Malabar Institute Of Medical Sciences LTD. vs. Oriental Insurance Company
Held
The Court noted that the petitioner's grievances were substantially redressed. Consequently, at the request of the petitioner's counsel, the writ petition was closed.
Facts
The petitioner, Malabar Institute of Medical Sciences Ltd., filed a writ petition challenging an order issued by the State Tax Officer. During the proceedings, the petitioner's counsel informed the Court that their grievances had been substantially redressed.
Key Issues
The primary issue was the challenge to an order issued by the State Tax Officer, which was resolved as the petitioner's grievances were substantially redressed prior to a full adjudication.
Sections Cited
None
AI-generated summary — verify with the full judgment below
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE GOPINATH P. THURSDAY, THE 1ST DAY OF AUGUST 2024 / 10TH SRAVANA, 1946 WP(C) NO. 23113 OF 2024 PETITIONER: MALABAR INSTITUTE OF MEDICAL SCIENCES LTD., MINI BYPASS ROAD, GOVINDAPURAM P.O, KOZHIKODE, REPRESENTED BY ITS DULY AUTHORISED REPRESENTATIVE, RAJESH A.V, LEGAL AND COMPLIANCE OFFICER, PIN – 673 016. BY ADVS. AMITH KRISHNAN H. GOWRI DEV P.DEVIKRISHNA AHANAA MUHAMMED RESPONDENTS: 1 ORIENTAL INSURANCE COMPANY, REGIONAL OFFICE, METRO PALACE, GROUND FLOOR, NORTH RAILWAY STATION ROAD, ERNAKULAM, PIN – 682 018. 2 STATE TAX OFFICER, OFFICE OF THE STATE TAX OFFICER, TAXPAYER SERVICE CIRCLE KUNNAMANGALAM, STATE GOODS AND SERVICES TAX DEPARTMENT,GST COMPLEX, JAWAHAR NAGAR COLONY, ERANJIPALAM, KOZHIKODE, PIN – 673 006. 3 STATE OF KERALA, REPRESENTED BY COMMISSIONER, STATE GOODS AND SERVICES DEPARTMENT, 8TH FLOOR, TAX TOWERS, KARAMANA, THIRUVANANTHAPURAM, PIN – 695 002. BY ADVS. ADV.GEORGE A.CHERIAN ADV. GEORGE CHERIAN (SR.) ADV. JAISON MATHEW ADV.K.S.SHANTHI, SC, ORIENTAL INSURANCE COMPANY SMT.THUSHARA JAMES, SR.GP THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 01.08.20
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