Shaheed P.K vs. The State Of Kerala
Held
The High Court, acknowledging the petitioner's request, dismissed the writ petition as withdrawn.
Facts
The petitioner, Shaheed P.K., filed a writ petition before the High Court of Kerala. During the proceedings, the petitioner's counsel informed the Court that they had instructions not to prosecute the writ petition further.
Key Issues
The primary issue before the Court was whether to allow the petitioner to withdraw the filed writ petition.
AI-generated summary — verify with the full judgment below
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V TUESDAY, THE 13TH DAY OF FEBRUARY 2024 / 24TH MAGHA, 1945 WP(C) NO. 428 OF 2024 PETITIONER: SHAHEED P.K AGED 49 YEARS S/O MAMMON HAJI, MANAGING PARTNER, PEEKAY IN- STORE, BUILDING NO. 41/182A,A1,A2&A3 NH BYPASS, EDAPPALLY, KOCHI-682024 REPRESENTED BY POWER OF ATTORNEY HOLDER SHAJI. M. S/O. KRISHNAN M.N, RESIDING AT 'GREEN', UMMENCHIRA, P.O., KATHIROOR, KANNUR DISTRICT, PIN - 670649. BY ADVS. SHAMEENA SALAHUDHEEN JELEETTA GREGORY ASTRID STEREENA MATHEW RESPONDENTS: 1 THE STATE OF KERALA REPRESENTED BY SECRETARY TO HOME DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001. 2 THE STATION HOUSE OFFICER KALAMASSERY POLICE STATION, SOUTH KALAMASSERY P.O, ERNAKULAM DISTRICT, PIN - 683104. 3 THE ASSISTANT LABOUR OFFICER ERNAKULAM DISTRICT, PIN - 682030. 4 CONVENOR POOL NO.5 KERALA STATE HEADLOAD WORKERS WELFARE BOARD, PWD REST HOUSE BUILDING (NEAR METRO PILLAR 337) PATHADIPALAM, KALAMASSERY, ERNAKULAM, PIN - 682024. 5 KERALA STATE HEADLOAD WORKERS WELFARE BOARD PWD REST HOUSE BUILDING (NEAR METRO PILLAR 337) PATHADIPALAM, KALAMASSERY, ERNAKULAM REPRESENTED BY ITS CHAIRMAN, PIN
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