Hotel Zodiac vs. The Assistant Commissioner Of State Tax

WP(C)/26073/2022HC KeralaGSTCNR KLHC01055002202230 November 2023Bench: HONOURABLE MR. JUSTICE D. K. SINGH66 pages
AI SummaryNot provided in the extract

Held

The provided judgment extract only includes the case details and appendices listing exhibits. The Court's decision and reasoning are not present in the provided text.

Facts

Multiple petitioners, including hotels and tourist homes, challenged assessment orders and revenue recovery notices issued by the State Goods and Service Tax Department for the assessment year 2020-2021. The challenges appear to stem from the application and interpretation of various government orders and notifications related to tax liabilities.

Key Issues

The key legal issue concerns the validity of assessment orders and subsequent revenue recovery notices issued by the State Goods and Service Tax Department, likely involving the interpretation and application of various government notifications and orders related to tax liability for the relevant period.

Sections Cited

Section 7 of the Kerala Revenue Recovery Act (mentioned in an exhibit), but no specific CGST/SGST Act sections or Rules are explicitly discussed in the provided text.

AI-generated summary — verify with the full judgment below

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE DINESH KUMAR SINGH THURSDAY, THE 30TH DAY OF NOVEMBER 2023 / 9TH AGRAHAYANA, 1945 WP(C) NO. 38944 OF 2022 PETITIONER/S:

M/S. QUEENS TOURIST HOME, QUEENS ROAD, BADAGARA, REPRESENTED BY ITS PARTNER MITHUN CHANDRAN, PIN - 673101

BY ADVS. K.I.MAYANKUTTY MATHER S.PARVATHI KALLIYANI KRISHNA B.

RESPONDENT/S:

1 STATE OF KERALA, REPRESENTED BY ADDITIONAL CHIEF SECRETARY (TAXES), ROOM NO. 396, 1ST FLOOR, NEAR SOUTH CONFERENCE HALL, MAIN BLOCK, SECRETARIAT, THIRUVANANTHAPURAM GPO, PIN - 695001 2 DEPUTY COMMISSIONER, SPECIAL CIRCLE- II, STATE GOODS AND SERVICE TAX DEPARTMENT, JAWAHAR NAGAR, ELANJIPALAM P.O, KOZHIKODE, PIN - 673006 3 JOINT COMMISSIONER (APPEALS), STATE GOODS AND SERVICE TAX DEPARTMENT, ELANJIPALAM P.O, KOZHIKODE, PIN - 673006 4 STATE TAX OFFICER (RECOVERY), OFFICE OF THE DEPUTY COMMISSIONER, STATE GOODS AND SERVICE TAX DEPARTMENT, ELANJIPALAM P.O, KOZHIKODE, PIN - 673006

BY MOHAMED RAFIQ-SPL.GP

W.P.(C) Nos.38944/2022, 12742/2023, 19022/2023, 26073/2022, 26374/2023, 29365/2023, 31377/2022, 31572/2022, 31772/2022, 31959/2022, 32059/2022, 32623/

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