BharatTaxGST

Kerala High Court GST Judgments — 2022

769 judgments, newest first. Page 8 of 8.

Alpha International vs. The Assistant Commissioner (Assessment)

WP(C)/26232/2020HC Kerala04 Feb 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Hotel Indraprestha vs. The Asst. Commissioner

WP(C)/3746/2022HC Kerala04 Feb 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Jacob Barry vs. The State Tax Officer

WP(C)/3559/2022HC Kerala03 Feb 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Brights Enterprises vs. The State Tax Officer

WP(C)/3585/2022HC Kerala03 Feb 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Gnanamuthu Arokiasamy vs. The Assistant State Tax Officer

WP(C)/1645/2022HC Kerala03 Feb 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

K.T.Manojkumar vs. The Deputy Commissioner Of State Tax

WP(C)/3567/2022HC Kerala03 Feb 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Muhammed Haneefa vs. District Collector

WP(C)/23575/2021HC Kerala03 Feb 2022

Bench: HONOURABLE MR.JUSTICE N.NAGARESH

Abdul Shereeff .M vs. State Of Kerala

WP(C)/16255/2021HC Kerala03 Feb 2022

Bench: HONOURABLE MR.JUSTICE N.NAGARESH

P.T. Varghese vs. The Assistant Commissioner-I

WP(C)/3388/2022HC Kerala02 Feb 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Kavery Traders vs. The Asst. State Tax Officer

WP(C)/3194/2022HC Kerala01 Feb 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

M/S. Star Enterprises vs. The State Tax Officer- Iv

WP(C)/3002/2022HC Kerala28 Jan 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Kavery Traders vs. The Asst. State Tax Officer

WP(C)/2876/2022HC Kerala28 Jan 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

The Kadaplamattom Service Co-Operative Bank LTD.No.2633 vs. Union Of INDIA

WP(C)/1322/2017HC Kerala27 Jan 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Vayala Service Co-Operative Bank LTD vs. Union Of INDIA

WP(C)/1321/2017HC Kerala27 Jan 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Ezhachery Service vs. Union Of INDIA

WP(C)/1390/2017HC Kerala27 Jan 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Vnm Jewel Crafts LTD Represented By Its Managing Director Ravinath Mohandas vs. State Tax Officer

WP(C)/2115/2022HC Kerala27 Jan 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Unique Tread vs. The State Tax Officer

WA/592/2021HC Kerala25 Jan 2022

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI,HONOURABLE MRS. JUSTICE M.R.ANITHA

Crystal Jewellers vs. The State Of Kerala

WP(C)/29608/2021HC Kerala25 Jan 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Menkol Industries Private Limited vs. State Of Kerala

WP(C)/22019/2021HC Kerala25 Jan 2022

Bench: HONOURABLE MR.JUSTICE N.NAGARESH

Varghese Scaria vs. State Of Kerala

WP(C)/2549/2022HC Kerala25 Jan 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Carewell Group INDIA vs. The State Tax Officer (Ib)

WP(C)/29668/2021HC Kerala24 Jan 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Abdurahim vs. The Assistant State Tax Officer

WP(C)/2119/2022HC Kerala21 Jan 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Puthenveettil Constructions vs. Assistant Commissioner

WP(C)/2210/2022HC Kerala21 Jan 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Jobin George vs. The Intelligence Officer

WP(C)/2084/2022HC Kerala21 Jan 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Hawking Technologies INDIA LLP vs. The Assistant State Tax Officer

WA/36/2022HC Kerala20 Jan 2022

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI,HONOURABLE MR.JUSTICE BASANT BALAJI

Pradeep S vs. Kerala State Coastal Area Development Corporation LTD

WP(C)/1873/2022HC Kerala20 Jan 2022

Bench: HONOURABLE MR. JUSTICE SHAJI P.CHALY

M/S. Koluthara Exports LTD vs. Union Of INDIA

WP(C)/2011/2022HC Kerala20 Jan 2022

Bench: HONOURABLE MR. JUSTICE SHAJI P.CHALY

Minu Pauline vs. The State Of Kerala

Crl.MC/5044/2020HC Kerala20 Jan 2022

Bench: HONOURABLE MR. JUSTICE GOPINATH P.

M/S. Perumalil Granite Constructions vs. The General Manager, Southern Railway Head Quarters Office

WP(C)/28221/2021HC Kerala18 Jan 2022

Bench: HONOURABLE MR.JUSTICE N.NAGARESH

Leela Chacko vs. State Of Kerala

WP(C)/3321/2020HC Kerala17 Jan 2022

Bench: HONOURABLE MR.JUSTICE N.NAGARESH

Gopakumar S vs. Kerala Water Authority

WP(C)/28115/2021HC Kerala17 Jan 2022

Bench: HONOURABLE MR.JUSTICE N.NAGARESH

M M Abdul Jaleel vs. The State Of Kerala

WP(C)/1406/2022HC Kerala14 Jan 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

M/S. Hameed Jewellers vs. Assistant State Tax Officer (Intelligence), (Intelligence)

WP(C)/28057/2021HC Kerala14 Jan 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Shwas Homes PVT LTD vs. The Deputycommissioner (Wc)

WP(C)/1096/2022HC Kerala13 Jan 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

P. C. George vs. State Of Kerala

WP(C)/30617/2021HC Kerala13 Jan 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Abhijith Mohan vs. The Asst. Commissioner

WP(C)/904/2022HC Kerala12 Jan 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

M/S.Ibus Networks & Infrastructure PVT.LTD vs. The State Tax Officer

WP(C)/919/2022HC Kerala12 Jan 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Joby Kurian vs. State Of Kerala

WP(C)/30621/2021HC Kerala12 Jan 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

K.R.Ushasree vs. The State Tax Officer

WP(C)/896/2022HC Kerala12 Jan 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

M/S. Contour Constructions PVT.LTD vs. The Commissioner Of GST

WP(C)/4430/2019HC Kerala12 Jan 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Abraham Skaria M.S vs. The Station House Officer & Circle Inspector Of Police

WP(C)/28403/2021HC Kerala12 Jan 2022

Bench: HONOURABLE MRS. JUSTICE ANU SIVARAMAN

M/S. Krishna Holiday Village vs. The Assistant Commissioner (Assessment) Iv

WP(C)/771/2022HC Kerala11 Jan 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Royal Blue Hotels (P) LTD vs. The Assistant Commissioner

WP(C)/30165/2021HC Kerala11 Jan 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Royal Exports Enterprises vs. Union Of INDIA

WP(C)/25608/2021HC Kerala11 Jan 2022

Bench: HONOURABLE MR.JUSTICE N.NAGARESH

Anil Sankar S.B vs. State Of Kerala

WP(C)/14816/2020HC Kerala10 Jan 2022

Bench: HONOURABLE MR. JUSTICE SATHISH NINAN

Symphony Hospitality Management (P) Limited vs. The State Tax Officer(Lt)

OP (TAX)/5/2022HC Kerala10 Jan 2022

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

K. Chandran vs. The Kerala Water Authority

WP(C)/28109/2021HC Kerala10 Jan 2022

Bench: HONOURABLE MR.JUSTICE N.NAGARESH

Salim K.M vs. The State Of Kerala

WA/1659/2021HC Kerala10 Jan 2022

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

Aleyamma Scaria vs. State Of Kerala

WP(C)/25651/2021HC Kerala10 Jan 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Aditya Infotech LTD vs. Assistant Commissioner (Works Contract)

WP(C)/423/2022HC Kerala07 Jan 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Super Shells vs. The State Tax Officer

WP(C)/30431/2021HC Kerala07 Jan 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Panopharm vs. The Deputy Commissioner Of State Tax

WP(C)/26918/2021HC Kerala07 Jan 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

K.T.Manoj Kumar vs. The State Tax Officer

OP (TAX)/2/2022HC Kerala07 Jan 2022

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

K.T.Manoj Kumar vs. The State Tax Officer

OP (TAX)/3/2022HC Kerala07 Jan 2022

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

K.T.Manoj Kumar vs. The State Tax Officer

OP (TAX)/1/2022HC Kerala07 Jan 2022

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR,HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

Kamalesh Sen vs. The Assistant State Tax Officer

WP(C)/29966/2021HC Kerala07 Jan 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Prodair Air Products INDIA Private Limited vs. The Deputy Commissioner Of State Tax

WP(C)/18783/2021HC Kerala06 Jan 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Prodair Air Products INDIA Private Limited vs. The Deputy Commissioner Of State Tax

WP(C)/17451/2021HC Kerala06 Jan 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Hotel Indraprestha vs. The State Tax Officer

WP(C)/30245/2021HC Kerala06 Jan 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Mujeeb Rehman vs. State Of Kerala

WA/10/2022HC Kerala06 Jan 2022

Bench: HONOURABLE THE CHIEF JUSTICE MR.S.MANIKUMAR,HONOURABLE MR. JUSTICE SHAJI P.CHALY

Jayan Raj E vs. Kerala Water Authority

WP(C)/28003/2021HC Kerala06 Jan 2022

Bench: HONOURABLE MR.JUSTICE N.NAGARESH

Raji George (Proprietor) vs. The State Tax Officer

WP(C)/275/2022HC Kerala06 Jan 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Gmmco LTD vs. Assistant Commissioner Of State Tax

WP(C)/153/2022HC Kerala05 Jan 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

A1 Salama Eye Research Foundation vs. The Union Of INDIA

WA/3/2022HC Kerala04 Jan 2022

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI,HONOURABLE MR.JUSTICE BASANT BALAJI

National Radio Electronics Corporation vs. State Tax Officer (Intelligence)

WP(C)/40/2022HC Kerala04 Jan 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Radhakrishnan vs. The Corporation Of Thiruvananthapuram

WP(C)/19774/2021HC Kerala04 Jan 2022

Bench: HONOURABLE MR. JUSTICE T.R.RAVI

C.A. Shaji vs. State Of Kerala

WP(C)/30796/2021HC Kerala04 Jan 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Y. Balakrishnan vs. Suhaibh .H

Con.Case(C)/2077/2021HC Kerala04 Jan 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Abdurahim vs. The Assistant State Tax Officer

WP(C)/26158/2021HC Kerala03 Jan 2022

Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

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