M/S Offshore Infrastructures LTD., Sreehari, Mpra 12, Eroor vs. State Of Kerala
Original PDF →WP(C)/42313/2022HC KeralaGSTCNR KLHC01091815202203 January 2023Bench: HONOURABLE MR. JUSTICE GOPINATH P.5 pages
NO 32072032585/14-15 DATED 16-10-2019 FOR THE YEAR 2014-2015 AND ASSESSMENT ORDER NO 32072032585/15-16 DATED 08-12- 2021 FOR THE YEAR 2015-2016 Exhibit P2(a) ASSESSMENT ORDER NO 32072032585/14-15 DATED 16-10-2019 FOR THE Exhibit P3 THEOF THE JUDGMENT IN W.P ( C) NO. 26447 OF 2022 DATED 4TH DAY OF NOVEMBER 2022 Exhibit P4 THEOF THE ASSESSMENT ORDER FOR THE YEAR 2017-2018 DATED 11-7-2022 AND THE DEMAND NOTICE THEREON ISSUED BY THE SECOND RESPONDENT TO THE PETITIONER
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