BharatTaxGST

Kerala High Court GST Judgments — 2022

769 judgments, newest first. Page 7 of 8.

Santhosh Kumar K vs. The Commissioner

WP(C)/25453/2021HC Kerala24 Mar 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Modern Construction Company PVT.LTD vs. The State Tax Officer-1 (Works Contract)

WP(C)/10061/2022HC Kerala24 Mar 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Dream Appliances vs. State Tax Officer

WP(C)/28853/2021HC Kerala24 Mar 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

M/S. Qrs Retail Limited vs. Union Of INDIA

WP(C)/27943/2021HC Kerala24 Mar 2022

Bench: HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN

Dr.Thottiyil Abdurahiman vs. The Commissioner Of State GST

WP(C)/9816/2022HC Kerala23 Mar 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Hindu Seva Kendram vs. State Of Kerala

WP(C)/284/2022HC Kerala23 Mar 2022

Bench: HONOURABLE MR. JUSTICE ANIL K.NARENDRAN,HONOURABLE MR.JUSTICE P.G. AJITHKUMAR

Delta Communications vs. State Of Kerala

WP(C)/9234/2022HC Kerala18 Mar 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

T.I.Raju vs. State Of Kerala

WP(C)/2821/2021HC Kerala18 Mar 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Bhima Enterprises vs. Joint Commissioner (Appeals)

WP(C)/8983/2022HC Kerala17 Mar 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Sindhu Asokkumar vs. 1. The Deputy Commissioner Of State Tax

WP(C)/2658/2022HC Kerala15 Mar 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Jacob Barry vs. The Asst. Commissioner Of State Tax

WP(C)/8449/2022HC Kerala15 Mar 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Span Constructions vs. State Of Kerala

WP(C)/29817/2021HC Kerala15 Mar 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Sabith Riyas vs. State Of Kerala

WP(C)/3267/2022HC Kerala15 Mar 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Mas Make Polymers vs. Commercial Tax Officer

OP (TAX)/8/2022HC Kerala15 Mar 2022

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI,HONOURABLE MR.JUSTICE BASANT BALAJI

Hotel Indraprestha vs. The State Tax Officer

WP(C)/8591/2022HC Kerala15 Mar 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Radhakrishnan B vs. Assistant Commissioner(Works Contract)

WP(C)/8332/2022HC Kerala14 Mar 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Sonotone Audio LLP vs. The Assistant State Tax Officer

WP(C)/24085/2021HC Kerala14 Mar 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Optima Erectors PVT.LTD vs. The State Tax Officer (Works Contract)

WP(C)/8373/2022HC Kerala14 Mar 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Prathiba Developers (P) LTD vs. Malabar Regional Co-Operative Milk Producers Union LTD

WP(C)/4896/2022HC Kerala10 Mar 2022

Bench: HONOURABLE MR.JUSTICE N.NAGARESH

Sudha Traders vs. The District Labour Office

WP(C)/3000/2022HC Kerala10 Mar 2022

Bench: HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN

K M Hussain vs. The State Tax Officer

WP(C)/7922/2022HC Kerala10 Mar 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Kundan Care Products LTD vs. The State Tax Officer

WP(C)/7666/2022HC Kerala09 Mar 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

V. Selma vs. The Commercial Tax Officer

WP(C)/7718/2022HC Kerala09 Mar 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Indusviva Health Sciences Private LTD vs. Loknath Behera

Con.Case(C)/829/2021HC Kerala09 Mar 2022

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

Dewa Properties Limited vs. The General Manager

RCRev./152/2021HC Kerala09 Mar 2022

Bench: HONOURABLE MR. JUSTICE ANIL K.NARENDRAN,HONOURABLE MR.JUSTICE P.G. AJITHKUMAR

Punnamada Resorts PVT LTD vs. Inspecting Assistant Commissioner/Deputy Commissioner

WP(C)/29601/2021HC Kerala08 Mar 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Ali Mohammed P vs. Union Territory Of Lakshadweep

WP(C)/4280/2022HC Kerala08 Mar 2022

Bench: HONOURABLE MR.JUSTICE N.NAGARESH

Seena Trading Company vs. Assistant Labour Officer

WP(C)/7497/2022HC Kerala08 Mar 2022

Bench: HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN

Resmi.R.C vs. The Director General

OP (CAT)/17/2022HC Kerala07 Mar 2022

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS,HONOURABLE MR.JUSTICE VIJU ABRAHAM

Muhammed Basheer vs. Union Of INDIA

WP(C)/16343/2021HC Kerala07 Mar 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

M/S.G And C Infra Innovations vs. Union Of INDIA

WP(C)/14096/2019HC Kerala07 Mar 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Kundan Care Products LTD vs. The State Tax Officer

WP(C)/7006/2022HC Kerala04 Mar 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Thressiamma Tomy vs. Intelligence Officer

WP(C)/6964/2022HC Kerala03 Mar 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Hotel Sun Beam (Hotel Indraprestha) vs. The Deputy Commissioner

WP(C)/6890/2022HC Kerala03 Mar 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

K.L.Johar & Cojmpany vs. The State Tax Officer

WP(C)/6662/2022HC Kerala02 Mar 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

M/S.Kerala State Ex-Service vs. The Greater Cochin Development Authority

WP(C)/27503/2018HC Kerala02 Mar 2022

Bench: HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

Mabrook vs. State Of Kerala

WP(C)/930/2022HC Kerala28 Feb 2022

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

Cidar Facades Private LTD vs. Assistant State Tax Officer

RP/574/2021HC Kerala28 Feb 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Babu Pulikottil Chakkappan vs. The State Of Kerala

WP(C)/6554/2022HC Kerala28 Feb 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

M/S. Ark Info Solutions PVT. LTD vs. State Tax Officer

WP(C)/6369/2022HC Kerala25 Feb 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

M/S. Ark Info Solutions PVT. LTD vs. State Tax Officer

WP(C)/6381/2022HC Kerala25 Feb 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Cochin Shipyard LTD vs. State Of Kerala

WP(C)/6424/2022HC Kerala25 Feb 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

The Asst. State Tax Officer(Int.) vs. Sobha LTD

RP/799/2021HC Kerala25 Feb 2022

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Total Oil Indian PVT LTD vs. The Deputy Commissioner Of State Tax

WA/79/2022HC Kerala25 Feb 2022

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI,HONOURABLE MR.JUSTICE BASANT BALAJI

J & B Engineering & Construction Company vs. S Venkatesapathy

Con.Case(C)/106/2022HC Kerala25 Feb 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

The Assistant State Tax Officer vs. M/S.Hydrolic Corportion Kerla

RP/683/2021HC Kerala25 Feb 2022

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

The Assistant State Tax Officer vs. Faisludeen P.N

RP/869/2021HC Kerala25 Feb 2022

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Kerala Self-Financing Engineering College Managements Association vs. The State Of Kerala

WP(C)/8305/2020HC Kerala24 Feb 2022

Bench: HONOURABLE THE CHIEF JUSTICE MR.S.MANIKUMAR,HONOURABLE MR. JUSTICE SHAJI P.CHALY

Skm Animal Feeds And Foods (INDIA) (P) Limited vs. The Assistant Commissioner

WP(C)/29354/2021HC Kerala24 Feb 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Vedavyasa Trust vs. The State Of Kerala

WP(C)/9342/2020HC Kerala24 Feb 2022

Bench: HONOURABLE THE CHIEF JUSTICE MR.S.MANIKUMAR,HONOURABLE MR. JUSTICE SHAJI P.CHALY

Malabar College Of Engineering And Techonology vs. The State Of Kerala

WP(C)/7561/2020HC Kerala24 Feb 2022

Bench: HONOURABLE THE CHIEF JUSTICE MR.S.MANIKUMAR,HONOURABLE MR. JUSTICE SHAJI P.CHALY

The Kerala Catholic Engineering College vs. Apj Abdul Kalam Technological University

WP(C)/8335/2020HC Kerala24 Feb 2022

Bench: HONOURABLE THE CHIEF JUSTICE MR.S.MANIKUMAR,HONOURABLE MR. JUSTICE SHAJI P.CHALY

Ahalia School Of Engineering And Technology vs. State Of Kerala

WP(C)/9999/2020HC Kerala24 Feb 2022

Bench: HONOURABLE THE CHIEF JUSTICE MR.S.MANIKUMAR,HONOURABLE MR. JUSTICE SHAJI P.CHALY

Nehru College Of Engineering And Research Centre (Ncerc) vs. Apj Abdul Kalam Technological University

WP(C)/10084/2020HC Kerala24 Feb 2022

Bench: HONOURABLE THE CHIEF JUSTICE MR.S.MANIKUMAR,HONOURABLE MR. JUSTICE SHAJI P.CHALY

The College Of Engineering And Technology vs. The State Of Kerala

WP(C)/8364/2020HC Kerala24 Feb 2022

Bench: HONOURABLE THE CHIEF JUSTICE MR.S.MANIKUMAR,HONOURABLE MR. JUSTICE SHAJI P.CHALY

Fathima Memorial Educational Trust vs. State Of Kerala

WP(C)/34396/2017HC Kerala24 Feb 2022

Bench: HONOURABLE THE CHIEF JUSTICE MR.S.MANIKUMAR,HONOURABLE MR. JUSTICE SHAJI P.CHALY

The Secretary vs. State Of Kerala

WP(C)/10919/2020HC Kerala24 Feb 2022

Bench: HONOURABLE THE CHIEF JUSTICE MR.S.MANIKUMAR,HONOURABLE MR. JUSTICE SHAJI P.CHALY

The Director vs. State Of Kerala

WP(C)/9247/2020HC Kerala24 Feb 2022

Bench: HONOURABLE THE CHIEF JUSTICE MR.S.MANIKUMAR,HONOURABLE MR. JUSTICE SHAJI P.CHALY

Indira Charitable Trust vs. The State Of Kerala

WP(C)/8542/2020HC Kerala24 Feb 2022

Bench: HONOURABLE THE CHIEF JUSTICE MR.S.MANIKUMAR,HONOURABLE MR. JUSTICE SHAJI P.CHALY

Ratheesh M S vs. The Secretary TO The Government

WP(C)/5494/2022HC Kerala24 Feb 2022

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

The Principal vs. State Of Kerala

WP(C)/9151/2020HC Kerala24 Feb 2022

Bench: HONOURABLE THE CHIEF JUSTICE MR.S.MANIKUMAR,HONOURABLE MR. JUSTICE SHAJI P.CHALY

The Executive Director vs. Apj Abdul Kalam Technological University

WP(C)/8899/2020HC Kerala24 Feb 2022

Bench: HONOURABLE THE CHIEF JUSTICE MR.S.MANIKUMAR,HONOURABLE MR. JUSTICE SHAJI P.CHALY

K.Mani vs. The State Tax Officer (Ib)

WP(C)/12840/2018HC Kerala24 Feb 2022

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Kerala Self - Financing Engineering College Managements Association vs. The State Of Kerala

WP(C)/9340/2020HC Kerala24 Feb 2022

Bench: HONOURABLE THE CHIEF JUSTICE MR.S.MANIKUMAR,HONOURABLE MR. JUSTICE SHAJI P.CHALY

T. G. Gireesh vs. 1. The State Tax Officer, Ii Circle, Kollam

WP(C)/2110/2022HC Kerala23 Feb 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

K.C.Kurian vs. Greater Cochin Development Authority

WP(C)/27156/2019HC Kerala23 Feb 2022

Bench: HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

Chandran P.R vs. The Commercial Tax Officer (Works Contract)

WP(C)/23612/2021HC Kerala21 Feb 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Avulan Abdulla vs. The State Of Kerala

WP(C)/7202/2021HC Kerala21 Feb 2022

Bench: HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

M/S.Aditya Infotech Limited vs. The Assistant Commissioner

WA/1690/2019HC Kerala21 Feb 2022

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI,HONOURABLE MR.JUSTICE BASANT BALAJI

The State Of Kerala vs. Navas Karimbil Aliyar

RP/144/2022HC Kerala21 Feb 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

C.N.Mini vs. The State Tax Officer

WP(C)/2133/2022HC Kerala21 Feb 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Deepa Shibu vs. The State Tax Officer

WP(C)/5596/2022HC Kerala18 Feb 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Midhun Mathew vs. The State Tax Officer

WP(C)/5610/2022HC Kerala18 Feb 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Kohinoor Floor (P) Limited vs. The State Tax Officer

WP(C)/5451/2022HC Kerala18 Feb 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Mathew Daniel vs. The Assistant Labour Officer

WP(C)/5564/2022HC Kerala18 Feb 2022

Bench: HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN

M/S Hotel Aquarius vs. State Tax Officer (Intelligence)

WP(C)/18418/2020HC Kerala17 Feb 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

M/S. Vriddhi Infratech INDIA PVT LTD vs. The Executive Engineer

WP(C)/5286/2022HC Kerala17 Feb 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Goldline Plywood vs. The Assistant State Tax Officer

WP(C)/5453/2022HC Kerala17 Feb 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Vriddhi Infratech INDIA PVT. LTD vs. The Executive Engineer

WP(C)/5328/2022HC Kerala17 Feb 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Karvy Innotech LTD vs. State Tax Officer

WP(C)/4238/2022HC Kerala17 Feb 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Swadeshi Chitties PVT LTD vs. Union Of INDIA

WP(C)/1253/2019HC Kerala16 Feb 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

A.K.Santhosh vs. The Deputy Commissioner

WP(C)/5186/2022HC Kerala16 Feb 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Gopakumar S vs. Kerala Water Authority

WP(C)/29756/2021HC Kerala16 Feb 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Copy Tech Business Machines PVT. LTD vs. The Assistant State Tax Officer

WP(C)/5014/2022HC Kerala15 Feb 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Veena Chemicals vs. The State Tax Officer

WP(C)/10332/2021HC Kerala15 Feb 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Suprabha Manoranjan vs. The Assistant Commissioner, Central Tax And Central Excise

WP(C)/4885/2022HC Kerala15 Feb 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

K.M.P.Timbers And Saw Mills vs. Deputy Commissioner

WP(C)/4995/2022HC Kerala15 Feb 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Nico Tiles vs. The State Tax Officer

WP(C)/26301/2021HC Kerala15 Feb 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Shan Traders vs. State Of Kerala

WP(C)/4725/2022HC Kerala14 Feb 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Indsil Hydro Power And Manganese LTD vs. The State Tax Officer

WP(C)/2421/2021HC Kerala11 Feb 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

C.A.Shaji vs. State Of Kerala

WP(C)/4649/2022HC Kerala11 Feb 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Anil Kumar.E.V vs. The Plant Protection Advisor TO The Government Of INDIA

WP(C)/15785/2021HC Kerala11 Feb 2022

Bench: HONOURABLE MR.JUSTICE N.NAGARESH

C.A.Shaji vs. State Of Kerala

WP(C)/4642/2022HC Kerala11 Feb 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Balachandran Iyyadurai vs. Commissioner (Appeals) - V

WP(C)/30146/2021HC Kerala11 Feb 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Akshay Builders vs. State Tax Officer-3 (Works Contract)

WP(C)/3640/2022HC Kerala11 Feb 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

M.A.James vs. The Regional Agro-Industrial Development Co-Operative Of Kerala LTD

WP(C)/3196/2022HC Kerala10 Feb 2022

Bench: HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

Agreenco Fibre Foam PVT. LTD vs. The District Labour Officer

WP(C)/4196/2022HC Kerala09 Feb 2022

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

M/S. P.I.Marketing (P) LTD vs. The State Of Kerala

OT.Rev/41/2018HC Kerala07 Feb 2022

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI,HONOURABLE MR.JUSTICE BASANT BALAJI

M/S. P.I. Marketing (P) LTD vs. State Of Kerala

OT.Rev/40/2018HC Kerala07 Feb 2022

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI,HONOURABLE MR.JUSTICE BASANT BALAJI

Baneesh vs. State Of Kerala

Bail Appl./495/2022HC Kerala07 Feb 2022

Bench: HONOURABLE MR. JUSTICE GOPINATH P.

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