M/S. Contour Constructions PVT.LTD. vs. The Commissioner Of GST
Held
The High Court dismissed the writ petition as withdrawn after the petitioner filed a memo expressing their intention to withdraw the case.
Facts
The petitioner, M/S. Contour Constructions Pvt. Ltd., filed a writ petition concerning GST matters against state authorities. The specific details of the dispute were not adjudicated.
Key Issues
No legal issues were adjudicated by the Court, as the petitioner chose to withdraw the writ petition before any merits could be heard.
AI-generated summary — verify with the full judgment below
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS WEDNESDAY, THE 12TH DAY OF JANUARY 2022 / 22ND POUSHA, 1943 WP(C) NO. 4430 OF 2019 PETITIONER : M/S. CONTOUR CONSTRUCTIONS PVT.LTD., 2ND FLOOR, BHAGEERATHA RESIDENCY, BANERJI ROAD, COCHIN-682018, REPRESENTED BY ITS DIRECTOR, SIBY C. MADATHIL. BY ADVS. HARISANKAR V. MENON SMT.MEERA V.MENON SMT.K.KRISHNA RESPONDENTS : 1 THE COMMISSIONER OF GST, STATE GST DEPARTMENT, TAX TOWERS, KARAMANA, KILLIPPALAM, THIRUVANANTHAPURAM-695002. 2 STATE OF KERALA, REPRESENTED BY ITS PRINCIPAL SECRETARY, PUBLIC WORKS DEPARTMENT (H) DEPARTMENET, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695001. 3 KERALA STATE CONSTRUCTION CORPORATION LTD., THIRUVANANTHAPURAM, REPRESENTED BY ITS GENERAL MANAGER-695001. 4 THE SUPERINTENDING ENGINEER, PWD ROADS AND BRIDGES DIVISION, SOUTH CIRCLE, THIRUVANANTHAPURAM-33. BY ADV M.RAJAGOPALAN NAIR BY SMT.M.M JASMINE, GOVT.PLEADER THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 12.01.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 4430 OF 2019 2 BECHU KURIAN THOMAS, J. =-=-=-
The judgment continues below.
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