Anil Kumar.E.V. vs. The Plant Protection Advisor TO The Government Of INDIA
Held
The High Court, noting the petitioner's submission that he would be satisfied if his representation was considered, directed the 5th respondent (Plant Protection Quarantine Officer) to consider the petitioner's Ext.P6 representation and pass appropriate orders thereon within a period of two months.
Facts
The petitioner, an authorized fumigator, faced technical difficulties obtaining fumigation certificates due to alleged errors in his AFAS accreditation details on the website and the non-inclusion of his firm's name. He sought a direction to correct these details. He had submitted a representation (Ext.P6) to the 5th respondent.
Key Issues
The key issue was whether the respondents should be directed to correct the petitioner's AFAS accreditation details on their website and include his firm's name, or if his representation seeking such correction should be considered by the authorities.
AI-generated summary — verify with the full judgment below
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR.JUSTICE N.NAGARESH FRIDAY, THE 11TH DAY OF FEBRUARY 2022 / 22ND MAGHA, 1943 WP(C) NO. 15785 OF 2021 PETITIONER: ANIL KUMAR.E.V. AGED 53 YEARS ELLICKAL HOUSE, S/O. VISWANATHAN, DOOR.NO.39/6489, CHIRAMEL HOUSE, KURISUPALLY ROAD, ERNAKULAM, COCHIN-682 015 REPRESENTED AS THE MANAGING PARTNER, THE PEST CONTROL SOLUTIONS PORT USERS COMPLEX NO.1, GROUND FLOOR, OPP. ERNAKULAM WHARF MAIN GATE, BRISTOW ROAD, WILLINGDON ISLAND, COCHIN-682 003. BY ADVS. ANUROOPA JAYADEVAN M.RAJESH KUMAR RESPONDENTS: 1 THE PLANT PROTECTION ADVISOR TO THE GOVERNMENT OF INDIA DIRECTORATE OF PLANT PROTECTION QUARANTINE AND STORAGE, NH-IV, FARIDABAD, HARIYANA-121001. 2 THE DEPUTY DIRECTOR (PP) FOR PLANT PROTECTION ADVISOR DIRECTORATE OF PLANT PROTECTION QUARANTINE AND STORAGE, NH-IV, FARIDABAD, HARIYANA-121001. 3 THE DEPUTY DIRECTOR (PP) FOR PROTECTION ADVISOR REGIONAL PLANT QUARANTINE STATION, GST ROAD, MENNAMBAKKAM, CHENNAI-600021. WP(C) NO. 15785 OF 2021 2 4 THE PLANT PROTECTION ADVISOR TO THE GOVERNMENT OF INDIA DIRECTORATE OF PLANT PROTECTION QUARANTINE AND STORAGE, HEBBAL, BANGULURU-560 024. 5 THE PLANT PROTECTION QUARANTINE
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