Anu Byju vs. Evans Byju
Held
The Court recorded the respondents' submission that there was no threat to the petitioner. It directed that if the petitioner faces any future apprehension of danger, she is free to approach the jurisdictional Station House Officer, who shall take necessary steps to protect her life.
Facts
A mother filed a writ petition seeking police protection for her life and property from her son and daughter-in-law, alleging threats. She also requested action on a complaint previously filed with the police.
Key Issues
Whether the petitioner was entitled to immediate police protection against alleged threats from her son and daughter-in-law, and whether the police should be directed to act on her complaint.
AI-generated summary — verify with the full judgment below
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN FRIDAY, THE 4TH DAY OF AUGUST 2023 / 13TH SRAVANA, 1945 WP(C) NO. 24869 OF 2023 PETITIONER/S: ANU BYJU,AGED 53 YEARS, W/O BYJU P JOSE, NOW RESIDING AT TOWER THREE, APARTMENT NO.19, TRITWAM, CHATHIYATH ROAD, KOCHI, PIN - 682025 BY ADVS. G.HARIHARAN V.R.SANJEEV KUMAR BIJOY SAM GEORGE RESPONDENT/S: 1 EVANS BYJU, S/O BYJU P JOSE, AGED - 30 YEARS,RESIDING AT TOWER THREE, APARTMENT NO.19,TRITWAM, CHATHIYATH ROAD, KOCHI, PIN - 682025 2 NIKITHA SUSAN PAULSON, W/O EVANS BYJU, AGED - 28 YEARS, RESIDING AT TOWER THREE, APARTMENT NO.19, TRITWAM, CHATHIYATH ROAD, KOCHI, PIN - 682025 3 STATION HOUSE OFFICER, ERNAKULAM NORTH POLICE STATION, CHITTOOR ROAD, ERNAKULAM, PIN - 682018 4 STATION HOUSE OFFICER, CENTRAL POLICE STATION, KOMBARA, ERNAKULAM, PIN - 682031 5 CITY POLICE CHIEF, ERNAKULAM CITY, REVENUE TOWER, BOAT JETTY JUNCTION, ERNAKULAM DISTRICT, PIN - 682011 BY ADVS.
Aswin Gopakumar AG CHINCY GOPAKUMAR(C-80) ANWIN GOPAKUMAR(606/2004) SARANYA BABU(KAR/2448/2015) MAHESH CHANDRAN(K001557/2019) ADITYA VENUGOPALAN(KAR/1455/2018) SHALLET K. SAM(K/314/2023) OTHER PRESENT: SRI. RAJEEV JYOTHISH GEO
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