Stanley.P. David vs. The District Superintendent Of Police
Held
The High Court accepted the petitioner's submission that the writ petition was not pressed. Consequently, the Court dismissed the writ petition.
Facts
The petitioner filed a writ petition before the High Court. During the hearing, the petitioner's counsel informed the Court that the writ petition was not being pressed and a memo to that effect had been filed.
Key Issues
No legal issues were adjudicated by the Court as the petitioner chose not to press the writ petition.
Sections Cited
None
AI-generated summary — verify with the full judgment below
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR.JUSTICE V.G.ARUN THURSDAY, THE 1ST DAY OF AUGUST 2024 / 10TH SRAVANA, 1946 WP(C) NO. 22421 OF 2024 PETITIONER: STANLEY.P. DAVID AGED 54 YEARS S/O. DAVID PUZHUKKALIL HOUSE, KARUKADAM.P.O. KOTHAMANGALAM, ERNAKULAM DISTRICT., PIN - 686691 BY ADV. SAJEEV KUMAR K.GOPAL RESPONDENTS: 1 THE DISTRICT SUPERINTENDENT OF POLICE OFFICE OF THE SUPERINTENDENT OF POLICE ALUVA.P.O., ERNAKULAM DISTRICT., PIN - 683101 2 THE CIRCLE INSPECTOR OF POLICE PUTHENCRUZE POLICE STATION PUTHENCRUZE.P.O., ERNAKULAM DISTRICT., PIN - 682308 3 THE SUB INSPECTOR OF POLICE PUTHENCRUZE POLICE STATION PUTHENCRUZE.P.O., ERNAKULAM DISTRICT., PIN - 682308 4 YOHANNAN S/O. OUSEPH KALLUNKAL HOUSE, MATHIRIPPILLY KARA KOTHAMANGALAM, ERNAKULAM DISTRICT., PIN - 686691 5 BIJU.P. YOHANNAN S/O. OUSEPH KALLUNKAL HOUSE, MATHIRIPPILLY KARA KOTHAMANGALAM, ERNAKULAM DISTRICT., PIN - 686691 6 BASIL S/O. OUSEPH PANIKKADAN HOUSE, VENDUVAZHI KARA KOTHAMANGALAM, ERNAKULAM DISTRICT., PIN - 686691 BY ADVS. PAUL K VARGHESE K A.A.GEETHA(K/227/2002) OTHER PRESENT: SRI. P.S. APPU, GOVERNMENT PLEADER THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 01.08.2024, THE
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