M/S. Contour Constructions PVT.LTD. vs. The Commissioner Of GST
Original PDF →IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS WEDNE AY, THE 12TH DAY OF JANUARY 2022 / 22ND POUSHA, 1943 WP(C) NO. 4430 OF 2019 PETITIONER : M/S. CONTOUR CONSTRUCTIONS PVT.LTD., 2ND FLOOR, BHAGEERATHA RESIDENCY, BANERJI ROAD, COCHIN-682018, REPRESENTED BY ITS DIRECTOR, SIBY C. MADATHIL. BY ADVS. HARISANKAR V. MENON SMT.MEERA V.MENON SMT.K.KRISHNA RESPONDENTS : 1 THE COMMISSIONER OF GST, STATE GST DEPARTMENT, TAX TOWERS, KARAMANA, KILLIPPALAM, THIRUVANANTHAPURAM-695002. 2 STATE OF KERALA, REPRESENTED BY ITS PRINCIPAL SECRETARY, PUBLIC WORKS DEPARTMENT (H) DEPARTMENET, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695001. 3 KERALA STATE CONSTRUCTION CORPORATION LTD., THIRUVANANTHAPURAM, REPRESENTED BY ITS GENERAL MANAGER-695001. 4 THE SUPERINTENDING ENGINEER, PWD ROADS AND BRIDGES DIVISION, SOUTH CIRCLE, THIRUVANANTHAPURAM-33. BY ADV M.RAJAGOPALAN NAIR BY SMT.M.M JASMINE, GOVT.PLEADER THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 12.01.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 4430 OF 2019 2 BECHU KURIAN THOMAS, J. =-=-=-=-=-=-=-=-=-=-=-=-=-= W.P.(C) No.4430 of 2019 =-=-=-=-=-=-=-=-=-=-=-=-=-= Dated this the 12th day of January, 2022
JUDGMENT Petitioner has filed a memo expressing its intention to withdraw the writ petition.
Hence this writ petition is dismissed as withdrawn in terms of the memo. BECHU KURIAN THOMAS, JUDGE RKM
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.