Abdul Basheer.V.P vs. The Superintendent Of Police
Held
The High Court accepted the petitioner's request to withdraw the writ petition. Consequently, the writ petition was dismissed as withdrawn.
Facts
The petitioner filed a writ petition, the specific details of which are not elaborated in the judgment. During the proceedings, the petitioner's counsel submitted a request to withdraw the writ petition.
Key Issues
No specific legal issues were adjudicated by the Court, as the petitioner sought to withdraw the writ petition.
AI-generated summary — verify with the full judgment below
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR.JUSTICE BASANT BALAJI THURSDAY, THE 7TH DAY OF DECEMBER 2023 / 16TH AGRAHAYANA, 1945 WP(C) NO. 17706 OF 2020 PETITIONER: ABDUL BASHEER.V.P AGED 48 YEARS S/O. ABDUL RAHIMAN, VETTIYATTIL HOUSE, CHERUPPARA, NANNAMBRA, KODINHI P.O., MALAPPURAM DISTRICT. BY ADV C.M.MOHAMMED IQUABAL RESPONDENT/S: 1 THE SUPERINTENDENT OF POLICE MALAPPURAM, MALAPPURAM P.O., PIN-676 105. 2 THE SUB INSPECTOR OF POLICE TIRURANGADI POLICE STATION, TIRURANGADI P.O., MALAPPURAM DISTRICT, PIN-676 306. 3 MARAKKAR PAYYOLI, KODINHI P.O., MALAPPURAM DISTRICT, PIN-676 309. 4 AYOOB M.P. MELEPURATH (H), PAYYOLI, KODINHI P.O., MALAPPURAM DISTRICT, PIN-676 309. 5 ISAHAQ KARAKUNDIL (H), PAYYOLI, KODINHI P.O., MALAPPURAM DISTRICT, PIN-676309. 6 MUHAMMED SADIKH AGED 33,S/O. UNNI ALI HAJI,KUNNATHERI HOUSE,MUTTICHIRA,MOONNIYUR,TIRURANGADI, MALPPURAM- 676 311. BY ADVS. GOVERNMENT PLEADER SRI.NAVANEETH.N.NATH SRI.K.S.PRAVEEN SRI.K.RAKESH PRAVEEN K. JOY
WP(C) NO. 17706 OF 2020 2 OTHER PRESENT: GP SRI. SREEJITH V.S THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 07.12.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 17706 OF
The judgment continues below.
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