May Flowers Hotel PVT. Limited vs. Assistant Commissioner Of State Tax
Original PDF →WP(C)/40242/2022HC KeralaGSTCNR KLHC01087309202212 February 2024Bench: HONOURABLE MR. JUSTICE D. K. SINGH3 pages
NO.32070224542/20-21 DT.30-09-2022 Exhibit P3OF THE DEMAND NOTICE ISSUED TO THE PETITIONER DT.30-09-2022 FOR RS.1,83,175/- Exhibit P4OF THE NOTICE DEMANDING PENAL INTEREST ISSUED TO PETITIONER
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.