Judgment
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR.JUSTICE BASANT BALAJI THURSDAY, THE 7TH DAY OF DECEMBER 2023 / 16TH AGRAHAYANA, 1945 WP(C) NO. 17706 OF 2020 PETITIONER:
ABDUL BASHEER.V.P AGED 48 YEARS S/O. ABDUL RAHIMAN, VETTIYATTIL HOUSE, CHERUPPARA, NANNAMBRA, KODINHI P.O., MALAPPURAM DISTRICT.
BY ADV C.M.MOHAMMED IQUABAL RESPONDENT/S:
1 THE SUPERINTENDENT OF POLICE MALAPPURAM, MALAPPURAM P.O., PIN-676 105.
2 THE SUB INSPECTOR OF POLICE TIRURANGADI POLICE STATION, TIRURANGADI P.O., MALAPPURAM DISTRICT, PIN-676 306.
3 MARAKKAR PAYYOLI, KODINHI P.O., MALAPPURAM DISTRICT, PIN-676 309.
4 AYOOB M.P.
MELEPURATH (H), PAYYOLI, KODINHI P.O., MALAPPURAM DISTRICT, PIN-676 309.
5 ISAHAQ KARAKUNDIL (H), PAYYOLI, KODINHI P.O., MALAPPURAM DISTRICT, PIN-676309.
6 MUHAMMED SADIKH AGED 33,S/O. UNNI ALI HAJI,KUNNATHERI HOUSE,MUTTICHIRA,MOONNIYUR,TIRURANGADI, MALPPURAM- 676 311.
BY ADVS.
GOVERNMENT PLEADER SRI.NAVANEETH.N.NATH SRI.K.S.PRAVEEN SRI.K.RAKESH PRAVEEN K. JOY
WP(C) NO. 17706 OF 2020 2 OTHER PRESENT:
GP SRI. SREEJITH V.S THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 07.12.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 17706 OF 2020 3 JUDGMENT (Dated this the 7th day of December, 2023) The learned counsel for the petitioner submits that the petitioner seeks to withdraw this writ petition.
Therefore, this writ petition is accordingly dismissed as withdrawn.
Sd/- BASANT BALAJI JUDGE rpr
WP(C) NO. 17706 OF 2020 4 APPENDIX OF WP(C) 17706/2020 PETITIONER’S EXHIBITS EXHIBIT P1 THE TRUE COPY OF THE LICENSE ISSUED BY THE NANNAMBRA GRAMA PANCHAYATH DATED 20.4.2017.
EXHIBIT P2 THE TRUE COPY OF THE LICENSE ISSUED BY THE NANNAMBRA GRAMA PANCHAYATH DATED 21.5.2019.
EXHIBIT P3 THE TRUE COPY OF THE GST REGISTRATION IN THE NAME OF THE PETITIONER DATED 4.1.2020.
EXHIBIT P4 THE TRUE COPY OF THE LICENSE ISSUED BY THE VALLIKKUNNU GRAMA PANCHAYATH DATED 4.6.2019.
EXHIBIT P5 THE TRUE COPY OF THE LICENSE ISSUED BY THE VALLIKKUNNU GRAMA PANCHAYATH IN THE NAME OF ABDUL BASHEER V.T. DATED 25.5.2019.
EXHIBIT P6 THE TRUE COPY OF THE LICENSE ISSUED BY VALLIKKUNNU GRAMA PANCHAYATH IN THE NAME OF MANSOOR ALI P.T. DATED 25.5.2019.
EXHIBIT P7 THE TRUE COPY OF THE LEGAL HEIR-SHIP CERTIFICATE ISSUED BY TIRURANGADI TAHASILDAR DATED 3.12.2019.
EXHIBIT P8 THE TRUE COPY OF THE COMPLAINT PREFERRED BY THE PETITIONER BEFORE THE STATION HOUSE OFFICER, TIRURANGADI POLICE STATION DATED 17.8.2020.
EXHIBIT P9 THE TRUE COPY OF THE RECEIPT ISSUED FROM THE TIRURANGADI POLICE STATION DATED 20.8.2020.