Rci Industries & Technologies LTD vs. State Of Kerala
Held
The actual judgment text, including the Court's decision, reasoning, and findings, is entirely missing from the provided document. The document only contains the case titles, parties, and a list of annexures, concluding with 'THE COURT ON THE SAME DAY PASSED THE FOLLOWING:' without providing the 'following' content.
Facts
The provided text lists multiple Criminal Miscellaneous Cases (Crl.M.C.) filed by RCI Industries & Technologies Ltd. and its directors against the State of Kerala and South Indian Bank Ltd. These Crl.M.C.s challenge orders/judgments from various Criminal Cases (CC) before the Judicial Magistrate of First Class -III(Mobile), Ernakulam. The annexures suggest the underlying cases involve dishonour memos, indicating proceedings likely under the Negotiable Instruments Act, and also refer to GST-related notices and judgments from other High Courts as supporting documents.
Key Issues
The key legal issues addressed by the Kerala High Court in these Crl.M.C.s cannot be determined as the judgment's content is missing. The annexures indicate that GST-related matters from other jurisdictions were referenced, but it's unclear if they formed the core issues of these specific criminal miscellaneous cases.
Sections Cited
None. The provided text does not contain the judgment's reasoning or discussion of any specific sections of any Act or Rules.
AI-generated summary — verify with the full judgment below
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V TUESDAY, THE 12TH DAY OF SEPTEMBER 2023 / 21ST BHADRA, 1945 CRL.MC NO. 2555 OF 2022 AGAINST THE ORDER/JUDGMENT INCC 272/2019 OF JUDICIAL MAGISTRATE OF FIRST CLASS -III(MOBILE), ERNAKULAM PETITIONERS: 1 RCI INDUSTRIES & TECHNOLOGIES LTD, HAVING REGISTERED OFFICE AT UNIT NO. 421, 4TH PEARL OMAXE, NETAJI SUBHASH PLACE, PITAMPURA DELHI, PIN - 110034, REPRESENTED BY ITS MANAGING DIRECTOR -MR. RAJEEV GUPTA. 2 RAJEEV GUPTA, AGED 54 YEARS, S/O MR. R.C. GUPTA, MANAGING DIRECTOR, RCI INDUSTRIES & TECHNOLOGIES LTD, UNIT NO. 421, 4TH PEARL OMAXE, NETAJI SUBHASH PLACE, PITAMPURA DELHI, PIN - 110034. 3 MAMTA GUPTA, AGED 54 YEARS, W/O MR. RAJEEV GUPTA, DIRECTOR RCI INDUSTRIES & TECHNOLOGIES LTD, HAVING REGISTERED OFFICE AT UNIT NO. 421, 4TH PEARL OMAXE, NETAJI SUBHASH PLACE, PITAMPURA DELHI-, PIN - 110034. BY ADVS. NANDAGOPAL S.KURUP ABHIRAM T.K. S.SREEKUMAR (SR.)(S-571) RESPONDENTS: 1 STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA,ERNAKULAM, PIN - 682031. 2 SOUTH INDIAN BANK LTD., DEPARTMENT OF TRADE FINANCE CENTRALIZED PROCESSING CENTRE, 1ST FLOOR, SIB BUILDING, MARKET ROAD
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