BharatTaxGST

Kerala High Court GST Judgments — 2022

769 judgments, newest first. Page 2 of 8.

K. Sanalkumar vs. State Tax Officer (Intelligence)

WP(C)/36165/2022HC Kerala11 Nov 2022

Bench: HONOURABLE MR. JUSTICE GOPINATH P.

M/S. Western Offshore & Marine Projects PVT. LTD vs. State Tax Officer

WP(C)/29765/2022HC Kerala11 Nov 2022

Bench: HONOURABLE MR. JUSTICE GOPINATH P.

Syamaladasan Kumaran vs. The State Tax Officer

WP(C)/27349/2022HC Kerala10 Nov 2022

Bench: HONOURABLE MR. JUSTICE GOPINATH P.

J.Abdul Vahid vs. State Of Kerala

WP(C)/7646/2022HC Kerala10 Nov 2022

Bench: HONOURABLE MR. JUSTICE GOPINATH P.

M/S. Palakkad Heritage Hotel vs. State Of Kerala

WP(C)/31990/2022HC Kerala09 Nov 2022

Bench: HONOURABLE MR. JUSTICE GOPINATH P.

Royal Blue Hotels PVT. LTD vs. State Of Kerala

WP(Crl.)/977/2022HC Kerala09 Nov 2022

Bench: HONOURABLE MR.JUSTICE K. BABU

A K Traders vs. State Tax Officer

WP(C)/32691/2022HC Kerala09 Nov 2022

Bench: HONOURABLE MR. JUSTICE GOPINATH P.

A.J. Augustine vs. State Of Kerala

OP(Crl.)/292/2022HC Kerala09 Nov 2022

Bench: HONOURABLE MR. JUSTICE A. BADHARUDEEN

A.J. Augustine vs. State Of Kerala

OP(Crl.)/294/2022HC Kerala09 Nov 2022

Bench: HONOURABLE MR. JUSTICE A. BADHARUDEEN

A.J .Augustine vs. State Of Kerala

OP(Crl.)/293/2022HC Kerala09 Nov 2022

Bench: HONOURABLE MR. JUSTICE A. BADHARUDEEN

Kalyan Jewellers INDIA LTD. (Formerly Known As Kalyan Jewellers) vs. The Asst. Commissioner (Assessment)

WP(C)/35588/2022HC Kerala09 Nov 2022

Bench: HONOURABLE MR. JUSTICE GOPINATH P.

Hirise Builders And Developers vs. State Tax Officer

WP(C)/34729/2022HC Kerala09 Nov 2022

Bench: HONOURABLE MR. JUSTICE GOPINATH P.

M/S. Malika Veetil Agencies vs. The Joint Commissioner

WP(C)/27201/2019HC Kerala08 Nov 2022

Bench: HONOURABLE MR. JUSTICE GOPINATH P.

P.Shyam Raju vs. Kerala Minerals And Metals Limited

WA/1380/2022HC Kerala08 Nov 2022

Bench: HONOURABLE THE CHIEF JUSTICE MR.S.MANIKUMAR,HONOURABLE MR. JUSTICE SHAJI P.CHALY

Mohammed Nazar vs. The Assistant Commissoner- Intelligence

WP(C)/24770/2022HC Kerala08 Nov 2022

Bench: HONOURABLE MR. JUSTICE GOPINATH P.

P.Shyam Raju vs. The Kerala Minerals And Metals LTD

WA/1396/2022HC Kerala08 Nov 2022

Bench: HONOURABLE THE CHIEF JUSTICE MR.S.MANIKUMAR,HONOURABLE MR. JUSTICE SHAJI P.CHALY

M/S Universal Industries vs. The State Tax Officer

WP(C)/29035/2022HC Kerala07 Nov 2022

Bench: HONOURABLE MR. JUSTICE GOPINATH P.

M/S Offshore Infrastructures LTD vs. The State Of Kerala

WP(C)/26447/2022HC Kerala04 Nov 2022

Bench: HONOURABLE MR. JUSTICE GOPINATH P.

Sunderasan. N vs. Tamilnad Mercantile Bank LTD

WP(C)/35379/2022HC Kerala04 Nov 2022

Bench: HONOURABLE MR. JUSTICE GOPINATH P.

The State Tax Officer(Works Contract) vs. Martin George

WA/22/2021HC Kerala03 Nov 2022

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI,HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

The Deputy Commissioner-Iii vs. Prasanthi Cashew Company PVT LTD

WA/15/2021HC Kerala03 Nov 2022

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI,HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

The State Tax Officer (Works Contract) vs. Roopam Constructions

WA/24/2021HC Kerala03 Nov 2022

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI,HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Assistant Commissioner (Assessment) vs. Tara Exports

WA/1709/2020HC Kerala03 Nov 2022

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI,HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

The State Tax Officer (Wc) vs. V.C.Constructions

WA/1711/2020HC Kerala03 Nov 2022

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI,HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Thrissur Fashion Jewellery vs. The State Tax Officer (Int.)

WP(C)/35019/2022HC Kerala03 Nov 2022

Bench: HONOURABLE MR. JUSTICE GOPINATH P.

The Deputy Commissioner -Iii vs. B. Mohanachandran Nair

WA/1757/2020HC Kerala03 Nov 2022

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI,HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Netconnect Technology vs. Deputy Commissioner (Works Contract)

WP(C)/35191/2022HC Kerala03 Nov 2022

Bench: HONOURABLE MR. JUSTICE GOPINATH P.

M/S. Steelmax Alloys LTD vs. 1. State Tax Officer, Squad No. Vii

WP(C)/35089/2022HC Kerala03 Nov 2022

Bench: HONOURABLE MR. JUSTICE GOPINATH P.

Nissam Abdul Rehiman Kunju vs. Inspector Of Police (Sho)

WA/1440/2022HC Kerala03 Nov 2022

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR.JUSTICE C. JAYACHANDRAN

Palathra Telecom Infrastructure Private Limited vs. State Of Kerala

WP(C)/31951/2022HC Kerala03 Nov 2022

Bench: HONOURABLE MR.JUSTICE V.G.ARUN

M/S/.Norwalk Constructions Private LTD vs. The State Tax Officer(Works Contract)

WA/1945/2019HC Kerala03 Nov 2022

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI,HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Panakkathottam Agro Rubber Park vs. The Asst. Commissioner Of State Tax

WA/1104/2019HC Kerala03 Nov 2022

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI,HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Den Networks LTD vs. The State Tax Officer

WA/1056/2019HC Kerala03 Nov 2022

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI,HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Global Car Care vs. The Commercial Tax Officer

WA/2537/2019HC Kerala03 Nov 2022

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI,HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

A.J Annnakutty vs. Intelligence Officer (Ib)

WP(C)/31532/2022HC Kerala03 Nov 2022

Bench: HONOURABLE MR. JUSTICE GOPINATH P.

Muraleedharan K.T.K vs. The State Tax Officer

WA/1105/2019HC Kerala03 Nov 2022

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI,HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Denson T vs. The State Tax Officer

WA/1507/2019HC Kerala03 Nov 2022

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI,HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Den Networks LTD vs. The State Tax Officer

WA/1398/2019HC Kerala03 Nov 2022

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI,HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Panakkathottam Agro Rubber Park vs. The Asst. Commissioner Of State Tax

WA/1416/2019HC Kerala03 Nov 2022

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI,HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

Indo Electricals vs. Deputy Commissioner

WP(C)/33816/2022HC Kerala02 Nov 2022

Bench: HONOURABLE MR. JUSTICE GOPINATH P.

Skyline Builders vs. Union Of INDIA

WP(C)/1156/2020HC Kerala02 Nov 2022

Bench: HONOURABLE MR. JUSTICE GOPINATH P.

Jindal Constructions vs. State Tax Officer (Works Contract)

WP(C)/34832/2022HC Kerala01 Nov 2022

Bench: HONOURABLE MR. JUSTICE GOPINATH P.

Victory Inn Park Residency Private LTD vs. The State Tax Officer -Ii

WP(C)/34793/2022HC Kerala01 Nov 2022

Bench: HONOURABLE MR. JUSTICE GOPINATH P.

Sabu G S vs. State Of Kerala

WP(C)/34757/2022HC Kerala01 Nov 2022

Bench: HONOURABLE MR. JUSTICE GOPINATH P.

Shemin A.S vs. District Police Chief

WP(C)/6207/2021HC Kerala28 Oct 2022

Bench: HONOURABLE MRS. JUSTICE ANU SIVARAMAN

Apollo Gold Pattambi LLP vs. State Tax Officer

WP(C)/34204/2022HC Kerala28 Oct 2022

Bench: HONOURABLE MR. JUSTICE GOPINATH P.

M/S. Micro Labs Limited vs. The Joint Commissioner (Appeals)

WP(C)/34138/2022HC Kerala27 Oct 2022

Bench: HONOURABLE MR. JUSTICE GOPINATH P.

More Retail Private Limited vs. The Deputy Commissioner

WP(C)/31534/2022HC Kerala27 Oct 2022

Bench: HONOURABLE MR. JUSTICE GOPINATH P.

The Aakash Metals vs. The Assistant Commissioner Of State Tax

WP(C)/17536/2020HC Kerala27 Oct 2022

Bench: HONOURABLE MR. JUSTICE GOPINATH P.

A.J.Augustine vs. State Of Kerala

OP(Crl.)/284/2022HC Kerala27 Oct 2022

Bench: HONOURABLE MR. JUSTICE A. BADHARUDEEN

Celinamma Mathew vs. State Of Kerala

WP(C)/17098/2017HC Kerala26 Oct 2022

Bench: HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

Sheena M.S vs. The Travancore Devaswom Board [Corrected]

WP(C)/33998/2022HC Kerala26 Oct 2022

Bench: HONOURABLE MR. JUSTICE ANIL K.NARENDRAN,HONOURABLE MR.JUSTICE P.G. AJITHKUMAR

Carborundum Universal LTD vs. The Deputy Commissioner (Ia)-09

WP(C)/33637/2022HC Kerala25 Oct 2022

Bench: HONOURABLE MR. JUSTICE GOPINATH P.

Tharu And Sons vs. The Assistant Commissioner

WP(C)/27383/2022HC Kerala25 Oct 2022

Bench: HONOURABLE MR. JUSTICE GOPINATH P.

M/S.Koduvayur Petroleum Agencies vs. Indian Oil Corporation

WP(C)/32276/2015HC Kerala25 Oct 2022

Bench: HONOURABLE MR.JUSTICE V.G.ARUN

Richmond Uniforms vs. Thiruvananthapuram Corporation

WP(C)/16720/2022HC Kerala25 Oct 2022

Bench: HONOURABLE MR.JUSTICE N.NAGARESH

Jerin T.J vs. The State Tax Officer

WP(C)/7422/2022HC Kerala25 Oct 2022

Bench: HONOURABLE MR. JUSTICE GOPINATH P.

Focuz Corporation Private Limited vs. The Deputy Commissioner

WP(C)/32235/2022HC Kerala21 Oct 2022

Bench: HONOURABLE MR. JUSTICE GOPINATH P.

K.A. John, Proprietor vs. The State Tax Officer

WP(C)/33461/2022HC Kerala21 Oct 2022

Bench: HONOURABLE MR. JUSTICE GOPINATH P.

Vts Steels vs. The Assistant State Tax Officer

WP(C)/33537/2022HC Kerala21 Oct 2022

Bench: HONOURABLE MR. JUSTICE GOPINATH P.

Mohammed Shafeek vs. The District Collector

WP(C)/28165/2022HC Kerala21 Oct 2022

Bench: HONOURABLE MR.JUSTICE V.G.ARUN

M/S. Savex Technologies PVT. LTD vs. The Assistant State Tax Officer

WP(C)/33375/2022HC Kerala21 Oct 2022

Bench: HONOURABLE MR. JUSTICE GOPINATH P.

Royal Blue Hotels (P) LTD vs. The Asst. Commissioner

WP(C)/33105/2022HC Kerala20 Oct 2022

Bench: HONOURABLE MR. JUSTICE GOPINATH P.

K.Dineshkumar vs. The State Tax Officer-1

WP(C)/502/2020HC Kerala20 Oct 2022

Bench: HONOURABLE MR. JUSTICE GOPINATH P.

White Stone vs. The Goods And Service Tax Council

WP(C)/36026/2019HC Kerala20 Oct 2022

Bench: HONOURABLE MR. JUSTICE GOPINATH P.

M/S.Moothedan Overseas vs. The Joint Commissioner

WP(C)/24731/2019HC Kerala20 Oct 2022

Bench: HONOURABLE MR. JUSTICE GOPINATH P.

Damodaran T.P vs. State Of Kerala

Crl.MC/7017/2022HC Kerala19 Oct 2022

Bench: HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.

M/S Royal Tradelinks (Legal Name – Nazar) vs. State Of Kerala

WP(C)/25713/2022HC Kerala19 Oct 2022

Bench: HONOURABLE MR. JUSTICE GOPINATH P.

Sri Ashapura Jewellers vs. State Of Kerala

WP(C)/28314/2022HC Kerala19 Oct 2022

Bench: HONOURABLE MR. JUSTICE GOPINATH P.

M/S. Kalyan Sarees vs. The Deputy Commissioner

WP(C)/29843/2022HC Kerala19 Oct 2022

Bench: HONOURABLE MR. JUSTICE GOPINATH P.

A.Sugatha Devi vs. The Dy.Commissioner (Assessment)

WP(C)/15265/2022HC Kerala18 Oct 2022

Bench: HONOURABLE MR. JUSTICE GOPINATH P.

Selffridges Private Limited vs. Union Of INDIA

WP(C)/32003/2019HC Kerala18 Oct 2022

Bench: HONOURABLE MR. JUSTICE GOPINATH P.

Blaze Marketing vs. Union Bank Of INDIA

WP(C)/32946/2022HC Kerala18 Oct 2022

Bench: HONOURABLE MR.JUSTICE V.G.ARUN

Alpha Trading Company vs. The Joint Commissioner

WP(C)/23626/2019HC Kerala18 Oct 2022

Bench: HONOURABLE MR. JUSTICE GOPINATH P.

T.M.Traders vs. Kerala Head Load And General Workers Union (Citu)

WP(C)/28033/2022HC Kerala18 Oct 2022

Bench: HONOURABLE MRS. JUSTICE ANU SIVARAMAN

Subhash G vs. The Travancore Devaswom Board

WP(C)/26568/2022HC Kerala18 Oct 2022

Bench: HONOURABLE MR. JUSTICE ANIL K.NARENDRAN,HONOURABLE MR.JUSTICE P.G. AJITHKUMAR

Godrej & Boyce Mfg.Co.LTD vs. Assistant State Tax Officer

WP(C)/32951/2022HC Kerala18 Oct 2022

Bench: HONOURABLE MR. JUSTICE GOPINATH P.

Anand Oil Industries vs. The Joint Commissioner(General)

WP(C)/27624/2019HC Kerala18 Oct 2022

Bench: HONOURABLE MR. JUSTICE GOPINATH P.

P.M. Paul vs. The State Tax Officer

WA/1439/2022HC Kerala18 Oct 2022

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI,HONOURABLE MR.JUSTICE BASANT BALAJI

Suryansh Broadcasting PVT. LTD vs. The Superintendent

WP(C)/30855/2022HC Kerala18 Oct 2022

Bench: HONOURABLE MR. JUSTICE GOPINATH P.

Kerala Agencies, Kottarakara vs. The Joint Commissioner

WP(C)/27183/2019HC Kerala18 Oct 2022

Bench: HONOURABLE MR. JUSTICE GOPINATH P.

M/S. Suryansh Broadcasting PVT. LTD vs. The Superintendent

WP(C)/29584/2022HC Kerala18 Oct 2022

Bench: HONOURABLE MR. JUSTICE GOPINATH P.

M/S. M.G.Shahani And Company (Bombay) PVT.LTD vs. The Commissioiner Of State GST

WP(C)/26956/2019HC Kerala18 Oct 2022

Bench: HONOURABLE MR. JUSTICE GOPINATH P.

Abba Realtors And Builders Co. PVT. LTD vs. Assistant Commissioner

WP(C)/23546/2021HC Kerala17 Oct 2022

Bench: HONOURABLE MR. JUSTICE GOPINATH P.

Sheeba Rani vs. M/S. Grand Enterprises Rep. By Partner Sri.K.J.George

OP (RC)/177/2022HC Kerala17 Oct 2022

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE,HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

Madhusoodanan.K vs. The Appellate Tribunal (Sales Tax)

WP(C)/32659/2022HC Kerala14 Oct 2022

Bench: HONOURABLE MR. JUSTICE GOPINATH P.

Harshakumar B vs. State Of Kerala

Bail Appl./7991/2022HC Kerala14 Oct 2022

Bench: HONOURABLE MR.JUSTICE VIJU ABRAHAM

Travancore Devaswom Board vs. The Deputy Director

DBP/59/2022HC Kerala14 Oct 2022

Bench: HONOURABLE MR. JUSTICE ANIL K.NARENDRAN,HONOURABLE MR.JUSTICE P.G. AJITHKUMAR

M/S.Indus Motor Company Private LTD vs. The Assistant Commissioner Of State GST

WP(C)/2429/2019HC Kerala14 Oct 2022

Bench: HONOURABLE MR. JUSTICE GOPINATH P.

M/S. Larsen And Toubro Limited vs. The Joint Commissioner (Appeals)

WP(C)/32513/2022HC Kerala13 Oct 2022

Bench: HONOURABLE MR. JUSTICE GOPINATH P.

M/S. T.O. Ittoop & Associates vs. The Assistant Commissioner (Wc & Lt)

WP(C)/31527/2022HC Kerala13 Oct 2022

Bench: HONOURABLE MR.JUSTICE K. BABU

Moothedan Overseas vs. The Assistant State Tax Officer (Intelligence)

WP(C)/18335/2020HC Kerala13 Oct 2022

Bench: HONOURABLE MR. JUSTICE GOPINATH P.

M/S. Shadow Designers vs. The Deputy Commissioner (Works Contract)

WP(C)/32334/2022HC Kerala13 Oct 2022

Bench: HONOURABLE MR. JUSTICE GOPINATH P.

Alavumkudy Moosan Alshas vs. The State Tax Officer

WP(C)/28205/2022HC Kerala13 Oct 2022

Bench: HONOURABLE MR. JUSTICE GOPINATH P.

State Of Kerala vs. K A Jose, Kollamkulam Agencies PVT LTD

OT.Rev/31/2022HC Kerala12 Oct 2022

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI,HONOURABLE MR.JUSTICE BASANT BALAJI

State Of Kerala vs. K.A Jose, Kollamkulam Agencies PVT LTD

OT.Rev/37/2022HC Kerala12 Oct 2022

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI,HONOURABLE MR.JUSTICE BASANT BALAJI

State Of Kerala vs. K A Jose, Kollamkulam Agencies PVT LTD

OT.Rev/30/2022HC Kerala12 Oct 2022

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI,HONOURABLE MR.JUSTICE BASANT BALAJI

M/S. Alakode Rubber And Agricultural Marketing Co-Operative Society vs. The State Of Kerala

OT.Rev/61/2021HC Kerala12 Oct 2022

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI,HONOURABLE MR.JUSTICE BASANT BALAJI

M/S Alakode Rubber And Agricultural Marketing Co-Operative Society vs. The State Of Kerala

OT.Rev/32/2021HC Kerala12 Oct 2022

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI,HONOURABLE MR.JUSTICE BASANT BALAJI

State Of Kerala vs. K.A Jose, Kollamkulam Agencies PVT LTD

OT.Rev/38/2022HC Kerala12 Oct 2022

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI,HONOURABLE MR.JUSTICE BASANT BALAJI

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