The Principal Commissioner Of Central Tax & Central Excise v. South Indian Bank

Court: Kerala High Court
Case number: C.E.Appeal/4/2021
Date of judgment: 5 Dec 2022
Bench: HONOURABLE MR.JUSTICE S.V.BHATTI,HONOURABLE MR.JUSTICE BASANT BALAJI
Petitioner: THE PRINCIPAL COMMISSIONER OF CENTRAL TAX & CENTRAL EXCISE
Respondent: SOUTH INDIAN BANK
CNR: KLHC010414062021

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