

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH

Sulfikar vs. Union Of INDIA

WP(C)/5400/2024HC Kerala15 Mar 2024

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

M/S Centro Projects And Marketing vs. Deputy Commissioner

WP(C)/9220/2024HC Kerala15 Mar 2024

Bench: HONOURABLE MR. JUSTICE GOPINATH P.

Sheeba Shajahan vs. State Of Kerala

WP(C)/710/2024HC Kerala15 Mar 2024

Bench: HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V

Hameed Jewellers vs. Intelligence Officer

WP(C)/8779/2024HC Kerala15 Mar 2024

Bench: HONOURABLE MR. JUSTICE GOPINATH P.

Anitha Sunil, W/O.Sunil Kumar vs. State Police Chief

WP(C)/3210/2024HC Kerala15 Mar 2024

Bench: HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V

Harshin Enterprises vs. The Joint Commissioner (Appeals)

WP(C)/9935/2024HC Kerala14 Mar 2024

Bench: HONOURABLE MR. JUSTICE GOPINATH P.

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