Park Diamonds, Franchise Shop Of Gitanjali Lifestyle LTD. vs. The Assistant Commissioner, (Fomerly State Tax Officer)
Original PDF →PASSED UNDER S.25(I) BY THE 1ST RESPONDENT FOR THE YEAR 2015-2016 DATED 23.12.2020 Exhibit P-3OF THE ASSESSMENT ORDER PASSED UNDER S.25( I ) BY THE 1ST RESPONDENT FOR THE YEAR 2015-2016 DATED 02.09.2022 Exhibit P-4OF THE APPELLATE ORDER PASSED BY THE 3RD RESPONDENT IN KVAT APPEAL NO.402/2022 DATED 15.02.2023 Exhibit P-5OF THE APPELLATE ORDER PASSED BY THE 2ND RESPONDENT IN KVAT APPEAL NO.281/2022 DATED 30.09.2022 Exhibit P-6OF THE APPELLATE ORDER PASSED BY THE 3RD RESPONDENT IN KVAT APPEAL NO.401/2022 DATED 15.02.2023 Exhibit P-7OF THE APPEAL FILED BEFORE THE 4THRESPONDENT DATED 27.03.2023 AGAINST EXT.P-1 & P4 ORDERS Exhibit P-8OF THE APPEAL FILED BEFORE THE 4TH RESPONDENT DATED 11.11.2022 AGAINST EXT.P-2 & P-5 ORDERS Exhibit P-9OF THE APPEAL FILED BEFORE THE 4TH RESPONDENT DATED 27.03.2023 AGAINST EXT.P-3 & P-6 ORDERS Exhibit P-10OF THE DEMAND NOTICE ISSUED UNDER SEC.7 OF THE R.R.ACT, DATED 23.06.2022
WP(C) NO. 27294 OF 2023 6 Exhibit P-11OF THE DEMAND NOTICE ISSUED UNDER SEC.34 OF THE R.R.ACT, DATED 23.06.2022 Exhibit P-12OF THE COMMON ORDER PASSED BY THE 4TH RESPONDENT DT. 29.05.2023, IN PETITIONS FOR STAY, INT.P.NOS. 383/2022, 48/2023 AND 49/2023 IN TA (VAT) NOS.263/22, 30/2023 & 31/2023 Exhibit P-13OF THE LNTERLOCUTORY APPLICATION FILED TO REVIEW EXT.P-12 COMMON ORDER PASSED BY THE 4TH RESPONDENT, DATED01.08.2023
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.