Rci Industries & Technologies LTD vs. State Of Kerala
Held
The provided judgment extract only contains the case details, party information, and a list of annexures. It does not include the Court's reasoning, discussion, or final decision. Therefore, what the Court decided in these specific Crl.M.C.s cannot be determined from the given text.
Facts
The petitioners, RCI Industries & Technologies Ltd. and its directors, filed multiple Criminal Miscellaneous Cases before the Kerala High Court to quash criminal complaints (CC cases) pending before the Judicial Magistrate of First Class-III, Ernakulam. These complaints were filed by the South Indian Bank Ltd. The petitions refer to a GST notice issued by the Additional Director General, GSTI, Gurugram, and related judgments from the High Court of Punjab and Haryana.
Key Issues
The judgment extract does not contain the Court's discussion or reasoning, so the specific legal issues addressed by the Kerala High Court in these Crl.M.C.s cannot be identified from the provided text.
Sections Cited
None
AI-generated summary — verify with the full judgment below
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V TUESDAY, THE 12TH DAY OF SEPTEMBER 2023 / 21ST BHADRA, 1945 CRL.MC NO. 2555 OF 2022 AGAINST THE ORDER/JUDGMENT INCC 272/2019 OF JUDICIAL MAGISTRATE OF FIRST CLASS -III(MOBILE), ERNAKULAM PETITIONERS: 1 RCI INDUSTRIES & TECHNOLOGIES LTD, HAVING REGISTERED OFFICE AT UNIT NO. 421, 4TH PEARL OMAXE, NETAJI SUBHASH PLACE, PITAMPURA DELHI, PIN - 110034, REPRESENTED BY ITS MANAGING DIRECTOR -MR. RAJEEV GUPTA. 2 RAJEEV GUPTA, AGED 54 YEARS, S/O MR. R.C. GUPTA, MANAGING DIRECTOR, RCI INDUSTRIES & TECHNOLOGIES LTD, UNIT NO. 421, 4TH PEARL OMAXE, NETAJI SUBHASH PLACE, PITAMPURA DELHI, PIN - 110034. 3 MAMTA GUPTA, AGED 54 YEARS, W/O MR. RAJEEV GUPTA, DIRECTOR RCI INDUSTRIES & TECHNOLOGIES LTD, HAVING REGISTERED OFFICE AT UNIT NO. 421, 4TH PEARL OMAXE, NETAJI SUBHASH PLACE, PITAMPURA DELHI-, PIN - 110034. BY ADVS. NANDAGOPAL S.KURUP ABHIRAM T.K. S.SREEKUMAR (SR.)(S-571) RESPONDENTS: 1 STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA,ERNAKULAM, PIN - 682031. 2 SOUTH INDIAN BANK LTD., DEPARTMENT OF TRADE FINANCE CENTRALIZED PROCESSING CENTRE, 1ST FLOOR, SIB BUILDING, MARKET ROAD
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