Indusviva Health Sciences Private LTD vs. Loknath Behera
Held
The High Court closed the contempt case after considering a report from the Director of Civil Supplies. The report confirmed that the petitioner was eligible for enrollment under the State Government's guidelines for Multilevel Marketing/Direct Selling.
Facts
Indusviva Health Sciences Pvt. Ltd., a direct selling entity, filed a contempt petition alleging non-compliance with a previous High Court judgment. The petitioner sought enrollment as per the State Government's guidelines on Multilevel Marketing/Direct Selling. The contempt case was filed against police officials.
Key Issues
The key issue was whether the respondents had complied with the previous High Court judgment regarding the petitioner's eligibility for enrollment under state guidelines for Multilevel Marketing/Direct Selling.
Sections Cited
None
AI-generated summary — verify with the full judgment below
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE WEDNESDAY, THE 9TH DAY OF MARCH 2022 / 18TH PHALGUNA, 1943 CON.CASE(C) NO. 829 OF 2021 AGAINST THE JUDGMENT IN WP(C)No.9890/2016 DATED 30.03.2016 PETITIONER/S: INDUSVIVA HEALTH SCIENCES PRIVATE LTD., VIVA TOWER, NO.36, NANDI DURGA ROAD, JAYAMAHAL EXT, BANGALORE, PIN-560 046, (FORMERLY HAVING ADDRESS AT 22ND FLOOR, BRIHADE GATEWAY, RAJAJI NAGAR EXTENSION, BANGALORE, PIN-560 055), REPRESENTED BY ITS BRANCH INCHARGE, KOCHI, MR.MANJESH.D.S., AGED 36 YEARS, S/O.K.DEVARAJAN, RESIDING AT KATTACHALVILA PUTHENVEEDU, KUDUMBANOOR, PRAVACHAMBALAM, NEMOM P.O., THIRUVANANTHAPURAM, KERALA-695 020. BY ADVS. BLAZE K.JOSE NIVEA LIZ PETER FERNANDEZ URMILA ZACHARIA JUDY JOSE M.H.BINDU RESPONDENT/S: 1 LOKNATH BEHERA, STATE POLICE CHIEF, POLICE HEAD QUARTERS, THIRUVANANTHAPURAM-695 010. 2 VINCENT M.S. DAS, STATION HOUSE OFFICER, KARUNAGAPALLI POLICE STATION, NH 66, NEAR CIVIL STATION, MAHE, KARUNAGAPALLI, KOLLAM-690 518. 3 RAJESH.M., STATION HOUSE OFFICER, KADAKKAL POLICE STATION, KADAKKAL, KOLLAM RURAL-691 536. BY SENIOR GOVERNMENT PLEADER, SRI.S.GOPINATHAN THIS CONTEMPT OF COURT CASE (CIVIL) HAVIN
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